GOVERNMENT OF WEST BENGAL
LEGISLATIVE DEPARTMENT
West Bengal Act III of 1963
THE WEST BENGAL APPROPRIATION (EXCESS
EXPENDITURE, 1955-56, 1956-57, 1957-58 AND 1958-59) ACT, 1963.
[Passed by the West Bengal Legislature.] [.assent of the Governor was first published in the Calcutta Gazette, Extra- ordinary, of the 11th February, 1963.1
[11th February, 1963.]
An Oct . to regularise payment and appropriation of certain further sums from and out of the Consolidated Fund
of West Bengal for the services and purposes of the
year ending on the thirty-first day of March, 1956, the year ending on the thirty-first day of March., 1957, the year ending on the thirty-first day of March, 19.58 and the year ending on the thirty-first day of March, 79.5fi.
It is hereby enacted in the Thirteenth Year of the
Republic of India, by the Legislature of West Bengal, a follows:-
1. This Act may be called the West Bengal Appro- priation (Excess Expenditure, 1955-56, 1956-57, 1957-58 and 1958-59) Act, 1963.
2. From and out of the Consolidated Fund of West Bengal,—
sums not exceeding those specified in column 3 of Schedule I amounting in the aggregate to the sum of rupees forty-five lakhs, fort---four thousand, six hundred and ninety-eight,
(2) sums not exceeding those specified in column 3 of Schedule II amounting in the aggregate to the Stith of rupees eleven lakhs, thirty-one thousand, nine hundred and seventy-four,
Price—Indian. 12 nP. ; English, 3d.
(0
Short title Issue of Rs. 45,44.898, Rs. 11,31,974, Rs. 13,71,212 and
Bs. 2,74,20,324 out of the
Consolidated Fund of West Bengal respec- tively for the services and purposes of the year 1955-58, the year 1958-57, the year 1957-58 and the year 1958-59.
1
2 The West Bengal Appropriation (Excess Expenditure, 1955-56, 1956-57, 1957-58 and 1958-59) Act, 1963.
[West Ben. Act
(Section 3.)
(3) sums not exceeding those specified in column 3 of Schedule III amounting in the aggregate to the sum of rupees thirteen lakhs, seventy-one thousand, two hundred and twelve, and
(4) sums not exceeding those specified in column 3 of Schedule IV amounting in the aggregate to the sum of rupees two crores, seventy-four lakhs., twenty thousand, three hundred and twenty-four, are authorised for payment and application towards defray- ing the several charges which were incurred during—
(i) the year ending on the thirty-first day of March,
1956,
(ii) the year ending on the thirty-first day of March,
1957,
(iii) the year ending on the thirty-first day of March, 1958, and
(iv) the year ending on the thirty-first day of March,
1959,
respectively in respect of the services and purposes specified in column 2 of each such Schedule and which were in excess of the amounts granted for the services and purposes of the respective year.
3. The sums authorised for payment and application from and out of the Consolidated Fund of West Bengal by this Act shall be deemed to have been respectively appro- priated for the services and purposes expressed in Schedules I, II, III and IV in relation to the year ending on the thirty- first day of March, 1956. the year ending on the thirty-first day of March, 1957, the year ending on the thirty-first day of March, 1958 and the year ending on the thirty-first day of March, 1959.
Appropriation.
2
The. West Bengal Appropriation (Excess Expenditure, 1955-56, 3 19,5E-57 . 1957-58 and 1958-59) Act, 1963.
III of 1963.]
(Schedule I.)
SCHEDULE I.
(See sections 2 and 3.)
1 2 3
Grant No.
Services and purposes. Sums not exceeding Voted by the
Legislative
Assembly.
Charged on
the Consoli-
dated Fund.
Total.
1 4—Taxes on Income Other than Corpora- tion Tax.
Rs.
12,477
Rs. Rs.
