GOVERNMENT OF WEST BENGAL
LAW DEPARTMENT
Legislative
West Bengal Act XII of 1994
THE WEST BENGAL APPROPRIATION
ACT, 1994.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 31st March, 1994.]
[31st March, 1994.]
An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1994.
WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty- first day of March, 1994;
It is hereby enacted in the Forty-fifth Year of the Republic of India, by the Legislature of West Bengal, as follows:-
1. This Act may be called the West Bengal Appropriation Act, Short title.
1994.
2. From and out of the Consolidated Fund of West Bengal there Issue of Rs. may be paid and applied sums not exceeding those specified in column 422,15,08,972 out of the 3 of the Schedule amounting in the aggregate to the sum of rupees four Consolidated hundred twenty two crores fifteen lakhs eight thousand nine hundred and Fund of West Bengal seventy two towards defraying the several charges which will come in for the year course of payment during the year ending on the thirty-first day of 1993-94. March, 1994, in respect of the services and purposes specified in column 2 of the Schedule.
3. The sums authorised to be paid and applied from and out of the Appropria- Consolidated Fund of West Bengal by this Act shall be appropriated for lion. the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1994.
79
[West Ben. Act (Schedule.)
SCHEDULE.
(See sections 2 and 3.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
A—General Services
(a) Organs of State 1 2011—State Legislature .. 18,01,000 50,000 18,51,000 Serial 2 2012—Governor . . . . 13,85,000 13,85,000 3 2013—Council of Ministers . . 22,00,000 .. 22,00,000 4 2014—Administration of Justice . . 1,64,54,000 38,37,000 2,02,91,000 5 2015—Elections . . 83,50,000 .. 83,50,000
(b) Fiscal Services
(i) Collection of Taxes on Income and Expenditure
6 2020—Collection of Taxes on Income and Expenditure. 23,10,000 23,10,000
(ii) Collection of Taxes on Property and Capital Transactions
2029—Land Revenue . . 2,26,33,000 2,26,33,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
7 Services
(i) Capital Account of General Economic Services
5475—Capital Outlay on Other General _ Economic Services. ' . . 22,960 22,960 Total . . 2,26,33,000 22,960 2,26,55,960
80
XII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
A—General Services
(b) Fiscal Services
(ii) Collection of Taxes on Property and Capital Transactions
8 2030—Stamps and Registrations . . . 1,56,785 1,56,785
(iii) Collection of Taxes on Commodities and Services
11 2040—Sales Tax . . 4,19,73,000 . . 4,19,73,000 12 2041—Taxes on Vehicles .. 16,42,000 . . 16,42,000 13 2045—Other Taxes and Duties on
Commodities and Services. . . 1,91,64,000 . . 1.91,64,000
(c) Interest Payment and Servicing of Debt
16 2049—Interest Payments . . . . 18,68,53,000 18,68,53,000
(d) Administrative Services
Serial 17 2051—Public Service Commission . . . . 7,90,000 7,90,000 18 2052—Secretariat—General Services . . 1,95,000 . . 1,95,000 19 2053—District Administration .. 23,74,000 6,800 23,80,800 20 2054—Treasury and Accounts
Administration. .. 2,25,64,000 . . 2,25,64,000 21 2055—Police . . 40,12,78,000 4,65,790 40,17,43,790 22 2056—Jails . . 19,19,000 19,19,000
24 2058—Stationery and Printing . . 17,44,000 . . 17,44,000
81
[West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
(d) Administrative Services - 2059—Public Works . . 11,58,16,000 . . 11,58,16,000
(j) General Economic Services Capital Expenditure Outside the Revenue Account
A—Capital Account of General Services
4059—Capital Outlay on Public Works . . 7,38,395 7,38,395
25 C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Buildings)... 37,900 37,900 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings) (Buildings). . . . . 10,89,007 10,89,007
Total . . 11,58,16,000 18,65,302 11,76,81,302
REVENUE ACCOUNT
A—General Services
(d) Administrative Services
27 2070—Other Administrative Services (Excluding Fire Protection and Control). .. 77,50,000 77,50,000
82
XII of 1994.] (Schedule.)
