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West Bengal act 019 of 1969 : The West Bengal Appropriation ( No. 2 ) Act, 1969

GOVERNMENT OF WEST BENGAL

LEGISLATIVE DEPARTMENT

West Bengal Act XIX of 1969 West Bon.

Act II

of 1969.

THE WEST BENGAL APPROPRIATION (No. 2) ACT, 1969. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 23rd August, 1969.] [23rd August, 1969.]

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1970. WHEREAS it is expedient to authorise pay/lent and appropriation of certain further sums from and . out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1970;

It is hereby enacted in .the Twentieth Year of th e

Republic, of India, by the Legislature of West Bengal, as follows

1. This Act may be called the West Bengal Appropria- Short title. lion (No. 2) Act, 1969.

2. In addition to the sum of one hundred and twenty- Issue of three crores, eighty-one lakhs and eighty thousand rupees R94s:823:0106 authorised to be withdrawn and appropriated under the out of the West Bengal Appropriation (Vote on Account) Act, 1969, Consoli- there may be paid and applied from and out of the Consoli- dated Fund dated Fund of West Bengal, sums not exceeding those of West specified in column 3 of the Schedule amounting in the th Ben

y

gal for

e ear

aggregate to the sum of rupees three hundred and ten CrOreS, 1969-70 in ninety-four lakhs and eighty-two thousand towards defray- addition ing the several charges which will come in course of payment to the sum during the year endins, on the thirty-first day of March, already

authorised purposes spec ified in

1970 in respect of the services and to be with- column 2 of the Schedule.

drawn for that year.

3. The sums authorised to be paid and applied from and Appro- out of the Consolidated Fund of West Bengal by this Act priatien, shall be appropriated for the services and pirposes expressed in the Schedule in relation to the year ending on the thirty- first day of March, 1970,

1

2 The West Bengal Appropriation (No. 2) Act, 1969. (Schedule.)

SCHEDULE.

(See sections 2 and 3.) [west Ben. Act

1 2 3

Grant/ Ap-

pro-

prta- tion

No.

Services and purposes. Sums not exceeding Voted by

the

Legislative

Assembly.

Charged on

the

Consolidated

Fund.

Total.

1

A—Collection of Taxes, Duties and Other Principal Revenues.

4—Taxes on Income other than Corporation Tax.

9—Land Revenue

J—Contributions and Miscellaneous Adjustments.

76—Other Miscellaneous Compensa- tions and Assignments.

Rs.

7,35,000

Es. Rs. ' 7,35,000

2 4 7,38,10,000 3,80,000 7,41,90,000

AA—Capital Account of Compen- sation on the abolition of Zamin- dari System outside the Revenue Account.

92—Payment of compensation to Landholders, etc., on the aboli- tion of the Zamindari System. Total—Grant No. 2 7,38,10,000 3,80,000 7,41,90,000

A—Collection of Taxes, Duties and Other Principal Revenues.

3 10—State Excise Duties 71,99,000 71,99,000 4 11—Taxes on Vehicles 13,95,000 13,95,000 5 12—Sales Tax • • 49,55,000 49,55,000 6 13—Other Taxes and Duties • • 16,38,000 16,38,000 7 14—Stamps 20,81,000 20,81,000

8 15—Registration Fees .. 53,33,000 53,33,000

2

The West Bengal Appropriation (No. 2) Act, 1969,

3

XI Of 19691

(Schedule.)

2 3

rant Sums not exceeding Ap-

pro-

pri-

Services and purposes, Voted by the

Charged on

the Total.

Lion Legislative Consolidated No. Assembly. Fund.

B—Debt Services.

Re. [Re, Rs. 9 16—Interest on Debt and other obligations.

50,00,000 27,91,91,000 28,41,91,000

10 17—Appropriation for Reduction or .. 5,27,80,000 5,27,80,000 Avoidance of Debt.

C—Administrative Services. 11 18—Parliament, State /Union Terri- tory Legislature.

40,39,000 57,000 49,96,000

12 19—General Administration .. 4,95,21,000 13,31,000 5,08,52,000 13 21—Administration of Justice .. 1,50,91,000 45,80,000 1,96,71,000 14 22—Jails .. 1,68,75,000 1,68,75,000

15 23—Police . , 16,04,25,000 .. 16,04,25,000

16 26—Miscellaneous Departments— 56,53,000 .. 56,53,000 Fire Services.

17 26—Miscellaneous Departments— 3,39,52,000 1,000 3,39,53,000 Excluding Fire Services.

D—Social and Developmental Services.

18 27—Scientific Departments 51,000 .. 51,000 19 .. 28—Education .. 41,12,94,000 .. 41,12,94,000 20 .. 29—Medical .. 13,95,73,000 .. 13,95,73,000 ' 21 30—Public Health .. .. 8,30,16,000 .. 8,30,16,000

I 31—Agriculture—Agriculture

DD—Capital Account of Social and Developmental Services outside

22 the Revenue Account. .15,41,28,000 .. 15,41,28,000 95—Capital Outlay on Schemes of

Agricultural Improvement and

Research.

