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Punjab act 021 of 1981 : The Punjab Registration Validating Act, 1981

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BUNIAB GOVE. GAZ, (EXTRA, SEPT. 15, 1981 17

(BHDR. 27, 1903 SAKA)

tion [+—

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i

i

No. 31-Leg./81.—T of Punjab received Tth September, 198

(a) registering officers to act as Sub-Regis thereof during the Schedule ; and

(b} Sub-Registrar Amritsar (Urban) purporting to act as Sub-Registrar Zistars. 2 n sub-district Amritsar (Rural) and -- comprising the villages specified in Schedule IT during the period: - ary, 1977 and ending with the 26th

1 in respect of area falling withi

commencing on the 14th Janu

Pebruary, 1979; JA

shall be deemed to have been validly performed as if the aforesaid persons had been duly appointed 'as Sub-Registrars under the:

(Central Act 16 of 1908), for the purposes of the performance of such acts.

PART 1

Notification

" DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS The 18th September, 198]

Le following Act of the Legislature of the State the assent of the Governor of Pufijab' on the 1, and is hereby published for general informa- Punjab Act No. 21 of 1981

AN

ACT

1. This Act may be called the Punjab Registration Validating Act, 1981

2. All acts performed by the—

THE PUNJAB REGISTRATION VALIDATING ACT, 1981.

to validate certain registrations and matters appurtenant thereto. Brit enacted bythe Legislature of the State of 'Punjab, in the Thirty- second Year of the Republic of India as follows '+ * Short title,

Validation

of acts of

pecified in column 2 of * Schedule I purporting registering trars of the sub-districts specified in column 1 ang period noted against each in column 3 of that r = to act as

Sub-Re-

Registration 'Act, -1903

SCHEDULE I Cit

Sub-District - Registering - Officer "Period

1 2 3

Ludhiana L Shri Ram Lal, P.0.S., = . 19th August, 1972 19 "% (Urban) Executive Magistrate. '6th September, 1972. 7 2. Shri Sewak Singh, P.Q.S., . 7th September, 1972 to " "yy Executive-Magistrate, Sth'April, 1973, 3, Miss P. Ahluwalia, 6th April, 1973 to District Officer, 19th February, 1977. Removal of Grievances.

4. Shri M,L, Gotra, 20th February, 1977 t District ; Officer, 30thiApril, 1977. ° 4 Removal of Grievanges.- -

1

118 PUNJAB GOVT. GAZ. (EXTRA), SEPT. 18, 198!

(BHDR. 27, 1903 SAKA)

coe SECT a mem 2 re SA OE 3

1 2

5. Shri V. P. Dubey, P.C.S., 5th May, 1977 to "

District Officer, 30th November, 1977. yr Removal of Grievances, "

6. Shri J. L. Malhotra, P.C.S., lst Dzcember, 1977 to General Assistant to 21st May, 1979.

Deputy Commissioner.

To laodur 1. Shri M. L. Gotra, p.C.S., rban Executive Magistrate.

a 8 6th June, 1973 to

2. Shri Joginder Pal Singh, 31st August, 1973. P.C.S., Executive Magistrate, [

3. Shri Manohar Singh, P.C.S., General Assistant to

Deputy Commissioner.

4. Shri Joginder Singh Puri, 1 P.C.S., Executive Magistrate. 5th June, 1974 to 31st

5. Shri LD, Kanwar, P.C.S., | July, 1974 and Executive Magistrate. | 1st November, 1974 _% to 15th January, 1975

6. Shri D. S. Multani, P.C.S., General Assistant to

Deputy Commissioner.

7. Shri Harjinder Singh, P.C.S,, Executive Magistrate.

11th June, 1974 to Patiala Shrimati Sushil Gupta, (Urban) } Bxecutive Magistrate. 26th May, 1975. Sub-Divisional Officer (Civib, 10th June, 1974 to Phillaur 31st July, 1974. Phillaur. 4 : - al Officer civ, 10th June, 1974 to Nawanshahr .. in She (Civih 31st July, 1974. sional Officer (Civil), 10th June, 1974 to Nakodar . a iD 31st July, 1974. ,. 1, Sub-Divisional Officer 1st May, 1975 to 19th Gurdaspur (Civil), Gurdaspur, May, 1975. , General Assistant to 13th July, 1976 to Zant Commissioner, 19th August, 1976. _. Sub-Divisional Officer 1st May, 1975 to N\

13th July, 1976 to

19th August, 1976.

; t .. Sub-Divisiona] Officer 1st May, 1975 to Pathanko (Civil), Pathagkot. 19th May, 1975. r— RT TI ~

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Serial No."

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10.

11.

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15.

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17.

18.

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p UNIAB GOVT. Gaz, (mxTRA.), SEPT. 18, 1981 19

(BHDR. 27, 1903 SAKA)

SCHEDULE II

Name of village ecm

H. B. No.

Kale

Ghanupur

Bakh Shikargah Tung Bala

Tung Pain

Verka

Wallah

Khankot

Sultanwind

Duburii (Sultanwind) Kot Mit Singh (Sultanwind) Mulechak

Bharariwal

Fatahpur

Kot Khalsa

Wadali Guru

Gopal Nagar, Bhawani Nagar (Amritsar)

Vijay Nagar (Amritsar) Dhapai (Amritsar)

Mustafabad (Tung Pain) 'Magboolpura (Sultanwind) Mohkampura Krishna Nagar (Tung Pain)

368 Suburban, 381 Urban

368 Suburban, 381 Urban

282

371 Suburban, 384 Urban

372 Suburban, 385 Urban

281

280

279

- 373 Suburban, 386 Urban

373 Suburban

373

376

374 Suburban, 378 Urban

377

367 Suburban, 379 Urban

366 Suburban, 380 Urban

375 Suburban

375 Suburban

375 Suburban

3712

386 Urban

372

AFTAB SINGH BAKHSHI,

Secretary to Government of Punjab, Department of Legal and Legislative Affairs.

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