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West Bengal act 011 of 1954 : The West Bengal Appropriation Act, 1954

West Bengal Act XI of 1954

THE WEST BENGAL APPROPRIATION (No. 2) ACT,

1954.

[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in 'the Calcutta Gazette, Extraordinary, of the 31st March, 1954.]

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund 6/ West Bengal for the service of the year ending on the thirty-first day of March, 1954.

WHEREAS it is expedient to authorise payment and

appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the service of the year ending on the thirty-first day of March, 1954; It is hereby enacted as follows :-

1. This Act may be called the West Bengal Appropria- Short title. tion (No. 2) Act, 1954.

2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees seven erores, eighty-four lakhs, ninety-three thousand, seven hundred and two towards defraying the several charges which will come in course of payment during the year ending on the thirty- first day of 'March, 1954, in respect of the services specified in column 2 Jf the Schedule.

3. The sums authorised to be paid and applied from and out of the Consolidated Fund of 'West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1954.

Issue of

Rs.

7,84,93,702

out of the Consolida- ted Fund of West

Bengal for the year 1953-54. Appro-

priation. Price—Indian, anna 1 ; English, 2d.

1

2

The West Bengal Appropriation (No. 2) Act, 1954.

[West Ben. Act XI of 1954.1

(Schedule.)

SCHEDULE.

(See sections 2 and 3.)

1

2 3

Sums not exceeding. Grant

No.

Services and purposes. Voted by the Legislative

Assembly.

Charged on

the Conso-

lidated

Fund.

Total.

Rs.

15,27,001

74,98,000

3 8—State Excise Duties .. 4 9—Stamps ..

5 10—Forest ..

6 11—Registration

S 13—Other Taxes and Duties 11 22—Interest on Debt and other obli- gations.

13 25—General Administration—General Administration.

19 37—Education.

20 38—Medical ..

22 40—Agriculture—Agriculture

26 XLI—Receipts from Electricity Schemes—Working expenses. 30 47—Miscellaneous Departments 35 55—Superannuation allowances and pensions.

36 56—Stationery and Printing

I

57—Miscellaneous—Miscellaneous . 37 82—Capital Account of other State works outside the Revenue Account. Total Grant No. 37 ..

40 63—Extraordinary Charges in India 45 85A—Capital Outlay on Schemes of State Trading.

46 Public Debt—Floating Debt Rs.

2,74,000

75,000

5,61,000

63,000

1,200

6,11,000

11,93,000

41,64,000

11,73,000

1

86,000

1,000

10,49,000

4,01,000

15,27,000

1

15,27,001

76,09,000

1,500

5,97,04,000

Rs.

2,74,000

75,000

5,61,000

63,000

11,70,000

41,64,000

11,73,000

1

10,49,000

4,01,000

1,200

6,11,000

23,000

86,000

1,000

15,27,000

1

1,11,000

1,500

5,97,04,000

Grand total 1,79,55,002 6,05,38,700 7,84,93,702 WBGP-54/5-844A-5M