Tiruclzi~"appalli. &iaeiuvnranz and 293 illattuvuram (Extension of Applicd tion) ][TAMIL NADU] ACT No. 9 OF 19642. Tm TIRUCHIRAPPALLI K A I A ~ U V A R A M APD
MATZUVARAM (EXTENSION OF APPLICATION) ACT,
1964.
ceived the assent of the President on the 16th April 1964, $rst publhhed irz ';re Ft, r t S t . George Ga:;etlc
Extraordinary on the 21st April 1964 (F7aisc~ka 1,
in the district of Tiruchirappalli.
(1) Tliis Act may be called thk Tfr~cIiirappalli Short title and ruvaram ~ and Mattuvnram (Extension of Applicn- Commencement*
,
lst'day of Apri1'196'4.
. .
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294 ~ i ~ ~ ~ h i r a p p a l l i ffii'Ut?r~vctr~m ruld 11964 :.
T.N. Act 9 Mdttuvaram (Extension of Applic~tion)
THE FIRST SCHEDULE.
(See section 2.) 2, 19 Manavasi .
3 20 Renganat hapmm.
THE SECOND SCHEDULE.
(See secticn 2.) In the Tiruohirappalli Koiaenrvuram and Muttuvaram. Aa, 1958 CfTamil Nadu] Act X C C V Z : of 1958), for e x p s s i o ~ "commencement of this Act " and "
of the commencement of this Act " wherever they o substitute the expression " 1st April 1964".
2. b the provisions of the Tiruchirappalli Ka a d .Wuftuwram Aot, 1958 ('FaTamil Nadu] Act 1958;1, wt oat in the first column of the Table
t mdifiations set out in the corresponding entries i i L seoond column thereof shall be made.
P
i i TABLE!. - ..
frovi~ions o.f Act. Modifications,
(1) (2)
Section 1 . . . . . In sub-section (3). for the expression " 1st of April 1959", substitute the expressi
" 1st day of April 1964 ".
section 5 • • r* . . For the expression '' 1st January 1957", substitute the expression " 1st Janua 1960 ".
Section 8 . . In sub-sections (1) and (2), for the exp~ssion " I st January 1957 ", substitute the expression
" 1 st January ~ 9 6 0 ".
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Section 9 . . =. . . In sub- section:^ (1) and (21, for the exprers;on 1955-56 r 1956-57 ". substitute :he expression " 1960-61 or 196162 ".
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1 words were substituted for the worn " Madras " by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of am .
(!kmnd Ammdnmt) Order, 1969.
2