Registered No. WB/SC-247
No. WB(Part-III)/2024/SAR-4 Ebe
/totheda eoette
Extraordinary
Published by Authority
PHALGUNA 30]
WEDNESDAY, MARCH 20, 2024 [SAKA 1945
PART III—Acts of the West Bengal Legislature.
GOVERNMENT OF WEST BENGAL
LAW DEPARTMENT
Legislative
NOTIFICATION
No. 335-L.-20th March, 2024.—The following Act of the West Bengal Legislature, having been assented to by the Governor, is hereby published for general information:—
West Bengal Act I of 2024
THE WEST BENGAL APPROPRIATION (No. 1) ACT, 2024.
[Passed by the West Bengal Legislature.]
[Assent of the Governor was first published in the Kolkata Gazette,
Extraordinary, of the 20th March, 2024.]
An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2024.
WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2024;
It is hereby enacted in the Seventy-fifth Year of the Republic of India, by the Legislature of West Bengal, as follows:—
Short title.
1. This Act may be called the West Bengal Appropriation (No. 1) Act, 2024.
1
2 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024. [PART III
The West Bengal Appropriation (No. 1) Act, 2024. (Sections 2, 3.)
Issue of Rs.
15261,87,70,000
out of the
Consolidated Fund of West Bengal for the year 2023-2024. Appropriation.
2. From and out of the Consolidated Fund of West Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees fifteen thousand two hundred sixty-one crore eighty-seven lakh and seventy thousand only towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 2024 in respect of the services and purposes specified in column 2 of the Schedule.
3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 2024.
2
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 3
The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.)
SCHEDULE.
[See sections 2 and 3.]
1 2 3
Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
1
3
4
5
6
REVENUE ACCOUNT
A—General Services
(a) Organs of State
2011—State Legislatures
REVENUE ACCOUNT
2013—Council of Ministers
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
2401—Crop Husbandry
C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
4401—Capital Outlay on Crop Husbandry Total
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
2401—Crop Husbandry
(f) Industry and Minerals
2851—Village and Small Industries Total
REVENUE ACCOUNT
(a) Agriculture and Allied Activities
2403—Animal Husbandry
C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
Rs. Rs.
92,000
Rs.
92,000
10,49,90,000 10,49,90,000
6,000
6,000
6,000
6,000
12,000 12,000
38,000
12,000
38,000
12,000
50,000 50,000
10,000
2,000
10,000
2,000
4404—Capital Outlay on Dairy Development Total 12,000 12,000
3
4
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024
[PART III
The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.)
1 2 3
Demand Number/ Serial Number Sums not exceeding Services and purposes Voted by the Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
7
8
10
11
REVENUE ACCOUNT
B—Social Services
(e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes
2225—Welfare Of Scheduled Castes, Scheduled Tribes, Other Backward Classes and Minorities. Rs.
2,000
Rs. Rs
2,000
REVENUE ACCOUNT
C—Economic Services
4,26,34,000
20,04,86,000
10,42,98,000
80,000
1,46,00,000
4,26
20,05,66,000
10,42,98,000
1,46,00,000
34,000
(a) Agriculture and Allied Activities — 2401—Crop Husbandry
2425— Co-operation
C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
4425—Capital Outlay on Co-operation 6003—Internal Debt of the State Government Total
REVENUE ACCOUNT
A—General Services
(d) Administrative Services 2052—Secretariat—General Services C—Economic Services
(j) General Economic Services 3456—Civil Supplies
3475—Other General Economic Services Total
REVENUE ACCOUNT
_ (f) Industry and Minerals 2851—Village and Small Industries 2852—Industries
C—Capital Account of Economic Services (0 Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries Total
34,74,18,000 1,46,80,000 36,2C,98,000
43,75,000
1,57,000
38,15,000
4:
3
,75,000
,57,000
,15,000
83,47,000 8_1,47,000
6,000
1,000
44,96,000 44,96,000
6,000
1,000
7,0W 44,96,000 45,03,000
4
PART HI] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 5
The West Bengal Appropriation (No. I) Act, 2024. (Schedule.)
