GOVERNMENT OF WEST BENGAL
Lsgislativa paparttnent West Bengal Act II of 1967
THE WEST BENGAL APPROPRIATION ACT, 1967.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first publis'aed in the daleutta Gazette, Extra- ordinary, of the 28th March, 1967.]
[28th March, 1967.j
An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund
of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1967.
WHEREAS it is expedient to authorise payment and
appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1967;
It is hereby enacted in the Eighteenth Year of the
Republic of India, by the Legislature of West Bengal, as follows:-
1. This Act may be called the West Bengal Appropria- Short title. tion Act, 1967.
2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column of the Schedule amounting in the aggregate to the slim of rupees nineteen crores, forty- five lakhs, forty-nine thousand and four hundred and one towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1967, in respect of the services and purposes specified in column 2 of the Schedule.
3 The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1967.
Price—Indian, 25P, per copy
Issue of
Rupees
19,45,49,401 out
of the Consoli-
dated Fund of
West Lengal
for the gyear
1966-67.
Approprist
1
1
Grant No.
1
2
3
4
7
9
10
11
12
13
14
15
16
17
19
'20
21
22
2
The West Bengal Appropriation Act, 1967. [West Ben. Act
(Schedule.)
SCHEDULE,
(See sections 2 and 3.)
2 3
Sums not exceeding Voted by the
Legislative
Assembly.
Charged on
the Consolidat- ed Fund.
Total. Services and purposes. Rs. Rs.
4—Taxes on income—other than Cor- poration Tax.
9—Land Revenue
10—State Excise Duties
11—Taxes on Vehicles
14—Stamps
15—Registration Fees .. 16—Interest on Debt and Other Obli- gations.
17—Appropriation for Reduction or Avoidance of Del ,t
18—Parliament, State) Union Terri- tory Legislatures.
19—General Administration 21—Administration of Justice 22—Jails
23—Police
26—Miscellaneous Departments—Fire Services.
26—MiscellaneousDepartments—Ex. eluding Fire Services.
28—Education
29—Medical
30—Public Health
31—Agriculture—Agriculture 95—Capital Outlay on Schemes of Agricultural Improvement and Research.
61,000
76,56,000
59,45,000
80,000 80,000
2,67,000
70,000
90,000
5,52,000 li
2,34,52,000 2,34,52,000
4,000
3,36,000 3,36,000
18.651 15,70,651
1,82.000 j 29,32,000
2,12,000 5,60,000
34,43,000
83,300 83,300
1,26,000
27,000 27,000
36,000 36,000•
6,57 76,56,657
587 59,45,58
1,26,00,00
2,67,000
70,000
90,000
5,52,000
4,000
15,52,000
27,50,000
3,48,000
34,43,000
1,26,000
1 1,25,39,000
Rs.
I I of 1967.1 The West Bengal Appropriation Act, 1967. 3 (Schedule.)
ir-ASJ-30.
1 2 3
Sums not exceeding Grant Services and purposes. Voted by Charged No. the on the Total.
Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
23 .. 17,442 17,442 31—Agriculture—Fisheries . . 24 124—Capital Outlay on Schemes of 1,18,68,000 28,513 1,18,96,513 Government Trading—Greater
Calcutta Milk Supply Scheme.
26 96—Capital Outlay on Industrial and 1 1
Economic Development.
28 35—Industries—Cinchona .. 4,50,000 .. 4,50,000 i- 16—Interest on debt and other obliga-
tions—Community Development 1
I Projects, National Extension
Service and Local Development
Works. 1,59,000 .. 1,59,000
29
Public Debt—Loans for Community Development Projects, National Extension Service and Local (. Development Works. 38—Labour and Employment .. . . 30 170 170 50—Public Works .. . . 31 2,14,000 2,14,000 36 53—Ports and Pilotage .. 5.;82,000• • 5,82,000 37 57—Road and Water Transport . • 30,000 30,000 Schemes.
38 64—Famine Relief .. • •
65—Pensions and Other Retirement ..
8,36,20,000 2,080 8,36,22,080
3 9 60,000 60,000 Benefits. 11 68—Stationery and Printing .. 2,97,000 .. 2,97,000 42 70—Forest .. . . 15,000 15,000 13 71—Miscellaneous—Contributions 7,20,000 7,20,000 r 71—Miscellaneous — Irrecoverable loans to displaced persons written off. 45 109—Capital Outlay on Other 21,15,000 90,33,000 1,11,48,000 Works—Expenditure on displaced persons. Public Debt—Loans for displaced l persons. 46 78—Pre-partition payments .. 8,000 8,000 .. 49 103—Capital Outlay on Public 8,87,000 8,8^,000 Works. 51 Public Debt—Loans from Central .. 2,46,12,000 2,46,12,000 Government (excluding loans for Community Development Pro- jects, etc., and displaced persons). Total .. 13,50,02,001 5,9,5,47,400 19,45,491014 WBGP-67/8-6848A-5M
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