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Punjab act 003 of 2011 : The Punjab Appropriation (No.3) Act, 2011

PUNJAB GOVT GAZ. (EXTRA.), APRIL 1, 2011

(CHTR 11, 1933 SAKA)

PART-I

DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB

Notification

The 1st April, 2011

No. 07-Leg./2011.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 31st March,

2011, and is hereby published for general information :

THE PUNJAB APPROPRIATION (NO. 2) ACT, 2011

(Punjab Act No. 3 of 2011)

AN

7

ACT

to authorize the payment and appropration of ceriain sums from and out of the Consolidated Fund of the State of Punjab for the services and purposes of the financial year, ending on the thirty-first day of March, 2012. BE it enacted by the Legislature of the State of Punjab in the Sixty second Year of the Republic of India as follows:

1. This Act may be called the Punjab Appropriation (No. 2) Act, 2011. Short title.

2. From and out of the Consolidated Fund of the State of Punjab, there Issue of rupees may be paid and applied sums, not exceeding those, as

specified in column S of48594,84,09,000 out of the

the Schedule, appended to this Act, amounting in the aggregate to the sum of Consolidatcd rupees 48594,84,09,000 (Rupees Forty eight thousand five hundred ninety four Fund of the State

of Punjab for

crores eighty four lacs and nine thousand only) towards defraying several charges, he Ginancial vear which will come in the course of payment to be made during the financial year, 2011-2012. 2011-2012, in respect of the services and purposes, specified in column 2 of the said Schedule.

3. The sums, authorized to be paid and applied from and out of the Appropriation. Consolidated Fund of the State of Punjab by this Act, shall be appropriated for the services and purposes, specified in the said Schedule in relation tothe financial

year, ending on the thirty-first day of March, 2012.

PUNJA G G (EX RA.), A 1, 2011 7

(CHT 11, 1933 SA

PA -1

A O LEG L A I S, PU

N t ication

T 1 pril, 2011 No. 0 . .— e fo low n A o the L isl o the S of Punjab received the assent of the G er r o P on the 3 Mar , 011, and is h eb p l neral informat —

PRI I (N . ) ,

P 3 o 2011) to authorize the ent propriat n o certain um f of h Consolidated Fund of the State j h s ses h financial year, ending on the thirty-first y arch, 2. BE it cted the egislature h t j n h

Sixty second Year of the epubli i low —

1. This Act may be h unjab Ap ropriation o. 2 Act, 1. ort title.

2. From and out of the Consolidated Fund of the State of Punjab, there Issue of rupees may be paid and applied sums, t eding se, ecifi d u n 5 of 4855%:51,09.000 chedule, ed ct, ounting gregate onsolidated

rupees 594,84,09,00 pees ort t d v dr i et State

r res eighty four lacs and nine thousand only) towards defraying several charges, of it which will come in the course of payment to be made during the financial year, 3011-2012. 011-2012, ect of t e r i es urposes, ecifi d n of

c edul :

3. The sums, authorized to be paid and applied from and out of the Appropriation. Consolidated Fund of the State f unjab is ct, hal ppropriated r the services and urposes, ecified i chedule r l t n financial year, ending on the thirty-first day f arch, 012.

1

Demand No.

9

8

5

6

7

4

3

10

11

15

16

2

12

13

14

1

8

Services and purposes Agriculture and Forests Animal Husbandry and Fisheries

2

Co-operation Welfare

PUNJAB GOVT GAZ. (EXTRA.),

APRIL 1, 2011

(CHTR 11, 1933 SAKA)

Defence Services Eucation

Elections

Finance

Excise and Taxation Food and Supplies General Administration Health and Family Welfare Industries

Home Affairs and Justice Information and Public Relation

Irrigation and Power Labour and Employment

SCHEDULE

Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Grant made by the

Legislative Assembly

3

Rs. Sums not exceeding

7618817000

187454000

3948087000

108695000

978954000

460000000

293656000

70000000

50669502000

4995038000

824199000

1560364000

55393737000

4841954000

4334000

1640597000

224400000

17423367000

2027605000

33742221000

1013505000

1742773000

710345000

381315000

4000000

42033343000

11419375000

Charged on

373500000 76864069000

683298000

the

Consolidated Fund

4

Rs.

2080000

600000

5000000

10000

206266000

1000

160000

65300295000

450000

70909000

2151000

498750000

0

0

0

Total Rs.

7620897000

187454000

3948687000

108695000

983954000

460000000

293666000

70000000

50875768000

4995038000

824210000

0

1560524000

120694032000

77237569000

4842404000

4334000

1711506000

224400000

17425518000

2027605000

34240971000

1013505000

1742773000

710345000

381315000

4000000

42033343000

l1419375000

683298000

PUNJAB GOVT GAZ (EXTR . APRIL 201

1

8 (CHTR 11, 19 3 SAKA |

SCHEDULE

Sums not exceeding d Charged on

Demand Services and purposes Oe made Total No. Legislative Consolidated

Assem y Fund

| " 3 4 5

Rs. Rs. Rs.

