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Punjab act 005 of 2018 : The Punjab Appropriation Act, 2018 (5 of 2018)

PUNJAB GOVT. GAZ. (EXTRA), MARCH 28. 2018 25

(CHTR 7. 1940 SAKA)

PART I

DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB

NOTIFICATION

The 28th March, 2018 No.6-Leg./2018.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 26th day of March, 2018, 1s hereby published for general information:-

THE PUNJAB APPROPRIATION ACT, 2018.

(Punjab Act No. 5 of 2018)

AN

ACT

to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes during the financial year, 2017-2018.

BE it enacted by the Legislature of the State of Punjab in the Sixty-ninth Year of the Republic of India as follows:-

Short title |. This Act may be called the Punjab

Appropriation Act, 2018.

Issue of © 16467735000/- = 2. _- From and out of the Consolidated Fund of Out of the Consolidated the State of Punjab, there may be paid and Fund of the State of applied sums, not exceeding those, specified Punjab for the financial in column 5 of the Schedule, appended to year, 2017-2018. this Act, amounting, in the aggregate to a sum of € 16467735000 (= One thousand Six Hundred

fourty Six Crore Seventy Seven Lacs and Thirty

Five Thousand only) towards defraying several

charges, which will come in the course of payment

to be made during the financial year, 2017-2018,

in respect of the services and purposes, specified

in column 2 of the said Schedule.

Appropriation. 3. The sums, authorized to be paid and applied from and out of the Consolidated Fund of the

State of Punjab by this Act, shall be appropriated

for the services and purposes, specified in the

said Schedule, in relation to the financial year

2017-2018.

Overriding effect 4. Notwithstanding anything contained in any of the Act other Act for the time being in force, the

provisions of this Act shall prevail.

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26 PUNJAB GOVT. GAZ. (EXTRA), MARCH 28, 2018

(CHTR 7, 1940 SAKA)

SCHEDULE |

and Services and purposes Sums no t exceeding ie,

Grant made by Chargedonthe

"the Legislative | Consolidated Total Assembly Fund

2 3 4 5

Rs. . Rs. Rs. Agriculture and Forests Revenue

797902000 4745000 802647000

Capital 0 0 0

Animal Husbandry and Revenue

9293000 0 9293000

Fisheries Capital ©

6000 0 6000

Cooperation Revenue

2000 143000 145000

Capital 585174000 0

585174000

Defence Services Welfare Revenue

26160000 0 26160000

Capital 0 0

0

Education Revenue

3623638000 13768000 3637406000

Capital 2000 0

2000

Election Rev enue 0 0

0

Capital 0 0

0

Excise and Taxation Re venue 0 1767000

1767000

Capital 0 0

0

Finance Reve nue 2000 2642270000

2642272000

Capital 0 436765000 436765000 Food and Supplies Revenue

49595000 3455000 53050000

Capital 60000 0 60000 General Administration R evenue 102686000 0

102686000

Capital 0 0 0 Health and Family Welfare Revenue 906983000 7038000

914021000

Capital 9000 0 900

0

Home Affairs and Justice Reven ue 1799432000 7744 1000

1876873000

Capital 143610000 0 143610000 Industries

Revenue 33005000

0 33005000

Capital 5600000 0 5600000 Information and Public Revenue 37222000

0 37222000

Relation Capital 0 0 r

Irrigation and Power Revenu 5 We ton) 0 941505000 Capital 7000 0

Labour and Emp!

7000

=mployment Revenue 4000

0

Capital

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PUNJAB GOVT. GAZ. (EXTRA), MARCH 28 2018 27

(CHTR 7, 1940 SAKA)

Demand Services and purposes Sums not exceeding No. Grant made by Charged on the

the Legislative | Consolidated Total Assembly Fund

| 2 3 4 5

17 Local Government, Housing Revenue 7000 0 7000 and Urban Development Capital 2000 0 2000

18 Personnel and Administrative Revenue 1000 3222000 3223000 Reforms Capital 0 0 0

19 Planning Revenue 4000 0 4000 Capital 101000 0 101000

21 Public Works Revenue 256907000 0 256907000 Capitat 3236101000 0 3236101000

2 Revenue and Rehabilitation Revenue 117169000 2425000 119594000 Capital 0 0 0

23. ~=Rural Development and Revenue 527721000 0 527721000 Panchayats Capital 8000 0 8000

'24 ~=—- Science, Technology and Revenue 1000 0 1000 Environment Capital 0 0 0

28 Social Security, Women & Child Revenue 14000 0 14000 Welfare and Welfare of Scheduled Capital 10000 0 10000 Castes & Backward Classes

26 State Legislature Revenue 71336000 0 71336000 Capital 0 0 0

27. ~—«' Technical Education and Revenue 1641000 0 1641000 Industrial Training Capital 0 0 0

28 Tourism and Cultural Affairs Revenue 1000 0 1000 Capital 1000 0 1000

29 -Transport Revenue 0 0 0

Capital 1000 0 1000

30 ~—- Vigilance Revenue 1560000 212000 1772000 Capital 0 0 0

Total Revenue 9303791000 2756486000 12060277000 Capital 3970693000 436765000 4407458000 Grand Total 13274484000 3193251000 16467735000

VIVEK PURI,

Legal Remembrancer and Secretary to Government of Punjab, Department of Legal and Legislative Affairs. 1471/03-2018/Pb. Govt. Press, S.A.S. Nagar

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