1. (1) This Act may be called the Uttar Pradesh State Legislature (Residences of the Officers and Leaders of Opposition) (Repeal) Act, 2007.
2. The Uttar Pradesh State Legislature (Residences of the Officers and Leaders of Opposition) Act, 2005 is hereby repealed.
3. The Uttar Pradesh State Legislature (Residences of the Officers and Leaders of opposition) (Repeal) Ordinance, 2007 is hereby repealed.