GOVERNMENT OF WEST BENGAL
LEGISLATIVE DEPARTMENT
West Bengal Act II of 1969
THE WEST BENGAL APPROPRIATION (VOTE ON
ACCOUNT) ACT, 1969.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in:the Calcutta Gazette, Extraordinary, of the 24th porch, 1969.]
[24th March, 1969.]
An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1970.
WHERnAs it is expedient to provide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1970 ; It is hereby enacted in the Twentieth Year of the Republic of India, by the Legislature of West Bengal, as follows
1. This Act may be called the West Bengal Appr'opriation (Vote on Account) Act, 1969.
2. From and out of the Consolidated Fund of West Bengal there may be withdrawn sums not exceeding those specified in column 2 of the Schedule amounting in the aggre. gate to the sum of rupees one hundred and twenty-three crores, eighty-one lakhs and eighty thousnd towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1970. Short title.
Withdrawal of
Rupees
1,23,81,80,000
from and out of the Consolidated Fund of West Bengal for the year 1969-70.
3, The sums authorised to be withdrawn from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. Appropriation.
1
viee an _1 1.urposns.
• Voted by the Legislative Assomb)y. Charged on the Consolidated Fund.
Total.
of Taxes, Duties and Other
rincipal Revenues.
income other than Corporation Rs.
3,40,000
Rs.
1,000
Rs.
3,41,000
enuo .. • •
ns and Miscellaneous Adjust- ments.
-1 S•liscollaneous Compensations ;ignments.
,. 3,52,87,000 1,90,000 3,54,77,000
,ccount of Compensation on the of Zamindari System Outside iue Account.
b of compensation to Land- , etc.,on the abolition of the lari ystem.
of .Taxes, Duties and Other rincipal Revenues. "
;ise Dutios .. .. 33,11,000 .. 33,11,000 Vehicles .. .. 6,67,000 .. 6,57,000
.. .. 23,05,000 1,000 23,06,000
nes and Duties .. .. 7,74,000 .. 7,74,000
.. .. .. 10,35,000 .. 10,35,000
Lill Fees .. 25,38,000 .. 25,38,000
S
A—Collection
P
4—Taxes on Tax.
9—Land Br
—Contribut o
76—Other and As.
AA—Capital abolition the Reve
92—Paymen holders Zaminc
A— Collection
10—State Ex 11—Taxes on 12—Sales Ta 13—Other Ta 14—Stamps 15—Registrat 2 The West Bengal Appropriation (Vote on Account) Act, 1969. [west Ben. Act
(Schedule.)
SCHEDULE.
(See sections 2 and 3.)
2
Sums not exceeding
1
The West Bengal Appropriation (Vote on Account) Act, 1969. 3 II of 1969.]
(Schedule.)
1 2
Sums not exceeding Services and purposes. Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Rs. Rs.
Total.
Rs.
B— Debt Services.
9,07,96,000
1,000
16 —Interest on Debt and other obligations 17--Appropriation for Reduction or Avoid- ance of Debt.
C—Administrative Services,
18—Parliament, State /Union Territory Legislature.
19—General Administration
21—Administration of Justice 22—Jails
23—Police
26—Miscellaneous Departments—Fire Ser- vices.
26—Miscellaneous Departments—Exclud., ing Fire Services.
D—Social and Developmental Services.
27—Scientific Departments 28—Education
29—Medical
30—Public Health
25,00,000
23,86,000
2,24,16,000
63,92,000
82,21,000
7,56,79,000
24,25,000
1,56,61,000
26,000
18,61,64,000
6,73,51,000
3,90,50,000
9,32,96,000
24,14,000
2,30,42,000
86,47,000
82,21,000
7,56,79,000
24,25,000
1,56,62,000
26,000
18,61,64,000
6,73,51,000
3,90,50,000
28,000
6,26,000
22,55,000
31—Agrieul ture—A gri culture
DD—Capital Account of Social and Develop- mental Services outside the Revenue Account.
95—Capital Outlay on Schemes of Agricul- tural Improvement and Research.