1 2 3
Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Capital Account of Social Services
(a) Education, Sports, Art and Culture
14 4202—Capital Outlay on Education, Sports, Art and Culture. 1,000 1,000
REVENUE ACCOUNT
B—Social Services
(a) Education, Sports, Art and Culture
2202—General Education 2,000 2,000
B—Capital Account of Social Services
15 (a) Education, Sports, Art and Culture
4202—Capital Outlay on Education, Sports, Art and Culture. 3,000 3,000
Total .. 5,000 5,000
REVENUE ACCOUNT
A—General Services
(c) Interest Payment and Servicing of Debt _
2049—Interest Payments 1,50,000 1,50,000
(d) Administrative Services
2052—Secretariat—General Services 3,000 3,000 2070—Other Administrative Services 1,000 1,000 18 (e) Pensions and Miscellaneous General Services
2075—Miscellaneous General Services 1,000 1,000
B—Social Services
(g) Social Welfare and Nutrition
2235—Social Security and Welfare 4,000 4,000
5
6
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024
[PART III
The West Bengal Appropriation (No. I) Act, 2024. (Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes Voted by the Charged on Number Legislative the Consoli- Total Assembly dated Fund
Rs. Rs. Rs.
CAPITAL EXPENDITURE OUTSIDE
THE REVENUE ACCOUNT
A—Capital Account of General Services 4059—Capital Outlay on Public Works 1,76,70,000 1,76,70,000 4070 Capital Outlay on Other Administrative Services .. 12,00,00,000 12,00,00,000 B—Capital Account of Social Services
18 (g) Social Welfare and Nutrition
4235—Capital Outlay on Social Security and Welfare .. 5,00,000 5 00,000 C—Capital Account of Economic Services
(j) Capital Account of General Economic Services 5465—Investments in General Financial and Trading Institutions. 4,00,00,000 .. 4,00 00,000 6001 Loans and Advances from the Central Government . . 88,99,16,000 88,99 16,000 _ Total 17,81,78,000 89,00,67,000 106,82 45,000
REVENUE ACCOUNT
A—General Services
(d) Administrative Services 2052—Secretariat—General Services 3,51,000 .. 3,51,000 2070—Other Administrative Services 1,58,93,000 39,05,000 1,97,98,000
CAPITAL EXPENDITURE OUTSIDE
19 THE REVENUE ACCOUNT
A—Capital Account of General Services - 4059—Capital Outlay on Public Works 3,53,000 x,53,000
Total . 1,62,44,000 42,58,000 2,09,02,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 20[ 2405—Fisheries
6003—Internal Debt of the State Government
1,000
. . 61,00,000
1,000
61,00,000
Total 1,000 61,00,000 61,01,000
6
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 7
The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.)
1 2 3
Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
Rs. Rs. Rs.
REVENUE ACCOUNT
A—General Services
(d) Administrative Services 2052—Secretariat—General Services 1,68,86,000 1,68,86,000 C—Economic Services
(a) Agriculture and Allied Activities 21 2408—Food, Storage and Warehousing 2310,69,01,000 2310,69,01,000 C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
4408—Capital Outlay on Food, Storage and Warehousing . . 41,86,000 41,86,000 Total 2312,37,87,000 41,86,000 2312,79,73,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 22 2401—Crop Husbandry 6,000 6,000
REVENUE ACCOUNT
23 2406—Forestry and Wild Life 9,000 9,000
REVENUE ACCOUNT
A—General Services
(c) Interest Payment and Servicing of Debt 2049—Interest Payments 5,00,00,000 5,00,00,000
(d) Administrative Services 2051—Public Service Commission 37,10,000 37,10,000
24 B—Social Services
(b) Health and Family Welfare 2210—Medical and Public Health 469,36,74,000 469,36,74,000
7
8 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 ART III
The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.)
1 2 3
Demand Sums not exceecIng Number/
Serial Services and purposes Voted by the Charged on Number Legislative the Consoli- Total Assembly dated Fund
Rs. Rs. Rs.
