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West Bengal act 014 of 2022 : The Indian Civil Service ( Bengal) Loans Prohibition Regulation ( Repealing) Act, 2022

Registered No. WB/SC-247

No. WB(Part-III)/2022/SAR-14 1,Kulkata Gayttt

*141 01

Extraordinary

Published by Authority

AGRAHAYANA 7]

MONDAY, NOVEMBER 28, 2022 [SAKA 1944

PART III—Acts of the West Bengal Legislature.

GOVERNMENT OF WEST BENGAL

LAW DEPARTMENT

Legislative

NOTIFICATION

No. 1153-L.-28th November, 2022.—The following Act of the West Bengal Legislature, having been assented to by the Governor, is hereby published for general information:—

West Bengal Act XIV of 2022

THE INDIAN CIVIL SERVICE (BENGAL) LOANS PROHIBITION

REGULATION (REPEALING) ACT, 2022.

[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, of the 28th November, 2022.]

Short title and

commencement.

An Act to repeal the Indian Civil Service (Bengal) Loans Prohibition Regulation,

1793.

WHEREAS it is expedient to repeal the Indian Civil Service (Bengal) Loans Prohibition Regulation, 1793;

It is hereby enacted in the Seventy-third Year of the Republic of India, by the Legislature of West Bengal, as follows:-

1. (1) This Act may be called the Indian Civil Service (Bengal) Loans Prohibition Regulation (Repealing) Act, 2022.

Ben. Regulation

XXXVIII of 1793.

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2 THE KOLKATA GAZETTE, EXTRAORDINARY, NOVEMBER 28, 2022 [PART III

The Indian Civil Service (Bengal) Loans Prohibition Regulation (Repealing) Act, 2022.

(Sections 2, 3.)

Repeal of Ben.

Regulation

XXXVIII of 1793.

Saving.

(2) It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.

2. The Indian Civil Service (Bengal) Loans Prohibition Regulation, 1793, is hereby repealed.

3. Notwithstanding such repeal as mentioned in section 2, anything done or any action taken under the Indian Civil Service (Bengal) Loans Prohibition Regulation, 1793, shall be deemed to have been validity done or taken. By order of the Governor,

PRADIP KUMAR PANJA,

Secy. to the Govt. of West Bengal, Law Department.

Published by Law Department, Government of West Bengal and Printed at Saraswaty Press Ltd.(Government of West Bengal Enterprise), Kolkata 700 056.

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