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West Bengal act 001 of 1958 : The West Bengal Appropriation ( Vote On Account ) Act, 1958

West Bengal Act _1 of 1958._

THE WEST BENGAL APPROPRIATION (VOTE ON

ACCOUNT) ACT, 1958.

[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extrabrdinary, of the 18th March, 1958d

[18th March, 1958,]

An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for the service of a part of the financial year 1958-59. WITEREAS it is expedient to prokide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for the service of a part of the financial year 1958-59; It; is hereby enacted in the Ninth Year of the Republic of India, by the Legislature of West Bengal, as follows :-

1. This Act may be called the West Bengal Appropria- ahert tion (Vote on Account) Act, 1958.

2. From and out of the Consolidated Fund of West with- Bengal there may be withdrawn sums not exceeding those drawn' of specified in column 2 of the Schedule amounting h.' the T3E4,09,28,000 aggregate, to the sum of fifty-three crores, nine lakhs ant frej, mod twenty-eight thousand rupees towards defraying the several out of the

charges which will come in course of payment during the Conedli:

financial year 1958-59.

dated Fund of wen' Bengal for th limn Welland [MBAs.

8. The sums authorised to be withdrawn from 'enchant All'IPV's of the Consolidated Fund of West Bengal by this Act shall Caeat"' be appropriated for thei9tOrvicesi andmpurpokes eat/Wits:kg:7/o, the Schedule in relation to the said year.

,,

1

Sums not exceeding Its.

Voted by the

Legislative

Assembly.

Charged on

the Consoli-

dated Fund.

Total

Services and purposes. A-Direct Demand on the Revenue. 4—Taxes on Income other than Corporation Tax and Estate Duty.

7—Land Revenue ..

AA—Principal Revenue Heads—Forest and other Capital Accounts outside the Revenue Account.

65—Payeteist of Compensation to Land Hol- ders, eta, on the abolition of the Zemin- dary System.

C—Revenue Account of Irrigation, Navigation, Embankment and Drainage Works.

50,00,000

14,04,000

2,96,000

30,11,000

7,34,000

2,25,000

3,10,000

3,55,000

17—Interest rat Irrigation Works (Com- mercial). al

XVII—Irrigation—Working expenses 8,30,000 18—Other Revenue expenditure financed 36,03,000 from Ordinary Revenues.

8,30,000

36,03,000.

1,92,000

A3,48,000

Rs.

1,93,000

1,43,48,000

50,00A06

A-Direct Demand on Revenue. 8—State Excise Duties 14,04,000 9—Stamps 2,90,000

18—Forest 30,11,000

11—Registration 7,34,000 12—Taxes on Vehicles

12A—Sales Tax 8,10,000 la—Other Taxes and Duties 3,55,000

1,000

2,25400

2 flit IVest Bengal Approp (Vote on Account) Act, 1958. [West Ben. A:

(Schedule.)

SCHEDITI E

(See sections 2 and 3.)

2

The ppropr 07 (Vote ova Account) Act 1968. of toss.]

(Schedule.)

1 2

Services and purposes. Sums not exceeding Voted by the Charged on the Legislative Consolidated Total. Assembly. Fund.

Ra. Rs. Rs.

If —Civil Works and Miscellaneous Public Improvements.

51A—Interest on Capital Outlay on Multipur- ..

• pose River Schemes. 51R—Other Revenue expenditure otnneuted with Multipurpose River Schemes.

8,63,000 8,53,000

CC—Capital Account of Irrigation, Navigation, Embankment and Drainage Works outside the Revenue Account.

68—Construction of Irrigation, Navigation, 13,39,000 • 13,39,000 Embankment and Drainage Works

(Commercial).

&SA—Construction of Irrigation, Navigation, 16,67,000 16,67,000 Embankment and Drainage Works (Non-

commercial).

MK—Capital Account of Civil Works and Miscellaneous Public Improvements out. side the Revenue Account.

80A—Capital Outlay on Multipurpose River 17,29,000 17,29,000 Schemes outside the Revenue Account.

E-Debt Services.