2211—Earthly Welfare 61,89,63,000 61,89,63,000
(g) Social Welfare and Nutrition 2235—Social Security and Welfare 94,48,000 94,48,000
(h) Others 2251—Secretariat—Social Services .. 1,23,55,000 1,23,55,000 C—Economic Services
(b) Rural Development 24 2515—Other Rural Development Programmes 1,63,35,000 1,63 35,000
(c) Special Areas Programmes 2551—Hill Areas 21,70,000 21 70,000
CAPITAL EXPENDITURE OUTSIDE
THE REVENUE ACCOUNT
A—Capital Account of General Services 4070 Capital Outlay on Other Administrative Services .. 1,000 1,000 B—Capital Account of Social Services
(b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health .. —
1,000 1,000
Total 535,66,57,000 5,00,00,000 540,6657,000
REVENUE ACCOUNT
A—General Services
(d) Administrative Services 2059—Public Works 2,000 48,11,000
45,13,000
C—Economic Services
(g) Transport 3054—Roads and Bridges 3,56,000
5,56,000
25 CAPITAL EXPENDITURE OUTSIDE
THE REVENUE ACCOUNT
A—Capital Account of General Services 4059—Capital Outlay on Public Works 1,000 16,88,04,000
16,88,05,00C
8
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024
The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.)
1 2 3
Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
25
28
30
31
C—Capital Account of Economic Services
(g) Capital Account of Transport Rs.
964,21,56,000
Rs.
11,73,37,000
Rs.
975,94,93,000 5054—Capital Outlay Roads _ on and Bridges Total
REVENUE ACCOUNT
B—Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
2216—Housing
B—Capital Account of Social Services 4216—Capital Outlay on Housing Total
REVENUE ACCOUNT
B—Social Services
(d) Information and Broadcasting 2220—Information and Publicity
(g) Social Welfare and Nutrition 2250—Other Social Services
CAPITAL EXPENDITURE OUTSIDE
964,21,59,000 29,13,08,000 993,34,67,000
1,000
60,18,10,000
1,000
60,18,10,000
60,18,11,000 60,18,11,000
1,000
1,000
1,000
1,000
1,000
1,000
THE REVENUE ACCOUNT
A—Capital Account of General Services 4059—Capital Outlay on Public Works Total 3,000 3,000
REVENUE ACCOUNT
C—Capital Account of Economic Services
(I) Capital Account of Industry and Minerals 4859—Capital Outlay on Telecommunication and Electronics Industries. 65,00,00,000 65,00,00,000
9
10
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024
The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes Voted by the Charged on Number Legislative the Consoli- Tata! Assembly dated Fund
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(g) Social Welfare and Nutrition _
2250—Other Social Services 42,00,000 42,00,000 C—Economic Services
(d) Irrigation and Flood Control 2700—Major Irrigation 277,55,26,000 277,55,26,000 2711—Flood Control and Drainage 1,19,87,000 1,19,37,000
32 C—Capital Account of Economic Services
(d) Capital Account of Irrigation and Flood Control
4700—Capital Outlay on Major Irrigation 6,000 5,24,000 5,30,000 4701—Capital Outlay on Major and Medium
Irrigation. 25,04,000 3,54,86,000 3,79,90,000 4711—Capital Outlay on Hood Control Projects 28,49,000 28,49,000 Total 278,22,36,000 5,08,46,000 283,30 82,000
REVENUE ACCOUNT
A—General Services
(d) Administrative Services _
2056—Jails 4,94,15,000
4,94 15,000
B—Social Services
(g) Social Welfare and Nutrition 2235—Social Security and Welfare 50,06,000
5C,06,000
33 CAPITAL EXPENDITURE OUTSIDE
THE REVENUE ACCOUNT
A—Capital Account of General Services _ 4059—Capital Outlay on Public Works
1,58,50,000 1,58,50,000
Total 7,02,71,000 7,02,71,000
[P RT III
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 11
The West Bengal Appropriation (No. I) Act, 2024. (Schedule.)
1 2 3
Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
34
35
37
REVENUE ACCOUNT
A—General Services
(a) Organs of State 2014—Administration of Justice
CAPITAL EXPENDITURE OUTSIDE
THE REVENUE ACCOUNT
A—Capital Account of General Services 4070 Capital Outlay on Other Administrative Services Total
REVENUE ACCOUNT
B—Social Services
(f) Labour and Labour Welfare 2230—Labour and Employment
REVENUE ACCOUNT
A—General Services
(d) Administrative Services 2052—Secretariat—General Services C—Economic Services
(3) General Economic Services 3454—Census, Surveys and Statistics C—Capital Account of Economic Services
(j) Capital Account of General Economic Services
5475—Capital Ouday on Other General Economic Services.. Rs.
153,95,11,000
1,000
Rs. Rs.
153,95,11,000
1,000
153,95,12,000 153,95,12,000
3,000 3,000
78,00,000
86,20,000
50,00,000 . .
