This Act may be called the Uttar Pradesh Electricity (Temporary Powers of Control) (Continuance) Act, .1970.
In sub-section (4) of section 1 of the U. P. Electricity (Temporary Powers of Control) Act, 1947, for the figures "1968", the figures "1973" shall be substituted.
The Uttar Pradesh Electricity (Temporary Powers of Control) (Continuance) Act, 1968, is hereby repealed.