1,000 6,35,40,000 6,35,39,000
3
Rs.
D—Social and Developmental Services.
34—Co-operation .. 39,58,000 39,58,000
20,05,000
D---Social and Developmental Services.
35—Industries—Cinchona .. 19,96,000 9,000
1.110MIlt
Services ,and purposes.
2
Sums not exceeding Voted by the
Legislative
Assembly.
Charged on the Consolidated
Fund.
D—Social and Developmental Services.
31—Agriculture—Fisheries 33—Animal Husbandry
II—Miscellaneous Capital Account outside the Revenue Account.
124—Capital Outlay on Schemes of Govern- ment Trading—Greater Calcutta Milk Supply Scheme.
3,33,28,000
35—Industries—Industries ..
DD—Capital Account of Social and Develop- mental Services outside the Revenue Account.
96—Capital Outlay on Industrial and Eco- nomic Development.
37,000 1,68,62,000
D—Social and Developmental Services.
35--Industries—Cottage Industries
DD—Capital Account of Social and Develop- mental Services outside the Revenue Account.
96—Capital Outlay on Industrial and Economic Development—Cottage Indus- tries.
74,89,000
Total. Re.
20,12,0W
3,33,28,000
1,68,25,000
74,89,000
Rs.
20,12,000
4 The West Bengal Appropriation (Vote on Account) Act, 1969.
•
[West Ben. Act-,
(Schedule.)
4
1 2
Rs. Sums not exceeding Services and purposes. Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Total.
B—Debt Services.
16—Interest on Debt and other obligations— Community Development Projects, National Extension Services and Local Development Works.
D—Social and Developmental Services.
37—Community Development Projects, National Extension Service and Local Development Works.
FF—Capital Account of Public Works (in- cluding Roads) and Schemes of Mis- cellaneous Public Improvement outside the Revenue Account.
109—Capital Outlay on Other Works— Community Development Projects, National Extension Service and Local Development Works:
Public Debt.
Loans for Community Development Projects, National Extension Service and Local Development Works.
Loans and Advances by State/Union Territory Governments.
Loans and Advances under Community Development Projects, National Extension Service and Local Develop- ment Works.
Rs.
29,47,000
Rs.
1,92,76,000 1,63,29,000
D.—Social and Developmental Services.
38—Labour and Employment 99—Miscellaneous Social and Developmental Organisations—Welfare of Scheduled Tribes and Castes and Other Backward Classes.
39—Miscellaneous Social and Developmental Organisations—Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes.
1,68,73,000
71,40,000
53,97,000 • •
• :•
1,68,73,000
71,40,000
53,97,000
The West Bengal Appropriation (Vote on Account) Act, 1969. -'2z4.. 5
II of 1969.]
(Schedule.)
5
12
6 The West Bengal Appropriation (Vote on Account) Act, 1969.
[West Ben. Act
(Schedule.) Sums not exceeding Services and purposes. Voted by the
Legislative
Assembly.
Cha rged on the
Con olidated
Fund.
Total.
Mtiltipurpose River Schemes, Irrigation and Electricity Schemes.
-Multipurpose River Schemes .. -Irrigation, Navigation, Embankment and Drainage Works (Commercial). -Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial).
-Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account.
-Capital Outlay on Multipurpose River Schemes.
-Capital Outlay on Irrigation, Naviga- tion, Embankment and Drainage Works (Commercial).
—Capital Outlay on Irrigation, Naviga- tion, Embankment and Drainage Works (Non-Commercial).
Rs.
)
- 5,20,04,000 Re.
2,000
Rs.
5,20,60,000
Public Works (including Roads) and Schemes of Miscellaneous Public Im- provements.
.. -Public Works .. .. 5,18,78,000 5,92,000 5,24,70,000 —Greater Calcutta Development Scheme
-Capital Account of Public Works (includ- ing Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account.
A.—Capital Outlay on Greater Calcutta Development Scheme.
1
99,21,000 •
J
• 99,21,000
Transport and Communications (other than Roads).
