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Tripura act 009 of 2022 : The Tripura Repealing and Saving Act 2022

PUBLISHED IN THE EXTRAORDINARY ISSUE

OF THE TRIPURA GAZETTE, AGARTALA.

Agana/a, Tuesday, May 31, 2022 A. D., Jyaistha 10, 1944 S. E.

GOVERNME T OF TRIPURA

LAW DEPARTMENT

SECRETARIAT: AGARTALA

NO.F.8(I}LawlLeg-I12022! Dated, Agartala the 25th May, 2022.

OTIFICATION

Th following Act of the Tripura Legislative Assembly received the assent of the Governor of Tripura on the 20th

May. 2022 and is hereby published for General information. ( opan C uri)

Deputy ec ,t: 1')" L \\

evernment of Tripura

1

The Tripu ct TO. 9 of 2022

THE TRIPURA REPEALING AND SA

AN

ACT

G C 2022

to repeal certain enactments which are obsolete .and have ceased to be re e a WHEREAS it is expedient to repeal certain enactments which are e· er obsolete or have ceased to be relevant for the State of Tripura;

BE it enacted by the Tripura Legislative Assembly in the Seventy- 0 Year of the Republic of India as follows:-

1. Short title, and commencement.-(1) This Act may be caUeo e "ripura Repealing and Saving Act, 2022";

(2) It shall come into force at once.

2. Repeal of certain enactments.- The enactments specified in the Sc~edule to this Act are hereby repealed.

3. Saving.-(1) The repeal by this Act of any enactment shall not a ec any other enactment in which the repealed enactment has been applied, incorporated or referred to; and this f Act shall not affect the validity, invalidity, effect or consequences of anything already done .or suffered, or any right, title, obligation or liabil a ready acquired, accrued or incurred, or any remedy or proceeding in respect thereof, 0 a y ~eease or discharge of or from any debt, penalty, obligation, liability. claim 0 e a d. or any

•indemnity already granted. or the proof of any past act or thing nor shall this Act affect any principle or rule of law, or esta s e J 5 'cnon, form or course of pleading, practice or procedure, or existing usage, GUs0 privilege, restriction, exemption, office or appointment, notwithstanding t a: t e sa I e espectively may have been in any manner affirmed or recognised or deri e .r. 0 from any enactment hereby repealed;

nor shall the repeal by this Act of any enactment revive or res office, custom, liability, right, title, privilege, restriction, exe pro , procedure or other matter or thing not now existing or in force. e a jurisdiction,

sage, practice,

(2)

THE SCHEDULE

(See section 2) - - _..~.-.~--- SI. No. Year No. Short title

_._- ---_.- ---

(1)

(2)

(3) (4)

. -- ....-- _.,-- .-- 1 1963 1 The Appropriation Act, 19€)3 2 196'4 1 The Appropriation Act, 1964 3 1964 2 The Appropriation Act, 1964 4 1964 • 3 The Appropriation Act, 1964 5 1965 1 The Appropriation (Vote on Account) Act, 1965

6 1965 2

The Appropriation (Vote on Account) Act, 1965 7 1965 3 The Appropriation (Vote on Account) Act, 1965 8 1965 4 The Bengal Excise (Tripura Amendment) Act, 1965 9 1965 5 The Appropriation (No-2) Act, 1965 10 196'6 1 The Appropriation (Vote on Account) Act. 1966

11 1966 2

The Appropriation (No-2) Act. 1966 12 1966 • 3TheAppropriation (No~3)Act,1966 13 1966 6 The Appropriation (No-4) Act. 1966 14 1967 1 The Appropriation (Vote on Account) Act, 1967 15 1967 2 The Appropriation (No-2) Act, 1967

16 1967

3 The Appropriation ( No.3) Act, 1967 17 1967 5 The Appropriation (No-4) Act, 1967 18 1968 1 The Appropriation (Vote on Account) Act, 1968 19 1968 2 The Appropriation (No-2) Act. 1968 20 1968 • '3 The Appropriation (No-3) Act. '-968 21 1968 4 The Appropriation (No-4) Act, 1967 22 1969 2 The Appropriation (Vote on Account) Act. 1969 23 1969 3 The Appropriation (No-2) Act, 1969

(3)

.._ .....-.-

(1) (2) (3) (4)

--24

1969

4TheAppropriation (No-3)ACt,19s9------~-----._..- 25 19701 TheAppropriationAct,'1970 2~ 19702 TheSalaries&AllowancesofMinisters (Tripura) (Amendment) Act, 1970

27 19703 TheSalaries&AllowancesoftheSpeaker&Deputy Speaker of the Legislative Assembly (Tripura) Amendment Act. 1970