2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
A—General Services
(e) Pension and Miscellaneous General Services
28 2071—Pensions and Other Retirement Benefits. 35,46,86,000 3,000 35,46,89,000
REVENUE ACCOUNT
B—Social Services
(b) Health and Family Welfare
32 2210—Medical and Public Health (Excluding Public Health). 5,12,19,000 1,29,000 5,13,48,000
REVENUE ACCOUNT
B—Social Services
(b) Health and Family Welfare
33 2210—Medical and Public Health (Public Health). 16,000 16,000 34 2211—Family Welfare 14,92,48,000 15,000 14,92,63,000
(c) Water Supply, Sanitation, Housing and Urban Development
35 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). 19,37,50,000 19,37,50,000
83
[West Ben. Act (Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
- 2216—Housing . . 39,43,000 3,04,000 42,47,000
Capital Expenditure Outside the Revenue Account
36 B—Capital Account of Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
- 4216—Capital Outlay on Housing . . 1,21,39,000 . . 1,21,39,000 Total . . 1,60,82,000 3,04,000 1,63,86,000
REVENUE ACCOUNT
B—Social Services Capital Expenditure Outside the Revenue Account
B—Capital Account of Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
4217—Capital Outlay on Urban Development. . . 21,00,000 21,00,000
37 F—Loam and Advances
_ 6217—Loans for Urban Development 19,60,60,000 19,60,60,000 Total . . 19,81,60,000 . . 19,81,60,000
84
XII of 1994.] (Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
| Rs. • . . . . | |
| REVENUE ACCOUNT B—Social Services (f) Labour and Labour Welfare 2230—Labour and Employment . . REVENUE ACCOUNT C—Economic Services (b) Rural Development 2501—Rural Development (Tribal Areas Sub-Plan). C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation (Tribal Areas Sub-Plan). . . Total . . REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare). . . 2236—Nutrition . . 2245—Relief on account of Natural Calamities. . . | Rs. 73,36,000 80,74,000 75,59,000 |
B—Social Services
(f) Labour and Labour Welfare 39 2230—Labour and Employment . . 73,36,000 • . 73,36,000
REVENUE ACCOUNT
C—Economic Services
(b) Rural Development 2501—Rural Development (Tribal Areas Sub-Plan). 80,74,000 . 80,74,000 C—Capital Account of Economic Services
41
(d) Capital Account of Irrigation and Flood Control
4702—Capital Outlay on Minor Irrigation (Tribal Areas Sub-Plan). . . 75,59,000 . . 75,59,000 Total . . 1,56,33,000 . . 1,56,33,000
REVENUE ACCOUNT
B—Social Services
(g) Social Welfare and Nutrition 42 2235—Social Security and Welfare (Social Welfare). . . 7,09,78,000 5,400 7,09,83,400 43 2236—Nutrition . . 84,28,000 . . 84,28,000 44 2245—Relief on account of Natural Calamities. . . 6,30,00,000 . . 6,30,00,000
85
[West Ben. Act (Sched de.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(h) Others 45 2251—Secretariat Social Services . . 52,47,000 . . 52,47,000 46 2250—Other Social Services . . 1,00,06,000 5,00,000 1,05,06,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 47 2401—Crop Husbandry .. 14,14,24,000 . . 14,14,24,000 48 2402—Soil and Water Conservation .. 8,94,07,000 8,94,07,000 49 2403—Animal Husbandry . . 4,40,59,000 7,600 4,40,66,600 50 2401 Dairy Development .. 46,37,000 . . 46,37,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities - 2406—Forestry and Wild Life . . 5,80,09,000 44,27,000 6,24,36,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
52 Services
(a) Capital Account of Agriculture and Allied Activities
4406—Capital Outlay on Forestry and Wild Life. .. 5,00,000 . . 5,00,000 Total .. 5,85,09,000 44,27,000 6,29,36,000
86
XII of 1994.]
