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vr West Bengal Act XXII of 1953
~ THE CALCUTTA UNIVERSITY (EXTENSION OF TERM —
ae » OF OFFIGE OF FIRST VIGE<GHANGELLOR) ACT, -
“9953. to, :
' [Passed by the West Bengal Legislature. i
oye " [Assent of the Governor was first published in the , Calcutta” Gazette,
ee, Betraordinary, of the 11th December, 1953.] Cone
yo! jAin ‘Aci to provide. for the extension of the term of ‘office of:
Se the first ‘Vice-Chancellor. of the Unwersity of Calcutta.
Vo - Wautinzas it is expedient in the public interest to extend
-. the term of office of the first Vice-Chancellor of the Univer-
" sity of Calcutta ; , : .
Tt is hereby enacted as follows :—
1. (2) This Act may be called the- Calcutta University ‘Short title
4 . oo, (Extension of Term of Office of First Vice-Chancellor) Act, oo Loot
1953. ~ | COMOROS -ment. - '
(2) Tt shall be deemed to have come into force on. the-
1th day of September, 1953. a
.
a |! %& Notwithstanding anything contained in . sub- Bxtension i “|,
| “ Lest ‘Ben. section (J) of section 52 of the Calcutta University Act, of the term * ."”
wet XVEIT 1951, or in any order made thereunder, the, Vice-Chancellor ‘of office of
of 1951. . of the University of Caleutta appointed under - -that sub- vise-
section and referred to in that Act as the first Vice-Chancel- Chanecllor* 7: |:
we | Jor, shall hold office as the first Vice-Chancellor for a period of the. **
ve, of two years and six months from the date of his appointment University ;
under that sub-section as such Vice-Chancellor.
ect 4 "s+ -, Price-Indian, annas 2; English, 3d.
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| ARGP-5314-8288A-5M