28 19704TheSalaries&AllowancesofMembersoftheLegislative Assembly (Tripura) Amendment Act, 1970 29 19706 TheAppropriation (VoteonAccount)Act,1970 30 19707TheAppropriation (No.3)Act,1970

31 1970 8

The Approprtation (No, 4) Act, 1970

32 1970 9

The Appropriation (No.5) Act, 1970 33 19711TheAppropriation (VoteonAccount)Act,1971 34 19712 TheAppropriation (No.2)Act,1971 35 19713 TheAppropriation (No.3)Act,1971

36 1972 4

The Tripura Appropriation Act, 1972 37 197210TheTripura Appropriation (No.2)Act,1972 38 1973TheAssam Disturbed AreasAct,1955 39 1973 The Madras Dramatic Performances Act, 1954 40 19736 TheTripura Appropriation {VoteonAccount}Act,1973 41 19739TheTripura Appropriation (No.2)Act.1973 42 19737 TheTripura AppropriationAct,1973 43 1973 10TheTripura Appropriation (No.3)Act,1973 44 1974 7TheTripura AppropriationAct,1974 4ti i974 6

The Tripura Appropriation (l\'o.2) Act. Hfi4 40 19745 TheTripura Appropriation (VoteonAccount)ACl,1974

(4)

'-(1 ) (2) (3) (4)

_ •._----- ••••__._....__u.

- ....---

47 1975 3

The Tripura Appropriation Act, 1975 46 1975 4 ThE:1 ripura Appropriation (VoteonAccount)Act1975

49 1975

5 TheTripura Appropriation (No.2)Act,1975

50 1976

5 TheTripura Appropriation (No.2)Act,1976

51 1976

3

The Tripura Appropriation (Vote on Account) Act. 1976

52 1976

4 TheTnoura AppropriationAct,1976 53 1976 14 The Salaries and Allowances of the legislative Assembly (Tripura) (Second Amendment) Act, 1976

54 1977 1 The Tripura Appropriation (Vote on Account) Act, 1977 55 1977 2TheTripura AppropriationAct,1977

56 1978 1 The Tripura Appropriation (Vote on Account) Act, 1978

57 1978 3

The Tripura Appropriation (No, 2) Act, 1978

58 1978 2

The Tripura Appropriation Act, 1978

59 1978

5

The United Provinces Panchayat Raj (Tripura Amendment) Act, 1978

60

1978 6

The United Provinces Panchayat Raj (Tnpura 2"d Amendment) Act, 1978

61 1978 9 The Tripura Sales Tax (Amendment) Act, 197~

62

1978 11 The Tripura Appropriation (No.3) Act, 1978

63 1978

12

The Trlpura Appropriation (No.4) Act. 1978

64 1978

13 The Tripura Appropriation (No.5) Act, 1978 65 1978 17 The Tripura Tribal Inhabitants (Housing Tax:) Law Repeal Act, 1978

66 1979 2 TheTripura Appropriation (No.6)Act,1979 67 'i979

1 The Tripura Appropriation (Vote on Account) Act, 1979 6&

~97f: 3

The Tripura Appropriation (No.2) Act, 1979

(5)

1-"'--- --(1) (2) (3) (4) The Salaries and AHowances of the Chairman, Vice --------·--·69---- 1979

3

Chairman and the Commrssioners of the Agarta[a Municipatity Act, 1979

70 1979 4 The Tripura Appropriation (No.3) Act, 1979 71 1979 7TheTripura AppropriationAct,1979

72 1979 12

The United Provinces Panchayats Raj (Tripura 3rd Amendment) Act, 1979

73 1979 14TheAmendmentActtoregulatetheTrafficbyRickshaw,

1979

74 1980 3 TheTripura Appropriation (No.2)Act,1980 ·75 1980 . 5 The Tripura Appropriation (Vote on Account) Act. 1960

76 1960

6 TheTripura Appropriation {No.3}Act,1980

7,7 1980 7

The Tripura Appropriation (No.4) Act, 1980

78 1980 9

The Trlpura Security Act, 1980 -79 1980 10

The Tripura Appropriation (No.5) Act, 1980 gO 1980

15 TheTrlpura Appropriation {No.6}Act,1980 sf 19811 TheTripura AppropriationAct,1981

82 1981 2

The Tripura Appropriation (No.2) Act, 1981 ·83 19813 TheTripura Appropriation (No.3)Act,1981 84 .1981 4 The Tripura Sales Tax (200