(Schedule.) l 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
F--Loans and Advances 53 6407—Loans for Plantations 20,00,000 . . 20,00,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities _
2408—Food, Storage and Warehousing 1,96,35,000 2,17,746 1,98,52,746 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
54 Services _
(a) Capital Account of Agriculture and Allied Activities
4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). . . 22,99,90,000 75,000 23,00,65,000 _
Total . . 24,96,25,000 2,92,746 24,99,17,746
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 55 2415—Agricultural Research and Education. . . 64,35,000 . . 64,35,000
87
[West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
| Rs. 20,125 1,96,773 | |
| REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2435—Other Agricultural Programmes Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4435—Capital Outlay on Other Agricultural Programmes. . . Total . . REVENUE ACCOUNT C—Economic Services (b) Rural Development 2501—Special Programmes for Rtiral Development. . . D—Grants-in-Aid and Contributions 3604 Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Panchayati Raj). . . REVENUE ACCOUNT C—Economic Services (b) Rural Development 2515—Other Rural Development Prog- rammes (Community Development). | Rs. . 11,90,000 |
C—Economic Services
(a) Agriculture and Allied Activities 2435—Other Agricultural Programmes . 20,125 20,125
Capital Expenditure Outside the Revenue Account
58 C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
4435—Capital Outlay on Other Agricultural Programmes. . . 11,90,000 1,96,773 13,86,773 Total . . 11,90,000 2,16,898 14,06,898
REVENUE ACCOUNT
C—Economic Services
(b) Rural Development
59 2501—Special Programmes for Rtiral Development. . . 2,50,08,000 . . 2,50,08,000
D—Grants-in-Aid and Contributions
62 3604 Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Panchayati Raj). . . 38,11,000 . . 38,11,000
REVENUE ACCOUNT
C—Economic Services
(b) Rural Development
63 2515—Other Rural Development Prog- rammes (Community Development). 38,63,000 . . 38,63,000
88
XII of 1994.] (Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(c) Special Areas Programme
2551—Hill Areas . . 6,60,63,000 . . 6,60,63,000
64 F—Loans and Advances ,
_ 6551—Loans for Hill Areas . . 30,00,000 . . 30,00,000 Total . . 6,90,63,000 . . 6,90,63,000.
REVENUE ACCOUNT
C—Economic Services
(c) Special Areas Programme
2575—Other Special Areas Programmes 5,94,75,000 5,94,75,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
65 Services
(c) Capital Account of Special Areas Programmes
4575—Capital Outlay on Other Special _ Areas Programmes. .. 16,25,00,000 . . 16,25,00,000 Total . . 22,19,75,000 . . 22,19,75,000
REVENUE ACCOUNT
C—Economic Services
(d) Irrigation and Flood Control 66 2701—Major and Medium Irrigation 53,26,000 . . 53,26,000
89
[West Ben. Act (Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(d) Irrigation and Flood Control
. 2702—Minor Irrigation . . 11,40,03,000 . 11,40,03,000
Capital Expenditure Outside the Revenue Account
67 C—Capital Account of Economic Services
' (d) Capita Account of Irrigation and Flood Control
4702—Capital Outlay on Minor Irrigation 12,04,79,000 2,67,854 . 12,07,46,854 Total . . 23,44,82;000 2,67,854 23,47,49,854
REVENUE ACCOUNT
C—Economic Services
(d) Irrigation and Flood Control
2711—Flood Control . . . . 37,171 37,171
Capital Expenditure Outside the Revenue Account .
C—Capital Account of Economic
68 Services
(d) Capital Account of Irrigation and Flood Control
4711—Capital Outlay on Flood Control _ Projects.
