West Bengal Act V of 1965
THE WEST BENGAL APPROPRIATION ACT, 1965.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 29th March, 1965.] [29th March, 1965.]
An Act to authorise payment and appropriation of ceritcrin, sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1966. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1966;
It is hereby enacted in the Sixteenth Year of the Republic of India, by the Legislature of West Bengal, as follows :---
1. This Act may be called the West Bengal Short Appropriation Act, 1965.
title. Issue of Rs, 3,58,
09,65,000
out of the Consoli- dated
Fnnd of West
Bengal
for the year
1965-66. Appropria- tion.
2. From and out of the Consolidated Fund of West [Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees three hundred and fifty-eight crores, nine laks and sixty-five thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1966, in respect of the services and purposes specified in column 2 of the Schedule.
3. The sums authorised to be paid and applied from and out, of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 196fifr,
1
.1 #e West Bengal Appropriation, Act, 1965. [West Ben. Act
(Schedule.)
SCHEDULE.
(See sections 2 and 3.)
3
Sums not exceeding Grant
No. Services and purposes. Voted by the
Legislative
Assembly.
Total.
Charged on
the
Consolidated
Fund.
Rs.
1 7,53,000
A—Collection of Taxes, Duties and Other Principal Revenues.
4—Taxes on Income other than Corpo- ration Tax.
9—Land Revenue
7,54,000 1,000
21
9,06,71,000
4—Contributions and Miscellaneous Ad- justments.
76—Other Miscellaneous Compensations and Assignments.
9,11,66,000 4,95,000
AA—Capital Account of Compensation on the abolition of Zamindari System outside the Revenue Account. 92—Payment of compensation to Land- holders, etc., on the abolition of the Zamindari System.
Total—Grant No. 2 9,06,71,000 4,95,000 9,11,66,000
3 1,000 71,59,000
4
5 1,000
6
7
8
A—Collection of Taxes, Duties and Other Principal Revenues.
10—State Excise Duties
11—Taxes on Vehicles
12—Sales Tax ..
13—Other Taxes and Duties
14—Stamps
15—Registration Fees
42,61,000
20,19,000
18,33,000
39,16,000
71,60,000
42,62,000
20,19,000
18,33,000
39,16,000
2
9
10
11
12
13
14
15
16
17
18
19
20
21
The West Bengal Avvrovriation Act 1965. V of 1965.)
(Schedule.)
3
Sums not exceeding
1
2
Grant No.
Services and purposes. B—Debt Services. 16—Interest on Debt and other obliga- tions,
17—Appropriation for Reduction or Avoidance of Debt.
C—Administrative Services. 18 —Parliament, State and Union Territory Legislatures.
19—General Administration
21—Administration of Justice 22—Jails
23—Police
26—Miscellaneous Departments—Fire Services.
26—Miscellaneous Departments—Ex- cluding Fire Services.
D—Social and Developmental Services. 27—Scientific Departments
28—Education . .
29—Medical ..
30—Public Health
31—Agriculture—Agriculture OD—Capital Account of Social and Deve- lopmental Services outside the Revenue Account.
95—Capital Outlay on Schemes of Agri, cultural Improvement and Research Total—Grant No. 22
Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
Rs. Rs. Rs.
60,00,000 17,17,65,000 17,77,65,000
. . 4,19,12,000 4,19,12,000
42,91,000 85,000 43,76,000
4,31,47,000 13,53,000 4,45,00,000
1,39,12,000 41,89,000 1,81,01,000
1,44,95,000 1,44,95,000
14,85,99,000 11,000 14,86,10,000
57,86,000 57,86,000
3,72,07,000 2,000 3,72,09,000
77,000 .. 77,000
30,47,69,000 .. 30,47,69,000
12,67,71,000 .. 12,67,71,000
4,41,81,000 .. 4,41,81,000
13,91,92,000 1,000 13,91,93,000
J ,
13,91,92,000 1,000 13,91,93,000
The West Bengal Approvriation Act. 1965.
[West Ben. Act
(Schedule.)
2 3
Grant No.
Services and purposes. Sums not exceeding Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
D—Social and Developmental Services.
Rs. Rs. Rs. 23 31—Agriculture—Fisheries 1,08,40,000 1,08,40,000 33—Animal Husbandry
II—Miscellaneous Capital Account outside
24 the Revenue Account. 6,34,68,000 6,34,68,000 124—Capital Outlay on Schemes of Go- vernment Trading—Greater Calcutta
Milk Supply Scheme.
