Deo Narayan Singh v. State Of U.P. & Others

Petitioner Counsel :- Purushottam Maurya Respondent Counsel :- C.S.C.,S.K. Shukla Hon'ble V.K. Shukla J.

Correction appliction is allowed. Necessary correction has been made in the order dated 19.1.2010. In the 2nd line of paragraph no. 3 and 4 of the order dated 19.1.2010 "Branch Koroan" be read as "Branch Devghat". Order Date :- 4.2.2010 T.S.