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Uttar Pradesh act 020 of 2007 : The UTTAR PRADESH STATE LAW COMMISSION (REPEAL) ACT, 2007

Section 1.Short title and commencement

1. (1) This Act may be called the Uttar Pradesh State Law Commission (Repeal) Act, 2007.


(2) It shall be deemed to have come into force on June 2, 2007.




Section 2.Repeal of U.P. Act no. 3 of 2005

2. (1) The Uttar Pradesh State Law Commission Act, 2005 is hereby repealed.


(2) On and from the date of repeal of the Act referred to in sub-section (1) the Provisions of sub-section (5) of section 4 shall not apply as if they have been omitted ab initio.




Section 3.Repeal of U.P. Ordinance no. 4 of 2007

3. The Uttar Pradesh State Law Commission (Repeal) Ordinance, 2007 is hereby repealed.