The Nagaland Gazette June 15, 2024
NOTIFICATION
Dated Kohima, the 10th June 2024. NO.LAW/BILL/23-16/2022 : : The Nagaland Appropriation (No.2) Act, Act No.3 of 2024 duly asserRed by the Hon'ble Governor on lst March 2024 is hereby published for general information.
Sd/-
THEJANGU-U KTRE
Secretary to the Govt. ofNagaland.
THE NAGALAND APPROPRIATION (NO.2) ACT, 2024
Short Title and
Commencement
Withdrawal of
t 23727,87,11,000/-
(Rupees twenty three
thousand seven
hundred twenty
seven crore eighty
seven lakh eleven
thousand only) from
and out of the
Consolidated Fund of
the State ofNagaland
for the Financial year
202+25.
Appropriation
PART-V
1 1Sd \H
TX
t:
I;b{3 eg. \' ;- An
Act
To authorise payment and appropriation of certain sums from and out of the Consolidated Fund of the State ofNagaland to the services of the year ending on the thirty first day of March, 2025.
It is hereby enacted in the Seventy Fifth year of the Republic of India as follows.
I. This Act may be called the Naga land Appropriation (No. 2) Act, 2024.
2. From
and out of the Consolidated Fund of the State of Nagaland there may be paid and applied sums not exceeding those speci6ed in column (5) of the Schedule amounting in the aggregate to the sum of t 23727,87,11,000/- (Rupees twenty three thousand seven hundred twenty seven crore eighty seven lakh eleven thousand only) towards defraying the several charges which will come in course of payment during the year ending on the thirty first day of March, 2025 in respect of services specified in column (1) of the Schedule.
3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Nagaland by this Act shall be appropriated for the services and purpose expressed in the Schedule in relation to the year ending on the thirty first day of March, 2025.
1
The Nagaland Gazette, Part-V15•
SCHEDULE
THE NAGALAND APPROPRIATION (NO.2) ACT, 2024
( Rs, in Lakhs )
D e m a n d /A P P rO P r i a t i O n I 111S111: 1N i C e & P U p®Hlv=£ ZEe 1 jstate Legislature
2 IHead of State 3 jcouncil of Ministers 4 [Administration of Justice
5 IEtection
6 ILand Revenue
7 IState Excise 8 lsales Tax
9 ITaxes on Vehicle
10 IPublic Service Commission 11 1 District Administration ,, ITreasuries and Accounts 1£ }Administration
13 IMHage Guards 14 1 Jails
15 iLokayukta 16 lsbte Guest Houses State Lotteries Pensions and Other Retirement Benefits
Rajya Sainik Board
Relief, Rehabilitation etc
17
18
19
20
2
REVENUE
ICAPITAL
IREVENUE
IREVENUE
rREVENUE
CAPITAL
EREVENUE
CAPITAL
REVENUE
iREVENUE
ICAPITAL
REVENUE
CAPITAL
REVENUE
CAPITAL
iREVENUE
F REVENUE
EREVENUE
ECAPITAL
t REVENUE
ICAPITAL
F REVENUE
CAPITAL
EREVENUE
rREVENUE
REVENUE
REVENUE
iREVENUE t
F REVENUE
June 15, 2024 :/:?
