West Bengal Act XLI of 1950
THE WEST BENGAL APPROPRIATION (No. 2) ACT,
1950.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 1st November, 1950.]
An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, 1951.
WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, 1.951; It is hereby enacted as follows : —
1. This Act may be called the West Bengal Appro- Short title. priation (No. 2) Act, 1950.
2. From and out of the Consolidated Fund of West Issue of Rs. Bengal there may be paid and applied sums not exceeding 3,93,89,00r those specified in column 3 of the Schedule amountiyn"fri n out of the aggregate to the sum of Rupees three crores ninetthree the Con-solidated lakhs eighty-nine thousand and one towards defraying the Funesd of several charges which will come in course of paymen t Wt during the year ending on the thirty-first day of March, Bengal for 1951, in respect of the services specified in column 2 of the ea 950- 51r. Schedule.
3. The sums authorised to be paid and applied from Appropria- and out of the Consolidated Fund of West Bengal by this tion. Act shall be appropriated for the services anal purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1951.
SCHEDULE.
1 2 3
Sums not exceeding Grant
No. Services and purposes. Voted Charged by the on the
Legislative Consolidated Total. Assembly. Fund.
Rs. Rs. Rs.
7—Land Revenue 9,16,000 9,16,000 5 10—Forest 2,00,000 2,00,000 16 29—Police 48,62,000 48,62,000 17 30—Ports and Pilotage 70,000 70,000 22 40—Agriculture 1 1
Price—Indian, annas 2; English, 3d,
1
The West Bengal Appropriation, (No. 2) Act, 1950. (Schedule.)
[ West Ben. Act X1.1 of 1950.
3.
1 2
Sums not exceed'ag Grant Services and purposes. Voted Charged No• by the on the Legislative Consolidated Total.
Assembly. Fund.
Rs. Rs. Rs.
43—Industries—Indus- 3,88,000 3,88,000
tries.
XLI—Receipta from 16,000.. 16,000
Electricity
Schemes-
- Working
expenses.
25 53—Capital Outlay on 96,000.. 96,000
Electricity
Schemes met
out of Revenue
Account.
72—Capital Outlay on 1,50,000 .. 1,50,000
Industrial Deve-
lopment outside
the Revenue
Account.
Total—Grant No. 25 6,50,000 .. 6,50,000
27 43—Industries— 2,01,000.. 2,01,000
Cinchona.
50—Civil Works .. 40,09,000 2,11,000 42,20,000 291 81—Capital Account of 30,07,000
.. 30,07,000
Civil Works out- I side the Revenue Account. . Total—Grant No. 29 70,16,000 2,11,000 72,27,000 30A 54A—Territorial and 2,00,000.. 2,00,000 Political Pensions.
33 57—Miscellaneous-- 4,27,000.. 4,27,000 Miscellaneous.
34 57—Miscellaneous— 66,41,000.. 66,41,000 Expenditure on
refugees.
37 64G,—Pre-partition 95,60,000 15,00,000 1,10,00,000 Payments.
39A Transfer to the Contin- 50,00,000 .. 50,00,000 gency Fund of
West Bengal.
41 Loans and Advances 29,05,000 .. 29,95,000 bearing interest.
Grand Total .. 3,76,78,001 17,11,000 3,93,89,001 WBGP-5011-7690A-4,500
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