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West Bengal act 018 of 1975 : The West Bengal Appropriation ( Excess Expenditure, 1963.64, 1964-65, 1965-66, 1966-67 And 1967-68 ) Act, 1975

GOVERNMENT OF WEST BENGAL

LEGISLATIVE DEPARTMENT

West Bengal Act XVIII of 1975

THE WEST BENGAL APPROPRIATION (EXCESS

EXPENDITURE, 1963.64, 1964-65, 1965-66, 1966-67 AND 1967-68) ACT, 1975.

[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 26th May, 1975.] [26th May, 1975.]

An Act to regularise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1964, the year ending on the thitty-first day of March, 1965, the year ending on the thirty-first day of March, 1966, the year ending on the thirty-first day of March, 1967 and the year ending on the thirty-first day of March, 1968.

It is hereby enacted in the Twenty-sixth Year of the Republic of India, by the Legislature of West Bengal, as follows:-

1. This Act may be called the West Bengal Appropriation (Excess Short title. Expenditure, 1963-64, 1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975.

2. From and out of the Consolidated Fund of West Bengal,— Issue of

(1) sums not exceeding those specified in column 3 of Schedule I

amounting in the aggregate to the sum of rupees five crores, nRss.154.45138A7544 forty-one lakhs, eighty thousand, seven hundred and fifty-four, Rs.4A0,89,160,

(2) Rs,2,60,43,983 sums not exceeding those specified in column 3 of Schedule II and amounting in the aggregate to the sum of rupees fourteen crores, Rs.1.63,05,281 fifty-three laths, sixty-three thousand, four hundred and seventy- cot so four, nsolid ated

(3) Fund of West sums not exceeding those specified in column 3 of Schedule III Bengal amounting in the aggregate to the sum of rupees four crores, respectively forty lakhs, eighty-nine thousand, one hundred and six[ y, forme

(4) sums not exceeding those specified in column 3 of Schedule IV services and purposes of amounting in the aggregate to the sum of rupees two crores, the year sixty lakhs, forty-three thousand, seven hundred and eighty- 1963-64, the three, and year 1964-65,

(5) sums not exceeding those specified in column 3 of Schedule V they ear 1965-66, the amounting in the aggregate to the sum of rupees one crore, sixty- year 1966-67 three lakhs, five thousand, two hundred and eighty-one, and the year 1967-68.

105

The West Bengal Appropriation (Excess Expenditure, 1963-64, 1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975.

[West Ben. Act

(Section 3.)

are authorised for payment and application towards defraying the several charges which were incurred during—

(i) the year ending on the thirty-first day of March, 1964,

(ii) the year ending on the thirty-first day of March, 1965,

(iii) the year ending on the thirty-first day of March, 1966,

(iv) the year ending on the thirty-first day of March, 1967, and

(v) the year ending on the thirty-first day of March, 1968, respectively, in respect of the services and purposes specified in column 2 of each such Schedule and which were in excess of the amounts granted for the services and purposes of the respective year. Apprpp a 3. The sums authorised for payment and application from and out tion. of the Consolidated Fund of West Bengal by this Act shall be deemed to have been respectively appropriated for the services and purposes expressed in Schedules I, II, III, IV and V in relation to the year ending on the thirty-first day of March, 1964, the year ending on the thirty-first day of March, 1965, the year ending on the thirty-first day of March, 1966, the year ending on the thirty-first day of March, 1967 and the year ending on the thirty-first day of March, 1968.

106

The West Bengal Appropriation (Excess Expenditure, 1963-64, 1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975. XVIII of 1975.]

(Schedule 1.)

SCHEDULE I.

(See sections 2 and 3.)

1 2 3

Sums not exceedin g Grant Services and purposes. No. Voted by the Charged on the Legislative Consolidated Total. Assembly. Fund.

Rs. Rs. Rs.

7 14—Stamps 92,751 92,751 8 15—Registration Fees 87,472 87,472

11 I8—Parliament and State Legislatures 92,915 92,915 13 21—Administration of Justice 61,067 6,574 67,641 17 26—Miscellaneous Departments—Exclud- 2,68,040 2,68,040 ing Fire Services.

19 28—Education 1,41,86,695 1,41,86,695

21 30—Public Health 20,85,894 20,85,894

29 Public Debt—Loans for Community Deve- 17,38,096 17,38,096 'opulent Projects, National Extension

Service and Local Development Works.

30 38—Labour and Employment 2,73,980 2,73,980 31 39—Miscellaneous Social and Develop- 55,381 55,381 mental Organisations—Welfare of

Scheduled Tribes and Castes and Other

Backward Classes.

33 98—Capital Outlay on Multipurpose River 42,65,344 42,65,344 Schemes.

34 50—Public Works 2,62,75,352 2,62,75,352

36 64—Famine Relief 46,89,343 46,89,343

50 124—Capital Outlay on Schemes of 1,850 1,850 Government Trading.

Grand Total .. 5,24,34,234 17,46,520 5,41,80,754

107

The West Bengal Appropriation (Excess Expenditure, 1963-64, 1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975. [West Ben. Act

(Schedule II.)

SCHEDULE II .

(See sections 2 and 3.)

2 3

Sums not exceeding Grant Services and purposes. No. Voted by the Charged on the Legislative Consolidated Total. Assembly. Fund.