Total—Grant No. 22 .. 15,41,28,000 .. 15,41,28,009

(West Ben. Act

(Schedule.)

2 1

34—Co-operation 25

3

Rs. Rs.

91,56,000 91,6,000

Sums not exceeding Grant/

Ap-

pro-

pria-

tion

No.

Voted by

the

Legislative

Assembly.

Charged on

the

Consolidated

Fund.

Total.

Services and purposes.

D—Social and Developmental Services.

31—Agriculture—Fisheries 44,74,000 33-7-Animal Husbandry

II—Miscellaneous Capital Account outside the Revenue Account.

124—Capital Outlay on Schemes of _ Govermnent Trading—Greater Calcutta Milk Supply Scheme.

7,12,22,000 7,12,22,000

Total—Grant No. 24 . 7,12,22,000 7,12,22,000

D--Social and Developmental Services.

35—Industries--Industries

DD—Capital Account of Social and Developmental Services Outside the Revenue Account.

96—Capital Outlay on Industrial and Economic Development.

74,000 3,58,40,000 3,57,66,000

Total—Grant No. 26 .. 3,57,66,000 3,58,40,000 74,000

D—Social and Developmental Services.

35—Industries—Cottage Industries

DD—Capital Account of $etial and Developmental Services outside

the Revenue A:narint. 96—Capital Outlay on Industrial and Economic Development—Cottage Industries.

I

L

1,63,69,000

Total—Grant No. 27 . 1,63,69,000' 1,63,69,000 Rs.

44,74,000 23

24{

1,03,69,000

.1

4 The West Bengal Appropriation (No. 2) Act, 1969.

4

111/M10.16011•1Mi.

2 3

Services and purposes.

D—Social and Developmental Services.

35—Industries—Cinchona

13—Debt Services.

16—Interest on Debt and other obligations—Community Deve- lopment Projects, National Exten- sion Service and Local Develop- ment Works, _

D—Social and Developmental Services.

37—Community Development Pro- jects, National Extension Service and Local Development Works.

FF—Capiial Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvement outside the Revenue Account.

109—Capital Outlay on • other Works—Community Development Projects, National Extension Service and Local Devolopment Works: .

Public Debt.

Loans for Community Development Projects, National Extension Service and Local Development Works.

Loans and Advances by State/Union Territory Governments.

Loans and Advances under Commu- nity Development Projects, National Extension Service and Local Development Works. Total—Grant No. 29 .

Voted by

the

Legislative

Assembly.

Charged on

the

Consolidated

Fund.

3,76,92,000 58,93,000 4,35,85,000

3,76,92,000 58,93,000 4,35,85,000

Grant/

Ap-

pro.

pria-

ti on

No.

1 28

Sums not exceeding Rs.

40,34,000

Rs.

17,000

Total. Rs.

40,51,000

X. IX of 1969.1

The West Bengal Appropriation (No, 2) Act, 1969. 5 (Schedule.)

5

6 The West Bengal Appropriation (No. 2) Act, 1969.

[West Ben. Act

(Schedule.)

1 2 3

"Irant/ Sums not exceeding Ap.

pro-

pros Services and purposes. Voted by Charged on Lion

No. •

the

Legislative

Assembly.

the

Consolidated

Fund.

Total.

Rs. Rs. Rs.

°

D—Social and Developmental Services.

30 38—Labour and Employment .. 3,38,88,000 • • 3,38,88,000 31 39—Miscellaneous Social and Dove-

lopmental Organisations—Welfare

of Scheduled Tribes and Castes

1,67,07,000 1,57,07,000

and other Backward Classes. • 32 39—Miscellaneous Social and Dove- lopmental Organisations—Exclud- ing Welfare of Scheduled Tribes and Castes and other Backward 1,15,80,000 • • 1,15,80,000

f

Classes.

E—Multipurpose River Schemes, Irrigation and Electricity Schemes.

42—Multipurpose River Schemes 43—Irrigation, Navigation, Em- bankment and Drainage Works (Commercial).

44—Irrigation, Navigation, Em- bankment and Drainage Works (Non-Commercial).

EE—Capital Account of Multipurpose -13,72,47,000 3,000 13,72,50,000 33/

River Schemes, Irrigation and Electricity Schemes outside the Revenue Account.

98—Capital Outlay on Multipurpose River Schemes.

99—Capital Outlay on Irrigation, Navigation,Embankment and Drainage Works (Commercial). 100—Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non-Commer- cial).

Total—Grant No. 33 .. 13,72,47,000 3,000 13,72,50,000

6

The West Bengal Appropriation (No. 2) Act, 1969,

XIX of 1969.]

(Schedule,)

1

......

2 3

Grant/ Ap-

pro-

prig- tion

No.

Services and purposes, Sums not exceeding Voted by

the

Legislative

Assembly.

Charged on

the

Consolidated

Fund.

