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West Bengal act 017 of 2023 : The Kolkata Municipal Corporation (Amendment) Act, 2023

Registered No. WB/SC-247

No. WB(Part-III)/2024/SAR-9

Walkata Gayttt Extraordinary Published by Authority

CHAITRA 7]

WEDNESDAY, MARCH 27, 2024 [SAKA 1946

PART III—Acts of the West Bengal Legislature.

GOVERNMENT OF WEST BENGAL

LAW DEPARTMENT

Legislative

NOTIFICATION

No. 351-L.--27th March, 2024.—The following Act of the West Bengal Legislature, having been assented to by the Governor, is hereby published for general information:—

West Bengal Act XVII of 2023

THE KOLKATA MUNICIPAL CORPORATION

(AMENDMENT) ACT, 2023.

[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, of the 27th March, 2024.]

Short title and

commencement.

An Act to amend the Kolkata Municipal Corporation Act, 1980. WHEREAS it is expedient to amend the Kolkata Municipal Corporation Act, 1980, for the purpose and in the manner hereinafter appearing; It is hereby enacted in the Seventy-fourth Year of the Republic of India, by the Legislature of West Bengal, as follows:-

1. (1) This Act may be called the Kolkata Municipal Corporation (Amendment) Act, 2023.

West Ben. Act

L1X of 1980.

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2 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2024 ART III

The Kolkata Municipal Corporation

(Amendment) Act, 2023.

(Section 2.)

Amendment of

section 172 of

West Ben. Act

LIX of 1980.

(2) This section shall come into force at once and the remaining section shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.

2. In clause (a) of sub-section (1) of section 172 of the Kolkata Municipal Corporation Act, 1980,

(i) in sub-clause (iv), after the words "the State Government,", the word "or"

shall be inserted;

(ii) after sub-clause (iv), the following sub-clause shall be inserted:—

"(v) any land or building comprising educational institutions, administered or aided by the State Government,".

By order of the Governor

PRADIP KUMAR PANJA ,

Pr. Secy. to the Govt. of West Bengal, Law Department.

Published by Law Department, Government of West Bengal and Printed at Saraswaty Press Ltd.(Government of West Bengal Enterprise), Kolkata 700 056.

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