Charged on the Consolidated Fund
3
m3
770.91
4
TaBI
976.71
m1
m3
m2
m3
m3
132.41
n2
145.00]
m2
n4
m1
m4
156771
mBI
20394.48]
6469.821
200.oo1
561 1 .021
300.oo1 m6
m4
H==
mI
1959.64
389.64
355705.091
423.381
m1
Total
5
mo
770.91
m7
I1 17.25
m6
2311.25
®3
352.00
132.41
m7
145.00
m2 1
450.00
1807.931
mo
mG
20394.48
6469.82
mo
5611.02
mo
6613.14
450.00
1185.69
ms
389.64
m1
\
423.38
120.00
2
June 15, 2024 The Nagaland Gazette, Part-V 16 y
Demand/Appropriation, Service & Purposes
1 72
n, IReli8f of Distress caused by Natural IREVENUE ' ' jcakmNes m
22 ICMI Supplies
23 ILoans to Government Servants
24 Isman Savings 25 1 Land Records and Survey 26 lcivil Secretariat
27 IPhnning Machinery 28 lcivil Police 29 jstauonery and Printing
30 IAdministraove Training Institute 31 lschool Education
32 1 Higher Education
33 IYouth Resources and Sports 34 1 Art and Culture and Gazetteers ,R IMedical, Public Health and Family -'' IWelfare
36 jurban Development
37 IMunicipal Administration iREVENUE
ICAPITAL
REVENUE
CAPITAL
E REVENUE
I REVENUE
ICAPITAL
REVENUE
CAPITAL
E REVENUE
CAPITAL
ReVENUE
REVENUE
F CAPITAL
REVENUE
I CAPITAL
REVENUE
CAPITAL
IREVENUE
ICAPITAL
REVENUE
CAPITAL
EREVENUE
i CAPITAL
IREVENUE
ICAPITAL
REVENUE
CAPITAL
REVENUE
ICAPITAL
( Rs. in Lakh s ) Charged on the Consolidated Fund
[ Voted by the Assembly
43
®5 ®2
4305,821
®3
0.01
35.oo1 8.od
M3
250.001
3ml
13503.761
m4
64366.731
185393.81
m3
230 lo
M8
145.aol
193224.37]
m3
23441 .491
6715.oo1 m4
m2
m2
62.001
92053.91
3642.51
3860.501
12986.81
m1
24490.421
Total
5
5478,00
200.00
4305.82
330.93
0.01
35.00
8.00
3023.77
250.00
34141.29J
13503.76
4842.34
64366.73
1 85393.81
3299.521
230.00
893.49
145.00
193a4.37
. 30943.88
23441.49
6715.00
4259.97
200.00
mI
62.00
m2
3642.51
3860.50
12986.81
M
a&b:a
3
17
The Nagaland Gazette, Part-V
June 15, 2024 Demand/Appnpdation, Service & Purposes
1
38 llrlformation and Public Relations 39 iTourism
bJ
40 Innpbyment and Craftsmen Training
41 ILabour
42 IRural Development 43 {Social Security and Welfare
44 IEvaIuation 45 jceopenHon 46 !Statistics , T ILegal Metrology and Consumer -' IProtection
48 1 Agriculture
49 lsoil and Water Conservation 50 1 Animal Husbandry and Dairy Development
51 !Fisheries
52 IForest, Environment and Wildlife
53 Itndustries
2
REVENUE
CAPITAL
REVENUE
ICAPITAL
IREVENUE
ICAPITAL
REVENUE
I CAPITAL
REVENUE
ICAPITAL
REVEN UE
! CAPITAL
REVENUE
CAPITAL
REVENUE
E CAPITAL
REVENUE
CAPITAL
REVENUE
CAPITAL
REVENUE
ICAPITAL
REVENUE
I CAPITAL
EREVENUE
E CAPITAL
REVENUE
CAPITAL
REVENUE
CAPITAL
REVENUE
CAPITAL
( Rs. in Lakh s ) Charged on the ConsoIIdated Fund
4
[ Voted by the Assembly
3
4453.921
200.271
2047.581
300.lo m3
m1
1171.97]
134.00]
159682.571
m4
39763.83]
993.04
1128.971
m5
2608.271
m9
5310.09]
m2
1307.99]
70.00]
M5
m8 m6 m6
13958.19
M3
10533.36
260.001
m3
n8
12469.09
205.00
Total
5
4453.92
M2
2047.58
mo
3944.85
100.00
1171.97
m3
159682.57
m4
39763.83
mg
m8
250.00
2608.27
95.20
5310.09
235.00
1307.99
mo
56389.54
mo
m8
m7
m3
350.00
10533.36
m6
m3
m1
12469.09
mo
\
t
June 15. 2024
The Nagaland Gazette, Part-V 18 Q ?iBSl sit:
!!
