Uttar Pradesh act 005 of 1998 : The UTTAR PRADESH SUBORDINATE SERVICES SELECTION COMMISSION (REPEAL) ACT, 1998

Section 1.Short title and commencement

1. (1) This Act may be called the Uttar Pradesh Subordinate Services Selection Commission (Repeal) Act, 1998.

(2) It shall be deemed to have come into force on December 28, 1997.

Section 2.Repeal of U.P. Act no. 7 of 1988

2. The Uttar Pradesh Subordinate Services Selection Commission Act, 1988 is hereby repealed.

Section 3.Repeal

3. The Uttar Pradesh Subordinate Services Selection Commission (Repeal) Ordinance, 1997 is hereby repealed.