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West Bengal act 004 of 1964 : The West Bengal Appropriation ( No. 2 ) Act, 1964

GOVERNMENT OF WEST BENGAL

LEGISLATIVE DEPARTMENT

West Bengal Act IV of 1964

THE WEST BENGAL APPROPRIATION ACT, 1964.

[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 30th March, 1964.] [30th March, 1964.]

An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1965.

• WHEREAS it is expedient to authorise payment and appropria- tion of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1965;

It is hereby enacted in the Fifteenth Year of the Republic of India, by the Legiclature of West Bengal, as follows:-

1. This Act may be called the West Bengal Appropriation Act, 1964.

2. From and out of the Consolidated Fund of West Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees two hundred and eighty-seven crores, nineteen lakhs and eighty-eight thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1965, in respect of the services and purposes specified in column 2 of the Schedule.

3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1965.

Pricer—Indian. 12 nP. ; English, 34.

Short

title.

Issue of

Rs.2,87,19,

88,000

out of the Consoli- dated Fund of West Bengal for the year

1964-65. Appropria- tion.

1

Services and purposes. Orant No. 2 The West Bengal Appropriation Act, 1964. meet Sec Act

(Schedule.)

SCHEDULE

(See sections 2 and 3.)

2

3

IIMERI••••••••••• .••••••••••••11.M6•1111611 1•1111 •••.••••••=o•S Sums not exceeding

Voted by

the

Legislative

Assembly.

Charged on

the Con-

solidated

Fund.

Total.

...•••••••••••••••.I.

Re. Rs.

A—Collection of Taxes, Duties and Other

Principal Revenues.

4—Taxes on Inoome other than Corpo.

ration Tax.

6,68,000 1,000 6,89,000

Be.

2i

9—Land Revenue J—Contributions and Miscellaneous Adjustments.

76—Other Miscellaneous Contributions and Assignments.

AA—Capital Account of Compensation on the abolition of Zamindari System outside the Revenue Account. 92—Payment of Compensation to land- holders, etc., on the abolition of the Zamindari System.

26,000 5,55.56,608

1

.8,58,65,000

Total —{}rant No. 2 .. 3,58,05,000 26,000 5,53,90,000 a

4

5

6

7

8

A—Collection of Taxes, Duties and Other Principal Revenues.

10—State.Exciee Duties

11—Taxes on Vehicles • •

12—Sales Tax

18—Other Taxes and Duties 14—Stamps

16—Registration Feea I •

55,49,000

32,16,000

16,12,000

15,116,000

30,99,000

1,000

4,60,000

1,000

65,60,000

4,50,000

32,17,000

16,12,000

15,86,000

30.99,000

2

The WIN Bengal Appropriation Asi, 1964 3 IV of 1664.]

(Schedule )

1 2 3

Grant We. Services and purposes. Stuns not exceeding Voted by

the

Legislative

Assembly.

Charged on

the Con-

solidated

Fund.

Total.

B--Debt ServIcss.

Re. Re. Rs.

I 18—Interest on Debt and Other obliga- tions.

55.00,000 14,27,70,000 14,82,70,000

10 17—Appropriation for Reduction or 3,90,51,000 3,90,51,000 Avoidance of Debt.

8—Administrative lervloss.

11 18—Parliament, State and Union 30,93,000 74,000 31,87,000 Territory Legislatures.

19 19—General Administration 3,89,73,000 12,33,000 3,82,08,000 12 21—Administration of Justice 1,12,14,000 88,19,000 1,50,33,000 14 22—Jails 1,24,61,000 1,24,61,000

11 28—Polioe 11,19,27,000 11,19,27,000

10 26—Miscellaneous Departments--Fire 50,78,000 50,78,000 Service..

17 20—Miscellaneous Departments--Ez-

eluding Fire Services.

1,80,21,000 1,000 1,80.22.000

D—Soolal and Developmental Services. 11 27--Seientiflo Departments 77,000 • • 77,000 19 28—Education 23,90,72,000 • • 23,90,72,000 20 29—Medical .. 11,14,54,000 • • 11,14.54,0Q0 21 30—Public Health 4,36,64,000 • • 4,36,64,000 11—Awricultur•--Agrioulture

DD--Oapital Account of Social and Developmental Bandon outside the Revenue Account. 13,88,29,000

on of j

111.84.59,000

95—Capital Outlay Schemes Agricultural Improvement and Research.