Amendment) Act, 198.1

85 1981 7

The Tripura Tribunals of Criminal Jurisdication (Repea1) Act, 1981

86 1982 1

The Tripura Appropriation 08-03-1982 (No.2) Act, 1982

87 1982 2

The Tripura Appropriation (No.3) Act, 1982 88 1982 4 TheTripura Tribal Areas Autonomous District Council (Arnsnoment) Act, 1982

89 19825 TheTripura AppropriationAct,1982

90 1982 6 TheTripura Appropriation (No.4) Act,1982

(6)

(2)

1982

1983

1983

1983

1983

1983

1983

1983

1983

1983

1984

1984

1984

1984

1985

1985

1985

1985

19R5

1985

(1) (3) (4)

9 The SaiariesandAltowances ofthe Chalrman':vIce .. _. .. Chairman and the Commissioners of the Agartala Municipality (Amencrnent) Act 1982

91

92

93

94

95

96

97

98

99

100

101

102

103

104

105

106

107

1.08

109

11Q

2 The TrlpuraAppropriation (No-2)Act, 1983

1 The Tripura Appropriation (Vote on Account) Act, 1983

3 The Salaries & Allowances of the Members of the Legislative Assembly. Tripura, (Third Amendment) Act,

1983

4 The Salaries & Allowances of the Ministers. Tripura Sixth Amendment, Act, 1983

5 The Trlpura Appropriation Act, 1983

6 The Salary, Allowances and Pension of Members of the legislative Assembly (Tripura) (4th Amendment) Act,

1983

10 TheTripuraAppropriation (No.4) Act, 1-983

11 The TripuraAppropriation (No.5) Act, 1983

13 The Tripura Appropriation (No.6) Act, 1983

2 The Tripura Appropriation (NO.2) Act, 1984

3 The Tripura Appropriation Act, 1984

6 The Tripura Appropriation (No.3) Act, 1984

7 The Tripura Sales Tax (3m Amendment)'" Act. 1984

5 Ttle Tripura Appropriation (No, 2) Act, 1985

3 The Tripura Appropriation (Vote on Account) Act, 1985

4 The Tripura AppropriationAct. 1985

7 The Trtpura T-rilialAreas Autonomous District Cot-IncH (Repeal) Act, 1985

9

Th€' Tripurc: Professiom~. Trades, Cafliof}$ eno Empfoyment Taxation (Amendment) Act, 1985 TheTripura Leapers (Repeat) Act, 1985

(7)

(1-) -

(2)

(3) (4)

_ ...•.........,-_. 111 1965 10 TheSalary, AllowancesandPensionofMembersofthe Legislative Assembly (Tripura) (5th Amendment) Act,

1985

112 1985 11 The SaJary and Allowances of Ministers (Tripura) (3rd Amendment) Act, 1985

113 1986 1The Tripura Appropriation (No.2) Act, 1986 114 1986 2TheTripura Panchayats (Amendment)Act,1986 115 .1986 4 TheTripura Appropriation (No.3}Act,1986 116 1986 3 TheTripura AppropriationAct,1986 117 1986 10 TheTripura Appropriation (No.4)Act,1986 118 1987 2TheTripura Appropriation (No.2)Act,1987 119 1987 1TheTripura AppropriationAct,1987 120 1987 5TheTripura SalesTax(Fourth Amendment)Act,1987 121 19878 TheSalaries. AllowancesandPensionoftheMembersof the Legislative Assembly (Tripura) (Sixth Amendment) Act, 1987

122 1~87 9TheSalariesandAllowancesofMinisters (Tripura) (Fourth Amendment) Act, 1987

123 198710TheSalariesandAflowancesoftheChairman. Vice- Chairman and Commissioners of the Agarta/a Municipality nd (2 Amendment) Act. 1987

124 1988 1

Tripura Appropriation (vote-on-Account)Act,1988 125 19882Tripura Appropriation (No.3)Act.1988

12.6

1988

3 Tripura Appropriation Act. 1988 127 1988 4 TheTripura Panchayats (Second Amendment)Act,-1988 128 1988 5 TheSalaries&AllowancesofMinisters (Trtpura) (Fifth Amendment) Act, 1088

129 19892TheTripura Appropriation (No-3)Act,~989 '130 1989 3

The Tripura Appropriation (Vote on Account)Act, 1989

(8)

-------- --~.•.

._----

(1)

(2)

(3) (4)

-----131 1989 4 The Tripura AppropriationACt,1989--'" - --~ ., 132 1989 5 TheSalaries&AllowancesofMinjster~(Tripura} (fii;,Jh Amendment} Act 1989

133 1989 6 TheSalaries&AllowancesoftheSpeakerandDeputy Speaker of the Legislative Assembly (Tripura) (Second Amendment) Act. 1989

134 1989 7 The Salaries & Allowances of the Members of the Legislative Assembly (Tripura) (Seventh Amendment) Act.

