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Bihar act 0972 of 2016 : The BIHAR MOTOR SPIRIT AND HIGH SPEED DIESEL OIL DEALERS LICENCING (AMENDMENT) ORDER, 2016

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(i) For the issue of a licence to an oil company Rs. 25,000;

(ii) For the renewal of a licence to an oil company Rs. 20,000;

(iii) For the issue of a duplicate licence to an oil company Rs. 10,000;

(iv) For the issue of a licence to a dealer other than an oil company Rs. 10,000;

(v) For the renewal of a licence to a dealer other than an oil company Rs. 5,000;

(vi) For the issue of a duplicate licence to a dealer other than and oil company Rs. 2,500. fcgkj&jkT;iky ds vkns'k ls]

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2 ॢबहर गजट [सधरण 11 नव बर 2016

The 11 th

November 2011

No. 02/ Fee-02/ 2016-6637— In exercise of powers conferred by Section-3 of the Essential Commodities Act, 1955 (Act, 10 of 1955) read with Order No. So 1844 dated the 18th june, 1966 of the Government of India, Ministry of Commerce, the Governor of Bihar is pleased to make the following order to amend the Bihar Motor Spirit and High Speed Diesel Oil Dealers Licencing Order, 1966 :

1. Short title, extent and commencement.— (1) This order may be called the Bihar Motor Spirit and High Speed Diesel Oil Dealers Licencing (amendment) Order, 2016.

(2) It shall extend to the whole of state of Bihar.

(3) It shall come into force on the date of its final publication in the Bihar Gazette.

2. Sub para (4) of para 5 of the Bihar Motor Spirit and High Speed Diesel Oil Dealers Licencing Order, 1966, shall be substituted by the following :-

"(4) The fees specified below shall be chargeable in respect of each licence, namely:-

(i) For the issue of a licence to an oil company Rs. 25,000;

(ii) For the renewal of a licence to an oil company Rs. 20,000;

(iii) For the issue of a duplicate licence to an oil company Rs. 10,000;

(iv) For the issue of a licence to a dealer other than an oil company Rs. 10,000;

(v) For the renewal of a licence to a dealer other than an oil company Rs. 5,000;

(vi) For the issue of a duplicate licence to a dealer other than and oil company Rs. 2,500. By order of the Governor of Bihar,

SUJATA CHATURVEDY,

Principal Secretary to the Government.

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Website: http://egazette.bih.nic.in

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