Login
  • Bookmark
  • PDF
  • Share
  • CaseIQ

Vijay Pratap Singh v. State Of U.P. & Others

Allahabad High Court
Jan 12, 2010
Important Paras
Please sign up to view Important Paras.

Petitioner Counsel :- Suresh Chandra Verma,Deepak Gaur Respondent Counsel :- C.S.C.

Hon'ble V.K. Shukla J.

There are illness slip of Sri S.C. Verma Advocate and Sri Deepak Gaur Advocate. The case is passed over today. List in the next cause list. Order Date :- 12.1.2010 Dhruv