Demand/Appropriation, Service & Purposes
I
54 IMheral Development
55 IPower 56 {Road Transport
57 IHousing Loans
58 IRoads and Bridges 59 jwater ResoUrces 60 jwater Supply 61 iSMal BeveloWent Programme 62 }CMt Adrninistrabon Works 63 jscience, Technology, Ecology and -'-' IEnvironment
64 IAousing __ lstate Council of Educatbnal DO IResearch and Training
66 ISericutture 67 itlorne Guards
68 IPolice Engineering Project
69 IFire and Ernergency Services
2
REVENUE
CAPiTAL
REVENUE
CAPITAL
REVENUE
CAPITAL
REVENUE
I CAPITAL
IREVENUE
} CAPItAL
REVENUE
CAPiTAL
REVENUE
CAPITAL
CAPITAL
REVENUE
CAPITAL
REVENUE
E CAPITAL
REVENUE
CAPITAL
REVENUE
CAPITAL
REVENUE
CAPITAL
REVENUE
CAPITAL
REVENUE
1 CAPITAL
REVENUE
CAPITAL
( Rs. in L3khs ) Charged on the Consolidated Fund
4
Voted by the Assembly
3
m3 m4
81756.52]
M2
m1 m6
0.01
21 .52:
42803.731
31203.00]
451 1.381
m2
m1
m6
1200.001
l01 9.431
18 16.171 457.61 154.791 17963.761 2515.70] 9228.451 In m2 m4 3862.151 330.oo1 2480.91 936.11 4775.U6 1073.90] Total 5 3983.80 477.50 81756.52 2108.59 mI m2 0.01 24.52 m7 31203.00 m 28453.56 1181Z45 We 1200.00 ml m8 ms m VM:N B5 5.70 m2 2912.50 2551.04 40.00 m3 330.00 2480.91 m3 mr 1073.90 l
5
19
The Nagaland Gazette, Part-V
June 15. 2024 D e m a n 1C1L/A P P rO P d a t i O n 1 111SIIII N i C e & PuPW HIvE: :y#
70
71
72
73
Hor$cutture [Padhmen©ry Affairs W esources Devebpment
REVENUE
[State Institute of Rural Develowent
CAPITAL
74 IMechanical Engineering 75 jserucing of Debt 76 jwomen Welfare
,7 IDeveloF>ment of UndeMebped Areas
78 ITechnieal Education
79 IBonler Affairs
80 IState InfoTmation Qomrnission 84 llnbrrna60n Technology and ' -' IComrnunicaUon
82 INew and Renewable Energy Grand Total :
REVENUE :
CAPITAL :
qnn•n
F ;} }in =B:
2
REVENUE
ICAPITAL
I REVENUE
I REVENUE
[REVENUE
ICAPtTAL
REVENUE
[CAPITAL
REVENUE
iREVENUE
ICAPITAL
IREVENUE
CAPITAL
REVENUE
CAPITAL
REVENUE
REVENUE
CAPITAL
IREVENUE
ICAPtTAL ( Rs. in Lakh s ) Charged on the Consolidated Fund
43
5918.70; m3
m2
mI
m6
m2
5865.89]
m1
TldiigT31 Mml9
1349.581
2076.41
ml
3319.413
262.001
®3
m3
363.14
m8
M
675.131
m2
m1
1547660.231
259197 l8 56®28.901
441627.091
m2
Total
5
mg
300.00
m6
mB
683.63
m
5865.89
mo
m3
m2
1349.581
2076.41
IO®.00 m3
2©.00 m
300.00
M3
®8 m5 mig
230.00
2372787.11
1689287.32
683499.79
P
!) ; i S I :: q a{i
June 15, 2024
The Nagaland Gazette, Part-V 20
THE NAGALAND APPROPRIATION (NO.2)
BILL, 2024
(As passed by the Nagaland Legislative Assembly on the lst March, 2024) This Bill was passed by the Nagaland Legislative Assembly on 01.03.2024 and certified that this is a Money Bill.
Sd/-
Kohima.
The lst March, 2024
S}IARINGAUV LONGKUMER
SPEAKER
Nagaland Legislative Assembly 1 assent to this Bill
7
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