PUNJAB GOVT. GAZ. (EXTRA), JUNE 23, 2022 (ASAR 2, 1944 SAKA) 1427
EXTRAORDINARY
Published by Authority
CHANDIGARH, THURSDAY, JUNE 23, 2022 (ASADHA 2, 1944 SAKA)
( 1427 )
GOVERNMENT OF PUNJAB
DEPARTMENT OF WATER RESOURCES
(Project Branch)
NOTIFICATION
The 13th June, 2022
No. E-333879/PJ-6/239/I.-In exercise of the power conferred by sub-section (1) of section 14 of the
Dam Safety Act, 2021 (41 of 2021), the Governor of Punjab is pleased to constitute the State Dam Safety
Organisation (SDSO) to discharge the powers and functions as per the provisions laid down in the Dam Safety
Act, 2021 with the following composition:
S.No. Designation Designated
1. Chief Engineer/ State Dam Safety Organization Technical Head of SDSO
2. Director/ State Dam Safety Cell Head of SDSO
3. Executive Engineer/DSO (RSD)
4. Executive Engineer/DSO (SPKD) and State Hydrology Unit
5. Executive Engineer/DSO (Kandi Area Dams) Members
6. Assistant Design Engineer/ DSO (RSD)
7. Assistant Design Engineer/ DSO (SPKD) and State Hydrology Unit
8. Assistant Design Engineer/ DSO (Kandi Area Dams)
Sd/-
KRISHAN KUMAR, IAS
Principal Secretary to Govt. of Punjab,
Department of Water Resources.
2596/6-2022/Pb. Govt. Press, S.A.S. Nagar