22—Interest on Debt and other obligations 1,000 1,34,05,000 1,34,06,000 23—Appropriation for Reduction or Avoidance .. .. of Debt.

F-Civil Administration.

25—General Administration .. .. 1,06,41,000 3,86,000 1,10,27,000 27—Administration of Justice .. 29,30,000 10,19,009 39,49,990 28—Jails and Convict Settlements 31,25,000 31,23,000 29—Police 2,60,94,000 2,60,34,060

30—Ports and Pilotage .. 4,04,000 4,94,000

36 —Scientific Departments , . 24,000 24,000

37—Education 4,12,82,000 4,12,82,000

38—Medical 1,58,85,000 1,58,84000

3

The Weet Bengal Appropricttion (Vote on Account) Act> 1958 [West Ben. Act

(Schedule.)

1 2

Services-and purposes. ' Sums not exceeding Voted by the Charged on the Legislative Consolidated Total. Assembly. Fund.

Rs. As. Re.

39—Public Health .. .. 77P0,000 — 77120,000 40—Agriculture—Agriculture .. 1,46,34,000 1,46,34,000 F,F=Civil Administration—Capital Account ''" outside the Revenue Accotol.

71—Capital Outlay on schemes of Aricul coral 14,24,000 14,24,000 Improvement and Research outside the '

Revenue Account.

' F-Civil Administration.

40—Agriculture—Fisheries 6,86,000 6,86,000

41.-teVeterinary 12,81;000 , 12,61,000

42—Co-operation .. 11,90000 11,90,000

43—Industries—Industries 24;76,000 i .270000

H—Civil Works and Miscellaneous

Public Improvements.

62—Interest on Capital Outlay on Electricity

Schemes.

62A—Other Revenue expenditure connected

with Electricity Schemes.

XLI—Receipts from Electricity Schemes—

Working expenses. ..

RH—Capital Account et Civil Works and His-

. cellaneeus Public - Improvements within the Revenue Account.

53—Capital Outlay on Electricity Schemes met out of Revenue.

FF—Civil Administration—Capital Account outside the Revenue Account.

72—Capital outlay on Industrial Development outside the Revenue Account.

37,19,000 37,19 000

4

36,83,000

Rs.

atk Wick.) goa711 gun Rs.

44

....;,35(]9,000. 12 000 Winos ag iaiiq amik

1,22,52,000

777I,43,600'

57,000

40,71,000

ictrolosed

4,14,000 1,26,66,000

en zoos gllnlpiM ;Adi ',..triev7li l yimk000

10,67,000

11,88,000

10,67,000

11,66,0(10

36,83,000

47,45,000

Rs.

7bistue btu

35,79,000

Rettya APproinclatid nee Ad&nenct Act; 1 :190.\ rat utee.1;

(Sditer741d.)

Sums not exceeding

Services end purposes. Voted by the Chacrged on Legislative the Consohda. Total.

Assembly. ted Fund_

RR—Capitai Account of Civil Works and Mis- cellaneous Public Improvements outside the Revenue Account.

81A—Capital Outillyon Electricity Schemes outside the Revenue Account.

F-Civil Administration.

3—Industries—Cottage Industries

FF--.Civil Administration—Capital Account outside the Revenue Account.

72—Capital outlay on Industrial Develop- ment outside the Revenue Account— Cottage Industries.

F-Civil Administration.

43—Industries—Cinchona 47—Miscellaneous Departments—Fire Servi- 47—Miscellaneous Departments—Excluding Fire Serviced.

el—Civil Works and MiscellancollSIMAlic Improvements.

50—Civil Works

J-Miscellaneous.

54—Fainine MB—Privy purses and allowances of Indian Rulers.

55—Superannuation allowances and pensions

Jd—Miscellaneous Capital Account within the Revenue Account.

55A—Commutation of pensions financed from Ordinary Revenues.

5

6 The West Bengal Appropriation (Vote on Account) Act, 1958.

[West Rea. Act

(Schedule.)

2

Sums not exceeding Services and purposes. Voted by the Legislative

Assembly.