Total.

34

35

36

37

F—Public Works (including Roads) and Schemes of Miscellaneous Public Improvements.

50—Public Works .. .. 51A—Greater Calcutta Development Scheme.

FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improve. ments outside the Revenue Account.

106A—Capital Outlay on Greater Calcutta Development Scheme. Total—Grant No. 35 ..

G—Transport and Communications (other than Roads).

53—Ports and Pilotage .. 57—Road and Water Transport Schemes.

GC—Capital Account of Transport and Communications (other than Roads) outsideithe Revenue Account.

114—Capital Outlay on Road and Water Transport Schemes. Total—Grant No. 37 .. Rs.

11,82,95,000

Re.

11,83,000

Rs.

11,94,78,000

> 1,98,42,000 ..

. 1,98,42,000

1,98,42,000.. 1,98,42,000

11,84,000 .. 11,84,000

,. 59,65,000.. 59,65,000

59,65,000.. 59,65,00

7

8

The West Bengal Appropriation (No. 2) Act, 1969.

[West Ben. Act

(Schedule.)

1 3 2

Slims not exceeding Services and purposes. Grant/

Ap-

pro-

pria-

tion

No.

Voted by

the

Legislative

Assembly.

Charged on

the

Consolidated

Fund.

Total.

Rs. Rs, Rs.

I—Miscellaneous.

38 64—Famine Relief , , 1,58,08,000 1,58,08,000 65—Pensions and other Retirement

Benefits.

II—Miscellaneous Capital Account outside the Revenue Account.

120—Payments of Commuted Value of Pensions.

Total—Grant No. 39 ..

1,86,89,000

1,86,89,000

3,91,000

3,91,000

1,90,80,000

1,90,80,000

I—Miscellaneous.

67—Privy Purses and Allowances of Indian Rulers.

68—Stationery and Printing 7Q—Forest

71—Miscellaneous—Contributions

99,000

78,21,000

1,88,06,000

5,08,44,000 7,31,000

99,000

78,21,000

1,88,06,000

5,15,75,000

71—Miscellaneous—Other Miscel- laneous Expenditure.

FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account.

109—Capital Outlay on Other Works

1,61,000 7,51,23,000 7,49,62,000

Total—Grant No. 44 7,49,62,000 1,01,000 7,51,23,000 3/

40

41

42

43

44{

The West Bengal Appropriation (No, 2) Act, 1969.

XIX of 1969.]

(Schedule.)

1 3 2

' Sums not exceeding Grant/

Ap-

pro-

pria-

tion

No.

Services and purposes. Voted by the

Legislative

Aesembly.

Charged on

the

Consolidated

Fund.

Total.

B—Debt Services.

16—Interest on Debt and other obligations—Expenditure on displaced persons.

I—Miscellaneous.

71—Miscellaneous—Expenditure .on displaced persons.

71—Miscellaneous — Irrecoverable Loans to displaced persons written off.

FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account.

109—Capital Outlay on Other Works—Expenditure on displaced persons.

Public Debt.

Loans for displaced persons

Loans and Advances by State/Union Territory Governments.

Loans and Advances to displaced persons.

C

45.

Rs.

7,14,13,000

Rs.

3,51,97,000

Rs.

10,66,10,000

Total—Grant No. 45 - 7,14,13,000 3,51,97,000 10,66,10,000

K—Extraordinary Items.

78—preea rtition:paymen4• • 78A—Expenditure' connected with 2,40,32,000 the National Emergency.

46

47 2,40;32,000

9

10 The West Bengal Appropriation (No. 2) Act, 1969.

[West Ben. Act XIX of 1969.]

(Schedule.)

1 2

-

• 3 _

:kraut/ Ap-

pro-

pria- tion

No.

• Services and purposes. Sums not exceeding Voted by

the

Legislative

Assembly-

Charged on

the

Consolidated

Fund.

Total.

48

49

50

r

51

52

K—Extraordinary Items. EE—Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account.

98—Capital Outlay on Multipurpose River Schemes—Damodar Valley Project.

FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account.

103—Capital Outlay on Public Works.

II—Miscellaneous Capital Account outside the Revenue Account.

124—Capital Outlay on Schemes of Government Trading.

Public Debt.

Permanent Debt Floating Debt Loans from Central Government (excluding Loans for Community Development Projects, etc., and displaced persons).

Other Loans

Total—Grant No. 51 ..

Loans and Advances by State/Union Territory Governments.

Loans and Advances by State/Union Territory Governments.

Grand Total .. _,......._____

Rs.

6,38,89,000

6,03,30,000

2,61,99,000

R.

..

11,000

• • Rs.

6,38,89,000

6,03,41,000

2,61,99,000

• • 44,62,92,000 44,62,92,000

. . 44,62,92,000 44,62,92,000

14,92,32,000 .. . 14,92,32,000

2,28,12,09,000 82,82,73,000 3,10,94,82,000

WBGP.,69/70-4518As4.11

10