-Ports and Pilotage .. .. 5,73,000 • • 5,73,000
E-
42
43
44
EE
98
99
100
F--
5
51
FF
106
a
53
The West Bengal Appropriation (Vote on Account) Act, 1969. 7
II of 1969.]
(Schedule.) Services and purposes. Sums not exceeding Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Total.
Its. Rs. Rs.
67—Road and Water Transport Schemes 1
GG—Capital Account of Transport and Com- munications (other than Roads) outside the Revenue Account.
Y 28,23,000 .. 28,23,000
114—Capital Outlay on Road and Water Transport Schemes.
j
I—Miscellaneous.
34—Famine Relief .. 4,18,03,000 .. 4,18,03,000 35—Pensions and other Retirement Benefits I
II—Miscellaneous Capital Account outside the Revenue Account.
i
I
93,45,000 1,96,000 95,41,000
1
120—Payments of Commuted value of Pensions.
i
I—Miscellaneous. 17—Privy Purses and Allowances of Indian 50,000 .. 50,000 Rulers.
8—Stationery and Printing .. .. 37,41,000 .. 37,41,000 0—Forest .. .. .. 81,58,000 .. 81,58,000 1—Miscellaneous--Contributions .. 1,74,79,000 3,65,000 1,78,44,000 1—Miscellaneous—Other Miscellaneous -1
Expenditure.
'F—Capital Account of Public Works (in- cluding Roads) and Schemes of Mis- cellaneous Public Improvements outside the Revenue Account.
3,57,16,000 80,000 3,57,96,000
09—Capital Outlay on Other Works
7
7
1
8 The West Bengal Appropriation (Vote on Account) Act, 1969.
[West Ben. Act
(Schedule.)
.1111111.
1 2
Sums not exceeding. Services and purposes.
B—Debt Services.
16—Intereston Debt and other obligations— Expenditure on displaced persons.
I—Miscellaneous. 71—Miscellaneous—Irrecoverable Loans to displaced persons written off. 71—Miscellaneous—Expenditure on dis- placed persons.
FF—Capital Account of Public Works (In• eluding Roads) and Schemes of Miscella- neous Public Improvements outside the Revenue Account.
109—Capital Outlay on Other Works— Expenditure on displaced persons.
Public Debt.
Loans for displaced persons ..
Loans and Advances by State f Union Territory Governments.
Loans and Advances to displaced persons Voted by the
Legislative
Assembly.
3,55,91,000
Rs.
Charged on the Consolidated Fund.
R8.
1,75,99,000
Total.
Rs,
5,31,90,000
K—Extraordinary Items.
78—Pre-partition Payments .. 78A—Expenditure connected with the National Emergency.
EE—Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account.
•
98—Capital Outlay on Multipurpose River Schemes—Damodar Valley Project,
FE—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account.
1,000
1,14,51,000
3,19,45,000
1,000
1,14,51,000
3,19,45,000
8
The West Bengal Appropriation (Vote on Account) Act, 1969. 9 (Scheckule.)
II of 1969.1
1 2
Sum: o• .:xoeeding Services and purposes. voted by the Clarged on th Legislative c-bolidated Total. Assembk,G. Fund.
R.
2,22,64,000
,31,00,000
R8, Rs.
2,22,59,000
1,31,00,000
103—Capital Outlay on Public Works ..
11—Miseellanoous Capital Account outsito the Revenue Account.
124—Capital Outlay on Schemes of Govern- ment Trading.
5,000
Public Debt.
Permanent Debt .. Finating Debt .. Loans from Central Government {excluding loans for Community Development ejects, etc„ and diPpleeed persons). Other Loans
Loans and Advances ty State/Union Territory Governments.
.1Lol,ns and Advances by State/Union Territory Governments.
73,60,000 9,73,60,000
2 ,70,92 ,000 2 ,70,92 ,000 Total .. 1,02.60,89,000 21,30.91,000 1,23,81,80,0( wmar,8 9 /70- 2 A 4 tar.
9