12,477
2 7—Land Revenue .. 43,874 43,874 4 9—Stamps 13,122 13,122 5 10—Forest 3,18,571 3,18,571 6 11—Registration 14,994 14,994 11 22—Interest on Debt
and Other Obliga-
tions.
4,97,686 4,97,685
14 27—Administration of 34,427 34,427 Justice.
19 37—Education 21,97,241 21,97,241 44 63—Extraordinary 7,22,271 7,2,271 Charges.
50 Public Debt 6,90,036 6,90,036 Grand Total . 25,56,405 19,88,293 45,44,698
3
4 The West Bengal Appropriation (Excess Expenditure, 1955-56, 1956-57 , 1957-58 and 19.58-59) Act, 1963.
[West Ben. Act
(Schedule II.)
SCHEDULE H.
(See sections 2 and 3.)
1 2 3
Grant No.
Services and purposes. Sums not exceeding Voted by the
Legislative
Assembly.
Charged on
the Consoli-
dated Fund.
Total.
4 9—Stamp
Rs.
37,674
Rs. Rs.
37,674
13 25—General Adminis- tration.
10,93,597 10,93,597
18 36—Scientific Depart- ments.
340 340
40 57—Miscellaneous— 363 363 Other Miscellaneous Expenditure.
Grand Total 11,31,611 363 11,31,974
4
The West Bengal Appropriation (Excess Expenditure, 1955-56, 5 1956-57, 1957-58 and 1958-59) Act, 1963.
III of 1963.]
(Schedule I I I.)
SCHEDULE III.
(See sections 2 and 3.)
1
Grant No.
2 3
Services and purposes. Sums not exceeding Voted by the
Legislative
Assembly.
Charged on
the Consoli-
dated Fund.
Total.
4 9—Stamps
Rs.
17,790
Rs. Rs.
17,790
6 11—Registration 34,230
34,230
13 25—General 5,92,582
5,92,582
Administration. 15 28—Jails and Convict 1,16,228
1,16,228
Settlements. 22 40—Agriculture
12.491 12,421
31 47—Miscellaneous
1,39,459 1,39,459
Departments—Exclu. ding Fire Services. 36 56—Stationery and 1,17,000
1,17,000
Printing. 38 57—Miscellaneous—
1,38,294 2,63,208 3,41,502
Contributions.
Grand Total . 11,56,583 2,15,629 13,71,212
5
6 The West Bengal Appropriation (Excess Expenditure, 1955-56, 1956477. 1957-5S and 19,58-59) Art. 1963.
(West Ben. Act III of 19113.]
(Schedule IV.)
SCHEDULE IV.
(See sections 2 and 3 )
1 2 3
Grant No.
Services and purposes. Sums not exceeding Voted by the
Legislative
Assembly.
Charged on
the Consoli-
dated Fund.
Total.
Rs. RS. Rs.
6 11—Registration 36,899 36,899
11 MA—Interest on Capi- tal Outlay on Multi- purpose River
34,921 34,921
Schemes.
14 25—General Adminis- tration.
6,49,873 6,49,873 .
15 27—Administration of 1,59,532 1,59,532 Justice.
16 28—Jails and Convict 1,03,895 1,03,895 Settlements.
17 29—Police 789 789
18 30—Ports and Pilotage 7,699 7,691/
20 37—Education 19,47,093 19,47,093
21 38—Medical 26,55,852 26,55,852
34 54B—Privy Purses and 33,219 33,219 Allowances of
Indian Rulers.
35 55--Superannuation 12,99,306 12,99,306 Allowances and
Pensions.
36 56—Stationery and 5,07.855 5,07,856 Printing.
39 67—Miscellaneous— 1,59,90,647 1,59,90,647 Expenditure on
Displaced Persons.
41 63—Extraordinary 706 706 Charges.
46 85A—Capital Outlay en State Schemes of
186 186
Government Trading.
47 Public Debt 39,91,852 39,91,862 Grand Total .. 2,33,91,870 40,28,454 2,74,20,324 WBGPR63/4-566A.5M
6