1989

135 1989 12

The Salaries & Allowances of the Members of the Legislative Assembly, Tripura (Eight Amendment) Act,

1989

136 1990 3

The Tripura Professions, Trades, CalUngs and Employment Taxation (2nd

Amendment) Act, 1985 137 1990 6 Theiripura Appropriation {VoteonAccount)Act, 1990

138 1990 8

The Tripura Appropriation (No-3)Act, 1990

139

1990 12 The Salaries & AUowances of the Ministers(Tripura) (Seventh Amendment) Act, 1990

140 199-1 6 TheTripura Appropriation (No.2)Act.1991

141 1991 5

The Tnpura Appropriation Act, 1991 142 1991 7 The Salaries, Allowances and Pension of Members'of the legislative Assembly (Tripura) (9 th Amendment) Act,

1991 143 1991

8 The Salaries & Allowances of Ministers(Tripura) (8th Amendment) Act, 1991 144 1992 2 The Tripura Appropriation (No~2) Act, 1992 145 19m 3

The Trioura Appropriation Act. 1992 ",16

1992 r:

The Tripura Panchayatc (Tbiro Amendment) Ar-.t, H19? .; ,~

1993 4 The Salaries & Aftowances and Pension of the Member~I~I of the legislative Assembly, (Tripara) (11th Amendment), Act. 1993

(9)

(1) (2) (3)(4)

148

1993 4

The Salaries, Allowances of Ministers (Tripura) (9th Amendment). Act, 1993

149 1993

6

The Tripura Appropriation Act, 1993

150

1994 2

The Tripura Appropriation (No-2) Act. 1994 151 1994 3 The Tripura Appropriation Act. 1994

152 1994

5 The Tripura Safes Tax (Fifth Amendment) Act, 1994

153 1994

6

The Tripura Additional Sales Tax (Amendment) Act, 1994 . 154 1995 2 The Tripura Appropriation (No-2) Act, 1995 1·55 '1995 1 TheTripura AppropriationAct,1995 (TripuraActNo.1of

1995 ) 156 1995 3

The Tripura Sales Tax (Sixth Amendment) Act, 1995 157 1990' 4 The Tripura Purchase Tax (Amendment) Act, 1995 158 '1995 5

The Tripura Appropriation (No-3) Act. 1995 (Tnpura Act NO.5 of 1995) 159 1995 6

The Tripura Appropriation (No4) Act, 1995 (Tripura 'Act No.6 of 1995) teO :'1995 7 The Tripura Appropriation (No-5) Act, 1995 (TripuraAct No. 7 of 1995) 1.61 1995 8 The Tripura Appropriation (N0-6}'Act, 1995 (TI'IP!lr'a ~ct NO.8 of 1995) 162 1995 9TheTripura Appropriation (No~7)Act.1995 163 1995 9

The Tripura Appropriation (No-a) Act, 1995 ~64·

1996

1

The Tripura Sales Tax (Seventh Amendment) Act, 1996 165 1996 6 The Tripura Approp tation Act, 1996 166 1996 3

The Tripura Appropriation (No-2) Act. 1'996 167

1996 2

The Tripura Appropriation (Vote on Account)Act, 1996 168

1997

3

Tnpura Appropriation (No.2) Act, 1997 169 1997 4

Tripura AppropriationAct,1997

(10)

---(1) (2) (3)

(4)

..._ ... _ .•_._- 17Q 19975 Tripura Appropriation (No,S)Act.1997

171

1998 4 The Tripura Appropriation (Vote on Account)Act. 1998 172 "1998 5 The Tripura Appropriation (No-2) Act. 1998

173 1998

6

The Tripura Appropriation Act, 1998 174 1998 10 The Salaries & Allowances and Pension of the Members of the legisfative Assembly, (Tripara) (Twelfth Amendment) Act, 1998

175

1999 1

Tripura Appropriation Act, 1999

176

1999 3

Tripura Appropriation (Aniendment) Act, '1999

177 1999 2

Tripura Appropriation (No-2) Act, 1999 178 1999 7 Salaries & Allowances and Pension of the Members of the Legistative Assembly (Tripura) {13th Amendment).Act,

1999

179 1999 8

Saf{Jriest Allowances of Ministers (Tripura) (10th Amendment) Act, 1999

180 ;·1999 9

Salaries, Allowances of the Speaker and'Oepd"ty;Spe~Rer of the legislative Assembly (Tripura) (3M Amen~tf.\e"t) Act, 1999