Total—Grant No. 22 . • r

13,86,29,000 . • 13,88,29,000

3

2 3

Be. Re. Re. Total--Grant No. 24 6,40.64,000 6,40,84,000 Sums not exceeding

Voted by

the

Legislative

Assembly.

Charged on

the Con-

solidated

Fund.

Services and purposes.

Total.

0-9oclal and Developmental Services. 31--Agriculture—Fisheries 88,10,000 88,10,000 33—Animal Husbandry

II—Miscellaneous Capital Account outside the Revenue Account.

124—Capital Outlay on Schemes of Government Trading—Greater

Calcutta Milk Supply Scheme.

6,40,64,000

D—Boclal and Developmental Services. 34—Co operation

DO—Capital Account of Social and Deve- lopmental Services outside the Revenue Account.

95A—Capital Outlay on Consumer Co- operatives.

86,52,000 86,52,000

Total—Grant No. 25 .. 86,52,000 86,52,000 D—Social and Developmental Services. 35—Industries—Industries

DD—Capital Account of Social and Deve- lopmental Services outside the Revenue] Account.

98—Capital Outlay on Industrial Development.

J

3,75,94,000 2.000 3,75,96,000

Total—Grant No. 28 3,75,94,000 2,000 3,75,96,000

6,40,64,000

[Mist Ben. Act (Schedule.) 4 The West Bengal Appri priation Act, 1964.

4

The West Bengal Appropriation Act, 1964.

5

IV of 19114.1 (Schedule)

1 3 2

Sums not exceeding Grant

No.

Services and purposes. Voted by the

Legislative

Assembly.

Charged on

the Con-

solidated

Fund.

Total.

D—Social and Developmental Services. 35—Industries--Cottage Industries DD—Capital Account of Social and Deve- lopmental Services outside the Revenue Account.

98—Capital Outlay on Industrial Dave- lopment—Cottage Industries. Total—Grant No. 27

D—Social and Developmental Services. 35—Lidustrios---Cinchona

R—Debt Services.

16—Interest on Debt and other obligations—Community Development Projects, National Extension Service and Local Development Works. D—Social and Developmental Services. 37—Community Development Projects, National Extension Service and Local Development Works.

FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvement outside the Revenue Account. 109—Capital Outlay on Other Works— Community Development Project% National Extension Service and Local Development Works.

Public Debt.

Loans for Community Development Projects, National Extension Service and Local Development Works. Loans and Advances by State and Union Territory Governments.

Loans and Advances under Community Development Projects. National Extension Service and Local Develop- , ment Works.

I

27

28

29

Rs.

2,59,48,000 2,69,48,000

2,69,48,000 2,69.48,000

29,90,000 29,90,000

5,46,84,000 61,18,000 6,07,02,000

Rs. As.

Total—Grant No. 29 5,45,84.000 61,18,000 6,07,02,000

5

1 2 a

12,81,57,000,

F—Public Works (Including Roads) and Schemes of Miscellaneous Public Improvements.

50—Publio Works • •

Sums not exceeding Voted by

the

Legislative

Assembly.

Charged on

the Con-

solidated

Fund.

Grant. Serviess and purpose.. D—Social and Developmental Services. 88--Labour and Employment 39 —Miseellaneous Social and Develop- mental Organisation--Welfare of Scheduled Tribes and Castes and Other Backward Classes.

39—Miscellaneous Social and Develop- mental Organisations—Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes. E—Multipurpose River Schemes, Irri- gation and Electricity Schemes. 42—Multipurpose River Schemes 43—Irrigation, Navigation. Embankment and Drainage Works (Commercial). 46—Irrigation, Navigation, Embankment and Drainage Works (Non-

Commercial).

Et—Oaplial Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. 98—Capital Outlay on Multipurpose River Schemes.

99—Capital Outlay on Irrigation, Navigation, Embankment and Drain- age Works (Commercial). 100—Capital Outlay on Irrigation, Navigation, Embankment and Drain- age Works (Non-Commercial).

31

32

Rs.

Total—Grant No. 28 .. 9,54,98,000 9,84,96,000

,ommommest

15,71,000 12.77.28.000

38

Total.

RII.

2,64,71,009

1,76,15,098

1,38,18,009

9,14.91,1100

Rs.

2,64,71,000

1,76,15,000

1,38,18,000

9,64,96,000

34

Tho WoofKfai Appropriation A. 19d4 (West Is% Act

(Schedule )

6

The West liongol Appropriation .lot, 1064. Iv of 1044.)