78,00,000
86,20,000
50,00,000
Total 2,14,20,000 2,14,20,000
11
12
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024
The West Bengal Appropriation (No. I) Act, 2024. (Schedule.)
1 2 3
Demand Number/ Serial Number Sums not exceeding Services and purposes Voted by the Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
38
40
42
43
REVENUE ACCOUNT
B—Social Services
(e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes
2225—Welfare of Scheduled Castes, Scheduled Tribes, Other Backward Classes and Minorities.
REVENUE ACCOUNT
C—Economic Services Rs.
1,000
Rs. Rs.
1,000
6,000
3320,85,10,000 3320,85,10,000
6,000
(b) Rural Development 2515—Other Rural Development Programmes C—Capital Account of Economic Services
(b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development Programmes.
Total
REVENUE ACCOUNT
A—General Services - (c) Interest Payment and Servicing of Debt 2049—Interest Payments
6004—Loans and Advances from the Central - Government.
Total
REVENUE ACCOUNT
A—General Services
(b) Fiscal Services 2045—Other Taxes and Duties on Commodities and Services.
C—Economic Services
(e) Energy 2801—Power
(j) General Economic Services Services 3451—Secretariat—Economic
3320,85,16,000 3320,85,16,000
11,35,000
50,000
11 35,000
50,000
11,85,000 11 85,000
15,49,000
231,48,05,000
14,41,11,000
290,00,00,000
231,0
15,49,000
14,4",11,000
290,00,00,000
,05,000
6801—Loans for Power Projects Total 536,04,65,000 536,04,65,000
[P RT III
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 13
The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.)
1 2 3
Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
2215—Water Supply and Sanitation 260,15,52,000 9,45,000 260,24,97,000
(g) Social Welfare and Nutrition 2250—Other Social Services 32,17,42,000 32,17,42,000
(h) Others 45 2251—Secretariat—Social Services 36,51,000 36,51,000 B—Capital Account of Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
4215—Capital Outlay on Water Supply and Sanitation. 1693,77,61,000 15,16,000 1693,92,77,000 Total 1986,47,06,000 24,61,000 1986,71,67,000
REVENUE ACCOUNT
C—Capital Account of Economic Services
(c) Capital Account of Special Areas Programme 50 4575—Capital Outlay on Other Special Areas Programme. 3,75,000 3,75,000
REVENUE ACCOUNT
B—Social Services
(g) Social Welfare and Nutrition 2250—Other Social Services 1,000 1,000 C—Economic Services
(j) General Economic Services 52 3452—Tourism 3,62,23,000 3,62,23,000
CAPITAL EXPENDITURE OUTSIDE
THE REVENUE ACCOUNT
A—Capital Account of General Services 4070 Capital Outlay on Other Administrative Services .. 1,000 1,000 Total 2,000 3,62,23,000 3,62,25,000
13
14
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024
The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.)
1 2 3
Demand Number/ Serial Number Sums not exceeding Services and purposes Voted by the Legislative
Assembly
Charged on
the Consoli-
dated Fund
Toth
53
55
58
61
65
—
REVENUE ACCOUNT
C—Economic Services
(g) Transport
3055—Road Transport Rs.
2,000
1,000
Rs. Rs.
2,000
1,000
C—Capital Account of Economic Services
(g) Capital Account of Transport
5055—Capital Outlay on Road Transport Total
REVENUE ACCOUNT
C—Economic Services
(d) Irrigation and Flood Control
2702—Minor Irrigation
C—Capital Account of Economic Services
(d) Capital Account of Irrigation and Flood Control
4702—Capital Outlay on Minor Irrigation Total
REVENUE ACCOUNT
C—Economic Services
3,000 3,000
58,23,90,000
3,000
58,23 90,000
3,000
58,23,93,000 58,23 93,000
1,000 1,000
(c) Special Areas Programmes
2575—Other Special Areas Programmes
REVENUE ACCOUNT
A—General Services
(d) Administrative Services 2052—Secretariat—General Services
REVENUE ACCOUNT
B—Social Services
(e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes
2225—Welfare of Scheduled Castes, Scheduled Tribes, Other Backward Classes and Minorities. 56,98,000 5f,98,000
1,000 1,000
[P RT I II
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024
15
The West Bengal Appropriation (No. I) Act, 2024. (Schedule.)
1 2
3
Demand Number/ Serial Number Sums not exceeding Services and purposes Voted by the Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
Rs. Rs. Rs.