Rs. 41,551 34,602 1,200 154 8,93,66,990
14—Stamps 21—Administration of Justice 28—Education 50—Public Works 57—Road and Water Transport Schemes 70—Forests Public Debt Grand Total .. Rs. 1,23,482 1,20,64,158 4,37,31,337

13 21—Administration of Justice 41,551 41,551

19 28—Education 1,20,64,158 1,20,64,158

34 50—Public Works 4,37,31,337 34,602 4,37,65,939

36 57—Road and Water Transport Schemes 1,200 1,200

41 70—Forests 154 154

51 Public Debt 8,93,66,990 8,93,66,990 Grand Total .. 5,59,18,977 8,94,44,497 14,53,63,474

108

The West Bengal Appropriation (Excess Expenditure, 1963-64, 1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975. XVIII of 1975.]

(Schedule III.)

SCHEDULE III.

(See sections 2 and 3.)

1 2 3

Sums not exceedin g Grant Services and purposes. No. Voted by the Charged on the Legislative Consolidated Total. Assembly. Fund.

Rs. Ks. Rs.

7 14—Stamps 1,71,932 1,71,932 8 15—Registration Fees 1,29,452 1,29,452 II 18—Parliament, State and Union Territory 2,94,392 . 2,94,392 Legislatures.

14 22—Jails 8,38,218 8,38,218

16 26—Miscellaneous Departments—Fire 2,69,692 2,69,692 Services.

19 28—Education 1,62,07,606 1,62,07,606

20 29—Medical 28,91,321 28,91,321

21 30—Public Health 1,53,07,132 1,53,07,132

22 95—Capital Outlay on Schemes of Agricul- 49,17,219 49,17,219 tural Improvement and Research.

26 35—Industries—Industries 97,145 97,145

28 35—Industries—Cinchona 10,664 10,664

29 Public Debt—Loans from Central Govern- 37,362 37,362 ment—Loans for Community Develop-

ment Projects, National Extension

Service and Local Development Works.

32 39—Miscellaneous Social and Develop- 10,98,742 10,98,742 mental Organisations—Excluding

Welfare of Scheduled Tribes and Castes

and Other Backward Classes.

34 50—Public Works 18,18,283 18,18,283

Grand Total .. 4,39,54,653 1,34,507 4,40,89,160

109

The West Bengal Appropriation (Excess Expenditure, 1963-64, 1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975. [West Ben. Act

(Schedule IV.)

SCHEDULE IV.

(See sections 2 and 3.) l 2 3

Sums not exceeding Grant Services and purposes. No. Voted by the Charged on the Legislative Consolidated Total. Assembly. Fund.

Rs. Rs. Rs.

4 11—Taxes on Vehicles 78,671 78,671 8 15—Registration Fees 74,011 74,011 9 16—Interest on Debt and Other Obligations 43,114

43,114

11 18—Parliament, State/Union Territory 4,37,936

4,37,936

Legislatures. 20 29—Medical 21,32,268 21,32,268 21 30—Public Health 17,56,815 17,56,815 24 33—Animal Husbandry 3,39,398 3,39,398 28 35—Industries—Cinchona 29,442

29,442

32 39—Miscellaneous Social and Develop- 2,03,26,335 2,03,26,335 mental Organisations—Excluding

Welfare of Scheduled Tribes and Castes

and Other Backward Classes.

33 44—Irrigation, Navigation, Embankment436

436 and Drainage Works—Non-Commercial. 39 120—Payments of Commuted Value of 1,417 1,417 Pensions. 45 Public Debt—Loans from Central Govern- 8,22,328 8,22,328 ment—Loans for Expenditure on Displaced Persons. 46 78—Pre-Partition Payments 1,612 1,612 Grand Total .. 2,52,19,602 8,24,181 2,60,43,783

110

The West Bengal Appropriation (Excess Expenditure, 1963-64, 1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975. XVIII of 1975.]

(Schedule V)

SCHEDULE V.

(See sections 2 and 3.)

1 2 3

Sums not exceeding Grant Services and purposes. No. Voted by the Charged on the Legislative Consolidated Total. Assembly. Fund.

Rs. Rs. Rs.

4 11—Taxes on Vehicles 19,169 19,169 7 14—Stamps 3,32,577 3,32,577 8 15—Registration Fees 7,45,446 7,45,446 11 18—Parliament, State/Union Territory 1,64,246 1,64,246 Legislatures.

14 22—Jails 3,85,096 3,85,096

15 23—Police •37,54,134 37,54,134

17 26—Miscellaneous Departments—Exclud- 20,36,661 20,36,661 ing Fire Services.

20 29—Medical 3,78,239 3,78,239

28 35—Industries—Cinchona 74,938 74,938

32 39—Miscellaneous Social and Develop- 3,44,660 3,44,660 mental Organisations—Excluding

Welfare of Scheduled Tribes and Castes

and Other Backward Classes.

39 65—Pensions and Other Retirement Benefits 49,33,726 - 40,229 49,73,955 48 98—Capital Outlay on Multipurpose River 30,96,160 30,96,160 - Schemes—Damodar Valley Project.

Grand Total .. 1,62,65,052 40,229 1,63,05,281.

III

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