Total—Grant No. 24 .. 6,34,68,000 6,34,68,000
D—Social and Developmental Services.
34—Co-operation
DD—Capital Account of Social and Deve- lopmental Services outside the Revenue
5 Account. 97,03,000 97,03,000 95A—Capital Outlay on Consumer Co- operatives.
Total—Grant No. 25 .. 97,03,000 97,03,000
D—Social and Developmental Services.
35—Industries—Industries
DD—Capital Account of Social and Deve- lopmental Services outside the Revenue
26 Account. 3,72,08,000 31,000 3,72,39,000 96—Capital Outlay on Industrial and Economic Development.
Total—Grant No. 26 3,72,08,000 31,000 3,72,39,009
4
me West Bengal Appropriat
V Of 1965.
(Sehechtle.)
1 2 3
Sums not exceeding Grant
No.
Services and purposes. Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Rs. Rs.
27
D—Social and Developmental Services.
I 35—Industries—Cottage Industries
DD—Capital Account of Social and Deve- lopmental Services outside the Revenue Account.
96—Capital Outlay on It •-f'4,,,1 and Economic Develop~~
Industries.
Total—Grant No. 27
0—Social and Developmental Services.
28
35—Industries—Cinchona ..
B—Debt Services.
16—Interest on Debt and other obliga- tions—Community Development Projects, National Extension Service and Local Development Works.
0—Social and Developmental Services.
37—Community Development Projects, National Extension Service and Local 14evelopment W()rks.
FF—Capital Account or —Public Works (including Roads) and Schemes of Miscellaneous Public Improvement outside the Revenue Account.
29
109—Capital Outlay on Other Work.s— Community Development Projects, National Extension Savice and Local Development Works.
Public Debt.
Loans for Community Development Projects, National Extension Service and Local Development Works.
Loans and Advances by State and Union Territory Governments.
Loans and Advances under Community Development Projects, National Ex- tension Service and. Local Develop- ment Works.
Total—Grant No. 29 ..
1
2,49,40,000
J
2,49,40,000
32,87,000
5,50,14,000 62,52,000 6,12,66,000
5,50,14,000 62,52,000 6,12,66,000
5
2 3
Sums not exceeding Services and purposes. Voted by the
Charged on
the
Legislative Consolidated Total. Assembly. Fund.
ocial and Developmental Services. tabour and Employment .. Rs.
3,30,04,000
Rs.
• • Rs.
3,30,04,001
discellaneous Social and Develop- LAO Organisations—Welfare of ieduled Tribt elastes and ler Backward —
1,88,77,000
1,60;18 000
• •
• . 1,{k8,77,000 —
1,60,38,00
— ----, r-----
diszellaneoTs— Social and Develop- ntal Organisations—Excluding Ifare of Scheduled Tribes and ;tee, and Other Backward Classes. iltipurpose River Schemes, Irriga- -) 1 and Electricity Schemes.
Multipurpose River --S-chemes Irrigation, Navigation, Embank- nt and Drainage W. ' Commer-
1). ____ ,_ ..___
Irrigation, Navigation, Embank- nt and Drainage Works (Non- nmercial).
;apital Account of Multipurpose - 111,73,99,Q00 .. _ 11,73,99,000 'fir Schemes, Irrigation and Electri-
r Schemes outside the Revenue
count.
:',apita1 Outlay on MOT-purpose
ver Schemes. - -----„,_
iapital Outlay on Irrigation, Navi-
ton, Embankment and Drainage
wigs (Commercial).
- iapital Outlay on Irrigation, Navi-
ton, Embankment and Drainage
)rks (Non-commercial).
Total—Grant No. 33 ..
blic Works (including Roads) and
11,73,99,000.. 11,73,99,000
'ernes of Miscellaneous Public provements.
Public Works ... .. 18,86,14,000 11,67,000 18,97,81,000 Grant
No.
F—Pu
Sc
I nt
1
30
31
32,
33-( 38— me
SC
1]
39—I me
WE
Ca
E—PA tio
42- 43— me
cia 44— me
CO
E E— Ri
cit Ac
98—I 99— ga
W
100— ga
1,gal Appropriation Act, 1965, [West Ben. Act
(Schod4418.)
6
The West Bengal Appropriation Act, 1965.
V of 1965.)
(Schedule.)
2 1 3
Sums not exceeding Grant
No. Services and purposes. Voted by the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
Rs. Rs.