7620897000 i ts Revenue 7618817000 2080000 1 Agriculture and Fo es -— 187454000 0 187454000

2 Animal Husbandry R venue 3948087000 600000 3948687000 and Fisheries C i 108695000 0 Ri3655003 ; 000 983954000 3 Co-operation R enue 978954000 5000 oop Capital 460000000 0 460000000

4 Defence Services nue 93656000 10000 293666000 Welfare Capital 70000000 0 70000000

5 Education 206266000 50875768000 Capital 4995038000 0 4995038000

6 Elections 11000 824210000 Capital 0 0 0

7 Excise and Taxation e 64000 160000 1560524000 Capital 0 0 0

8 Finance eve 3737000 65300295000 120694032000 Capital 500000 76864069000 77237569000

9 Food and Supplies evenue 841954000 450000 4842404000 Capital 334000 0 4334000

10 General Administration Revenue 16405970 709090 1711506000 Capital 22440 0 224400000

11 Health and Family Welfare Revenue 17423 670 215100 17425518000 Capital 20276050 0 2027605000

12 Home Affairs and Justice Revenue 33742 10 498750000 34240971000 Capital 10135050 0 1013505000

13 Industries Revenue 17427 30 0 1742773000 Capital 7103450 0 710345000 14 hralias and Public Revenue 381315000 0 381315000 Capital 40000 0 4000000 15 Irrigation and Power Revenue 42033343000 0 4203 43000 6 La Capital 1 41937500 0 11419375000 abour and E rand mployment Revenue 683298000 0 683298000

Capital 0 0 0

2

1

17

18

19

20

21

22

23

24

25

26

27

28

29

30

Local Government, Housing and Urban Development

PUNJAB GOVT GAZ. (EXTRA.), APRIL 1, 2011 (CHTR 11, 1933 SAKA)

Personnel and

Planning

Administrative Reforms

Programmne Implementation

Public Works

2

Revenue and Rehabilitation Rural Development and Panchayats Science, Technology and Environment Social and Women's Welfare and Welfare of Scheduled Castes and Backward Classes State Legislature Technical Education and Industrial Training Transport

Tourism and Cultural Affairs

Vigilance

Total

Grand Total

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

3

Rs.

4173401000

12153076000

140564000

23190000

1086719000

1637500000

11887756000

10863710000

10169968000

80100000

12929607000

5356570000

179980000

123600000

16720699000

749890000

302350000

1958030000

1380400000

571832000

800350000

3542517000

256302000

353969000

3950000

4

55026889000

Rs.

50310000

0

189000

112000000

2090000

10000

301000

9000000

200000

30000

113000

2950000

287793576000 6626387500

76864069000

5

9

Rs.

4173401000

12153076000

190874000

23190000

1086908000

1637500000

11999756000

10863710000

10172058000

80100000

12929617000

5356570000

179980000

123600000

16721000000

749890000

311350000

1958230000

1380400000

571862000

800350000

3542630000

256302000

356919000

GOBINDER SINGH,

3950000

3540574S1000

131890958000

342820465000 143127944000 485948409000

Secretary to Government of Punjab, Department of Legal and Legislative Affairs.

P

al UNJAB GOVT GAZ. (EXTRA.), APRIL 1. 2011 9 oo (CHTR 11, 1933 SAKA) p

i

e

s————

s. R

17 Local Governmen * Rs Housing and Urbs a; T400 0 Development 0 0 6000

18 nel

. Revenue Administrative Reforms Capital psn 20310000 aco) 19 Plan; 0000 0 e 1086719000 189000 000

" Capital 0 Programme Implementation Revenue 0 0 0 1" bub Capital 0 0 0

ork Revenue 11887756000 0

" apital 0 0 000 Revenue and e enue 8000 8000 ehabilitation apital 0 Rural evel ent Revenue 12929607000 and Panchayats Capital 0 000 Science, Technology Revenue 179980000 0 i ent Capital 0

Social omen's e 000 0000

elfar elfar Capital 00 0 5 000 l ast

ar l

State Legislature e e e 000 apital 0 0 0

echnical ducation e e e 000 00 Industrial Training apital 0000 0 00000 our ultural e 2000 000

f airs Capital 800350000 0 000 Transport evenue 00 0000

Capital 256302000 0

; : 000 30 Vigilance evenue 0 g apital 0 0

ot Revenue 287793576000 38750

451000

apital 68890 406900 958000

09000

Grand ot 342820465000

143127944000

BI H,

ecretary overnment njab, epart ent egal d egislative f airs.