REVENUE ACCOUNT
A—General Services
(a) Organs of State 2015—Elections
6,28,000 6,28,000
(d) Administrative Services 2055—Police
3,31,52,000 3,31,52,000
2070—Other Administrative Services 1,000
1,000
B—Social Services
(g) Social Welfare and Nutrition 2235—Social Security and Welfare . . 6,89,000
6,89,000
68 2250—Other Social Services
1,000 1,000
CAPITAL EXPENDITURE OUTSIDE
THE REVENUE ACCOUNT
A—Capital Account of General Services 4070 Capital Outlay on Other Administrative Services . . 1,000
1,000
6004—Loans and Advances from the Central Government.
45,00,000 45,00,000
Total 3,000 3,89,69,000 3,89,72,000
REVENUE ACCOUNT
B—Capital Account of Social Services
(g) Social Welfare and Nutrition 69 4235—Capital Outlay on Social Security and Welfare . .
1,56,39,000 1,56,39,000
REVENUE ACCOUNT
B—Social Services
(a) Education, Sports, Art and Culture 70 2202—General Education 862,24,67,000 862,24,67,000
15
16 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 PART III
The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.)
1 2 3
Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
71
72
73
_
_
REVENUE ACCOUNT
(c) Water Supply, Sanitation, Housing and Urban Development
2217—Urban Development
C—Economic Services
(b) Rural Development
2515—Other Rural Development Programmes Total
REVENUE ACCOUNT
B—Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
2217—Urban Development
(g) Social Welfare and Nutrition
2250—Other Social Services Rs.
34,41,99,000
1,97,49,000
Rs.
34,4
Rs.
1,97,49,000
,99,000
36,39,48,000 36,3 S,48,000
1196,27,80,000
4,00,00,000
1196,27
4,00
80,000
00,000
Total 1200,27,80,000 1200,27 80,000
REVENUE ACCOUNT
A—General Services
(c) Interest Payment and Servicing of Debt
2049—Interest Payments
B—Social Services
(g) Social Welfare and Nutrition
2245—Relief Natural on account of Calamities 4,000
23,72,62,000 23,72,62,000
4,000
16
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 17
The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.)
1 2 3
Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
73
74
75
CAPITAL EXPENDITURE OUTSIDE
THE REVENUE ACCOUNT
A—Capital Account of General Services 4070—Capital Outlay on Other Administrative Services .. B—Capital Account of Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
4216—Capital Outlay on Housing Total
REVENUE ACCOUNT
B—Social Services
(g) Social Welfare and Nutrition 2235—Social Security and Welfare
CAPITAL EXPENDITURE OUTSIDE
THE REVENUE ACCOUNT
A—Capital Account of General Services 4059—Capital Outlay on Public Works B—Capital Account of Social Services
(g) Social Welfare and Nutrition 4235—Capital Outlay on Social Security and Welfare . Rs.
2,000
Rs.
25,58,000
Rs.
2,000
25,58,000
6,000 23,98,20,000 23,98,26,000
2534,62,80,000
50,00,000
63,30,58,000
2534,62,80,000
50,00,000
63,30,58,000
Total 2598,43,38,000 2598,43,38,000
REVENUE ACCOUNT
CAPITAL EXPENDITURE OUTSIDE
THE REVENUE ACCOUNT
A—Capital Account of General Services 4070—Capital Outlay on Other Administrative Services .. 1,000 1,000
17
18
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024
[PANT III
The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.)
1 2 3
Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
78
79
REVENUE ACCOUNT
4070 Capital Outlay on Other Administrative Services ..
C—Capital Account of Economic Services
(e) Capital Account of Energy
4810—Capital Outlay on Non-conventional Sources of _ Energy.
Total
REVENUE ACCOUNT
C—Economic Services
(f) Industry and Minerals
2852—Industries
Grand Total ..
Rs.
50,000
39,01,42,000
Rs. Rs.
39,01,42,000
50,000
39,01,92,000 39,01,92,000
13,94,03,000 13,94,0- ,000
15096,80,65,000 165,07,05,000 15261,87,70,000
By order of the Governor,
DR. MD. SALIM ANSARI,
Pr. Secy.-in-charge to the Govt. of West Bengal, Law Department.
Published by Law Department, Government Printed at Saraswaty Press Ltd.(Government of West Bengal Enterprise), Kolkata 700 056.
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