51A—Greater Calcutta Development Scheme.
outside the Revenue Account. FF-- Capital Account of Public Works (including Roads) and Schemes of 35 Miscellaneous Public Improvements
106A—Capital Outlay on Greater Calcutta Development Scheme.
Total—Grant No. 35 .
I -4,19,86,000
i
4,19,86,000
4,19,86,000
4,19,86,000
G--Transport and Communications (Other than Roads).
36 53—Ports and Pilotage 17,73,000 17,73,000 57—Road and Water Transport Schemes
GG—Capital Account of Transport and Communications (Other than Roads)
37 outside the Revenue Account.
114—Capital Outlay on Road and Water Transport Schemes.
1,21,52,000 2,51,000 1,24,03,000
Total—Grant No. 37 .. 1,21,52,000 2,51,000 1,24,03,000
I—Miscellaneous.
38 64—Famine Relief 65—Pensions and Other Retirement Benefits.
39 II—Miscellaneous Capital Account outside the Revenue Account.
120—Payments of Commuted Value of Pensions.
5,23,75,000
1
2,64,84,000 4,27,000
5,23,75,000
2,69,11,000
Total—Grant No. .39 2,64,84,000 4,27,000 2,69,11,000
7
Sums not exceeding Voted by
the
Legislative
Assembly.
Rs.
1,52,000
1,06,35,000
2,30,12,000
2,10,81,000
Charged on the
Consolidated Fund.
Total.
1,52,00
1,06,35,00
2,30,12,00
2,18,68,000 7,87,000
5,89,000 12,88,94,000
36,73,000 5,82,07,000
5,89,000 12,88,94,000
The West Bengal Appropriation, Act 1965.
[West Ben. Act.
1
Grant No.
(Schedule.)
2
Services and purposes.
I—Miscellaneous.
67--Privy Purses and Allowances of Indian Rulers.
68—Stationery and Printing 70—Forest ..
71—Miscellaneous—Contributions 71—Miscellaneous--Other Miscellaneous Expenditure.
FF--Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements Outside the Revenue Account.
109—Capital Outlay on Other Works Total—Grant No. 44 ..
B—Debt Services.
16—Interest on Debt and other obliga- tions—Expenditure on displaced persons.
I—Miscellaneous.
71—Miscellaneous—Expenditure on displaced persons.
FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account.
109—Capital Outlay on Other Works— Expenditure on displaced persons.
Public Debt.
Loans for displaced persons
Loans and Advances by State and Union Territory Governments.
Loans and Advances to displaced persons Total—Grant No. 45 .. 36,73,000
5,82,07,000
40
41
42
43
44
45
12,83,05,000
12,83,05,000
5,45,34,000
5,45,34,000
8
The West Bengal Appropriation Act, 191. Ctv
V of 1965.]
(Schedule.) ..,..0.11.11111.1•131301•05..",[1.
3 2
Sums not exceeding Voted by
the
Charged on
the Total.
1
Grant No.
K—Extraordinary Items.
77-1Latraordinary Charges 78—Pre-partition Payments 78A—Expenditure connected with the National Emergency, 1962.
EE—Capital Account of Multipurpose River Schemes, Irrigation and Elec- tricity Schemes outside the kevenue
Accou nt.
98--Capital Outlay on Multipurpose River Schemes—Damodar Valley Project.
FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements
outside the Revenue Account_ 103—Capital Outlay on Public Works ..
II—Miscellaneous Capital Account out- side the Revenue Account.
124—Capital Outlay on Schemes of Government Trading.
Public Debt.
Permanent Debt Floating Debt Loans from Central Government (excluding loans for Community Development Projects, eto., and dis- placed persons).
Ether Loans
Total—Grant No. 52 ..
Loans and Advances by State and Union Territory Governments.
Loans and Advances by State and Union Territory Governments. Grand Total
i.egiszaictvt)
Assembly.
'Anisunizaceu
Fund.
Es. Rs. Rs.
.. ..
60,000.. 60,000
3,25,41,000.. 3,25,41,000
12,89,92,000 .. 12,89,92,000.
12,02,44,000 1,000 12,02,45,0 00
62,88,44,000 20,000 62,88,64,000
-1 . 28,07,57,000 28,07,57,000
J
28,07,57,000 28,07,57,000
20,65,93,000 . - 20,65,93,000 3,6'5,71,94,000 51,37,71,000 8,58,09,65.000 Services and purposes.
46
47
48
49
50
61
2
53
WARAI-6317-145A-5M
9