(Schedule )

1 2 3

1.110•11.!0.4.

Grant No. Servioes and purposes. Rums not exceeding Voted by

the

Legislative

Assembly.

Charged on

the Con-

solidated

Fund.

Total.

0—Transport and Communications (other than Roads).

Re. Re. Re.

35 53—Ports and Pilotage .. 15,52,000 15,52,000 57- --Road and Water Transport Schemes 00—Capital Account of Transport and Communications (Other than Roads) NS{ outside the Revenue Account.

t

99,45,000 1,18,000 1,00,03,000

114—Capital Outlay on Road and Water Trezusport Robemes.

Total—Grant No. 36 .. 99,45,000 1,18,000 1,00,63,000 1 -Miscellaneous.

17 84 --Famine Relief 2.42,24,000 2,42,24,000 85—Pensions end Other retirement

Benefits.

8 11—Miscellaneous Capital Account out- side the Revenue Account. 2,01,04,000 2,77,600 2,43,81,000

120—Payments of Commuted Value of Pensions.

Total- -Gr)nt No. 38 2,01,04,000 2,77,000 2,03,81,000 I- •MIseellarmous.

39 67—Privy Purees and Allowances of 1,52,000 1,52,000 Indian Rulers.

40 88—Stationery and Printing 96,41,000 96,41,000 41 70—Forest .. 2,28,24,000 " 2,28,24,000 42 71—Miscellaneous --Contributions 1,92,18,000 7,72,000 • 1,99,90,000

ANYONSMISONSISOnsInillnnelmornin.

7

8 The West Bengal Appropriation Act, 1964. (Wed Ben. Act

(Schedule.)

1

2 3

OVAINI•m111•11111MNAINIMIN.•••61MMINMIIIII01.11

Sums not exceeding Grant

No. Services and purposes. Voted by the Legislative

Assembly.

Charged on

the Con.

solidated

Fund.

Total.

71—Miecellaneous—Other Miscellaneous Expenditure.

FF--Gapital Account of Public Works (Including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109—Capital Outlay on Other Works Total—Grant No. 43 .. 13,03,94,000

43

Re.

15,68.94,000

Re.

13,68,02,000 4,08,000

4,08,000 13,68,02,000

ES -Debt Services. 16—Interest en Debt and other oblige- tions—Experiditure on displaced persons.

1—Miscellaneous.

71—Miscellaneous--Expenditure on die. placed persons.

FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109—Capital Outlay on Other Works-,— Expenditure on.displaced persons. Public Debt.

Loans for displaced persons Loans and Advances by State and Union Territory Governments.

Loans and Advances to displaced persons

(.

44 4,83,88,000 38,16,000 5,22,03,000

Total—Grant No. 44 .. 4,83,88,000 38,16,000 5,22,03,000

45

46

47

K—Extraordinary items. 77—Extraordinary charges 78—Pre-partition Payments ' 78A—Expenditure connected with the National Emergency, 1982.

60,000

3,11,64,000

80,000

3,11,64,000

8

1 3 2

Re.

19,000,o0u 48

49 12,83.91,000

25,83.54,000

50,000

20,000

19,08,50,000

12.83,41,000

25,83,34,000

J

• • 511

52

Sums not exceeding Services and purposes. Voted by Charged on the the Con-

Legislative solidated

Assembly. Fund.

Grant

No.

Total.

Re.

EE—Capital Account of Multipurpose River Schemes, Irrigation and Elec- tricity Schemes outside the Revenue Account.

98—Capital Outlay on Multipurpose River Schemes—Damodar Valley

Project.

FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account.

103—Capital Outlay on Public Works . . II—Miscellaneous Capital Account outside the Revenue Account.

124—Capital Outlay on Schemes of Government Trading.

Public Debt

Permanent Debt

Floating Debt

Loans from Central Government (exclud- ing loans for Community Develop- ment Projects, etc., and displaced persons).

Other Loans

19,90,00,000 19,90,00.000

Total—Grant No. 61 . 19,90,00,000 19,90,00,000 Loans and Advances by State and Union Territory Governments.

Loans and Advances by State and Union 25,33,13,000 Territory Governments.

25,33,13,000

Grand Total 2,47,24,11 39,95,77,000 2,87,19,88,000 The West Bengal Appropriation Act, 1964. 9 (Schedule.)

WBOP-64/5-542A-531

9