1~1 2000 1 The Tripura Sales Tax (Eight Amendment) Act, 200'0

182 2000

3

The Tripura Appropriation (No-2) Act. 2000

183 2000

2

The Trjpura Appropriation (Vote on Account)Apt. 2000

184 2000

7

The Tripura Security Act, 2000 185 2000 9 The Tripura Sales Tax (Ninth Amendment) Act. 2000

186 2000

10

The Tripura Appropriation Act, 2000

187

2000 11

The Sataries, Altowance-s and Pension of Members of the Legislative Assembly (Tripura) (Fourteenth Amendment) Act, 2000

188

2000 15 The Salaries. Allowances and Pension of Membersofthe legislatiVe Assembly (Tripura) (Fifteenth Amendment) Act.

2000

(11)

(1)

(2) (3) (4)

--....-.~189 2000 16 The Salaries & Allowances of Ministers (T ripurs) (11 th Amendment) Act, 2000

190 .

2001 1 Tripura Appropriation Act. 2001 191 2001 2 Tripura Appropriation(No2)Act.2001 . 192 2001 3 The Salaries, Allowances and Pension of the MemlJers of the LegislatIve Assembly (Tripura) (16th Amendment) Act, 2001

193 2001

6

The Tripura Sales Tax (10t.,Amendment) Act, 2001

194

2002 8

Tripura Appropriation (No.2) Act. 2002

195

2002 9 Tripura Appropriation Act, 2002

196 2003 4

Tripura Appropriation (No.2) Act, 2003

197 2003 5

Tripura Appropriation (Vote on Account) Act, 2003 198 2003 7 Tripura Appropriation Act, 2003

199 2004

1

Tripura Appropriation (No.2)Act,2004 200 2{)04 2

Tripura Appropriation (VoteonAccount)Act.2004

201 2004 13

Tripura Appropriation Acts, 2004

202 2004 19

The Salaries, AHowances and other benefits of the Ministers and the Members of the Legislative AssemblY (Tripura) Laws Amendment, Act, 2004

> 203 2005 2 Tripura Appropriation (No.2) Act. 2005

204 2005

1

Tripura Appropriation (VoteonAccount)Act,2005

.205 2005 3

Tripura AppropriationAct.2005 2{)6

200S- 6 The Salaries, Allowances of Ministers (Tripura) 17th Amendment. Act 2005

207 2005 7

The Salaries, Allowances and Pension of the Members of Legislative Assembly (Tripura) (1]!h Amendment) Act.

2005

206 2005 9 TripuraTaxonLuxuriesinHostel&lodging Houses (Amendment) Act. 2005

(12)

·- ~.

--. -- ~ (1) (2)

(3) (4)

-.----

----........--.-.•.~209 2006 3 Tripura Appropriation (No.2) Act, 2006

210

2006 5 Tripura Appropriation (Vote on Account) Act, 2006 211 2006 4 Tripura AppropriationAct,2006

212

2007 2 Tripura Appropriation (No.2) Act, 2007

213 2007

3

Tripura AppropriationAct,2007

214

2007 10 Salaries and Allowances of Ministers (Tripura) (18th Amendment) Act 2007

215

2007 11 Salaries, Allowances and Pensions of the Members of the Legislative Assembly(Tripura)(18thAmendment) Ac~·2007

216

2008 2 The Tripura Appropriation (No.2) Act, 2008 (Supplementary)

217 2008 3 TheTripura Appropriation (VoteonAccount) Act,"200'S (Supplementary)

218 2008 4 The Tripura Appropriation Act, 2008

219

1965

6

The Police (Tripura Amendment) Act, 1965

220

1979

11

The Tripura Amusement Tax (Amendment) Ad., 1-979

221 1987

6

The Tripura Amusement Tax (Second Amendment) ACt,

1987

222 19902TheTripura AmusementTax(3rdAmendment) Act1~9D

(13)

(1) (2) (3)

(4)

.-\ ---

._-------_ ....•---,..•.

223 2009 3

The Tripura Appropriation (No.2) Act, 2009 224 20094 TheTripura AppropriationAct,2009 ·2.25

2010 ,., The Trtpura Appropriation (No.2) Act, 2010G

226 20103TheTripura Appropriation {VoteonAccount}Act,2010 227 20105 TheTripura AppropriationAct,2010 (SOPAN CHAUDHURI) Deputy Secretary, Law Government of Tripura

(14)

Printed by The Manager, Tripura Government Press,

Agartala.

TGPA --31-05-2022--50--].C. No. 24949

15