. . 3,80,75,000 19,24,192 3,99,99,192
Total . 3,80,75,000 19,61,363 4,00,36,363
90
XII of 1994.] (Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
| REVENUE ACCOUNT C—Economic Services (e) Energy Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (e) Capital Account of Energy 4801—Capital Outlay on Power Projects (f) Capital Account of Industry and Minerals 4860—Capital Account of Consumer Industries. . . F-4oans and Advances 6801—Loans for Power Projects . 6860—Loans for Consumer Industries Total . . | |
| Rs. 24,87,00,000 24,45,73,000 25,00,00,000 3,84,00,000 | Rs. • . . . . . . • . |
(e) Energy Capital Expenditure Outside the • Revenue Account
C—Capital Account of Economic Services
(e) Capital Account of Energy
4801—Capital Outlay on Power Projects 24,87,00,000 . . 24,87,00,000
(f) Capital Account of Industry and Minerals
4860—Capital Account of Consumer
69 Industries. . . 24,45,73,000 . . 24,45,73,000
F-4oans and Advances
6801—Loans for Power Projects . 25,00,00,000 . . 25,00,00,000 _ 6860—Loans for Consumer Industries 3,84,00,000 • . 3,84,00,000 Total . . 78,16,73,000 . 78,16,73,000
91
[West Ben. Act (Sched Ile.) 1 -2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings). . . 850 850
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(f) Capital Account of Industry and
73 Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). .. 83,87,000 . . 83,87,000
F—Loans and Advances
6851—Loans for Village and Small - Industries (Excluding Public _ Undertakings). 60,54,000 . . 60,54,000 Total 1,44,41,000 850 1,44,41,850
REVENUE ACCOUNT
C—Economic Services
(f) Industry and Minerals F—Loans and Advances _
6858—Loans for Engineering Industries (Closed and Sick Industries). 1,79,45,000 17,79,085 1,97,24,085
74
6860—Loans for Consumer Industries ,_ (Closed, and Sick Industries). . . 1,15,00,000 . . 1,15,00,000 Total . . 2,94,45,000 17,79,085 3,12,24,085
92
XII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Seri al Services and purposes. Voted by the Charged on the Number. Total. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(f) Industry and Minerals
75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries). 2,88,95,000 2,88,95,000 76 2853—Non-Ferrous Mining and Metallurgical Industries. 56,000 56,000
(g) Transport
77 3051—Ports and Lighthouses 15,18,000 15,18,000
REVENUE ACCOUNT
C—Economic Services
(g) Transport
3054--Roads and Bridges 3,442 3,442
Capital Expenditure Outside the Revenue Account
79 C—Capital Account of Economic Services
(g) Capital Account of Transport
5054—Capital Outlay on Roads and Bridges. 3,06,13,000 13,84,647 3,19,97,647 Total 3,06,13,000 13,88,089 3,20,01,089
93
[West Ben. Act (Sched de.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(g) Transport
3055—Road Transport . . 5,93,10,000 .. 5,93,10,000
80
3056—Inland Water Transport.. . . 1,35,450 1,35,450 Total . . 5,93,10,000 1,35,450 5,94,45,450
REVENUE ACCOUNT
C—Economic Services
(j) General Economic Services
83 3451—Secretariat—Economic Services 14,06,000 .. 14,06,000 85 3454—Census, Surveys and Statistics 30,12,000 .. 30,12,00C 86 3456—Civil Supplies . . 26,03,000 10,000 26,13,00(
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(j) Capital Account of General Economic Services
87 5465—Investment in General Financial and Trading Institutions. . . 1,50,000 .. 1,50,001
94
XII of 1994 .] (Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(j) General Economic Services 88 3475—Other General Economic Services 10,14,000 10,14,000
B—Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
89 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). 2,30,000 .. 2,30,000
D—Grants-in-Aid and Contributions
90 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj). .. 72,000 72,000
F—Loans and Advances
95 6860—Loans for Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries). 4,73,50,000 .. 4,73,50,000
Grand Total .. 401,45,45,000 20,69,63,972 422,15,08,972
95