Charged on the

Consolidated

Fund.

Total.

iti—Misceilaneous Capital Account outside the Revenue Account.

83—Payments of commuted value of pensions

J-Miscellaneous.

56—Stationery and Printing 57—Miscollaneous--Contributions 57—Miscellaneous—Other Miscellaneous Ex- penditure.

JP—Miscellaneous Capital Account outside the Revenue Account.

82—Capital Account of other State works outside the Revenue Account.

E-Debt Services.

22—Interest on Debt and other obligations— Expenditure on displaced persons.

J--Miscellaneous.

57—Miscellaneous—Expenditure on displaced persons.

JP—Miscellaneous Capital Account outside the Revenue Account.

82—Capital Account of other State works outside the Revenue Account—Expen. diture on displaced persons.

Public Debt.

Loans for displaced persons

Loans and Advances by State Government.

',Gang and Advances to displaced persons Rs.

2,02,000

22,84,000

53,70,000

50,93,000

1,85,38.000

33,000

2,90,64,000

61,82,090

2,00,000

22,84,000

47,61,000

50,92,000

1,85,38,000

2,80,34,000

61,81,000

1,08,94,000

6,09,000

1,000

33,000

2,000

1,000

1,08,94,000

Rs.

6

1 2

Rs. Sums not exceeding Voted by the

Legislative

Assembly.

Charged on

the Consolida- ted Fund.

Services and purposes. Total.

E—Debt Services.

22—Interest on Debt and other obligations— Community Development Projects.

111—Extraordinary Items.

63B— "immunity Development Projects, National Extension Service and Local Development Works.

11—Miscellaneous Capital Account outside the Revenue Account.

82--gapital Account of other State Works outside the Revenue Account— Community Development Projects.

Public Debt.

Loans for Community Development Projects

Loans and Advances by State Government.

Loans and Advances under Community De- velopment Projects.

M—Extraordinary items.

63—Extraordinary charge in India 640—Pre-Partition Payments

MD—Capital Account of Civil Works and Miscellaneous Public Improvements outside the Revenue Account.

80A—Capital Outlay on Multipurpose River Schemes outside the Revenue Acainuat —Damodar Valley Project.

81—Capital Account of Civil Works outside the Revenue Account.

61,10,000

4,76,000

9,95,000

Rs.

3,25,000

4,20,000

R..

3,25,000

-6159.000

4,76,000

4,20,000

9,95,000

61,81,000

6,54,900

2,85,43,000

2,02,45,000

61,81,000

6,54,000

2,85,49,000

2,02,45,000

The West Bengal Appropriation (Vote on Amount) Act

1 of 1958J

(lichethde.)

7

S. ?he West Pencgqi ApproPiat 1(F.0 AqNVA:)i 40t, 1558

[West Ben. Act I ut le5B.1

(Schestute2

2

Sums not exceeding Services and purposes. Voted by the charged 9n. Legislative the Consolida.

Assembly, ted Fund.

Total.

J--Miscellaneous.

X7ayFf4-7Receipts„, from Road and Water Transport Rehemes—Working ex- penses

.14,70Si9cellaneoue Capital Account outside She Revenue Account.

82B—Capital Outlay on Road and Water Transport. Schemes outside the Revenue Account.

85A—Capital Outlay on State Schemes of Government Trading.

.aaDtvile

9600.000

Rs.

9n,60,000. s ry

16,19,000

isns,52041

0,00,00.000

SC rmn,me.ilj

16,19,000

Rs.

Public DebL

Floating Debt Lciaris 'rem Reseiyu,Derds of India Loans from Union Government .. Other Loans—Loans from the Nestiona/ Agri- , u,cultyral Credit (Long Term Operation) FMB of the Reserve Bank of India.

Loans and Advances by State Government.

Loms,and Advances by State Governxnent 82,20,000

4200,00,000

1,17281,006

).11 Dm. visoi

82,20,00,41

Total .. 4fiiBM2099W it,14.8G9 a 54.9%48icittivi hoot ani suns, s

WBGP-58/9-939A-5111

8