173
THE UNITED PROVINCES EXPIRING LAWS CONTINUANCE ACT,
1948
[U.P. Act no. XIII of 1948]
[Passed the U. P. Legislative Assembly on March 6, 1948 and by the U. P. Legislative Council on March 20, 1948.
Received the assent of the Governor General on March 30, 1948, under section 76 of the Government of India Act, 1935, as adapted by the India (Provisional Constitution) Order, 1947, and was published in the United Provinces Gazette Extraordinary dated April 1, 1948.]
AN
ACT
to continue certain expiring laws promulgated by His Excellency the Governor of the United Provinces by virtue of section 93 of the Government of India Act, 1935. Whereas the Acts mentioned in the schedule (hereinafter called Principal Act) were promulgated by his Excellency the Governor of the United Provinces by virtue of the Proclamation, under section 93 of the Government of India Act, 1935 dated November 3, 1939, as amended from time to time;
And whereas the Principal Acts are, in so far as they are in force and are temporary in their duration, limited to expire on March 31, 1948. And whereas it is expedient to provide for the continuance, as in this Act mentioned, of the Principal Acts and of the enactments amending and affecting the same; It is hereby enacted as follows :--
Short title and
commencement
1. This Act may be called the United Provinces Expiring Laws Continuance Act, 1948.
Continuance in
force of Acts
mentioned in the
Schedule
2. (1) The Principal Acts mentioned in column 1 of the Schedule shall subject to the modification and to the extent specified in column 2, be permanent Acts.
(2) Any unrepealed enactments which are temporary in their duration shall, in so far as they amend or affect the principal Act continued by the foregoing provision of this Act, be continued in like manner whether they are mentioned in the schedule or not.
1. For Statement of Objects and Reasons see U. P. Gazette. Extraordinary, dated February 19, 1948.
174
[The United Provinces Expiring Laws Continuance Act, 1948] [Schedule]
SCHEDULE
[See section 2] Short title How far continued and the amendment thereto
1 2
1940
The United Provinces Encumbered Estates (Amendment) Act, 1940 (U. P. Act II of 1940).
The Whole Act
The U. P. Power Alcohol (Amendment) Act, 1940 (U. P. Act X of
1940).
The Whole Act The U. P. Legislative Members Removal of Disqualification Act, 1940 (U. P. Act VII of 1940).
The Whole Act
The U. P. Sugar Factories Control (Amendment) Act, 1940 (U. P. Act XI of 1940).
The Whole except section 13,
sub-section (1) of section 16
The U. P. Special Powers (Amendment) Act, 1940 (U: P. Act XII of 1940).
The Whole Act
The U. P. Debt Redemption Act, 1940ยท(U. P Act XIII of 1940). The Whole Act as amended by
The U. P. Debt Redemption
(Amendment Act, 1941
(U. P. Act VI of 1941) and the
U. P. Debt Redemption
(Amendment) Act, 1942 (U. P.
Act VI of 1942)
The U. P. Regulation of Agricultural Credit Act, 1940 (U. P. Act XIV of 1940)
The whole Act
1941
The U. P. Excise (Amendment) Act, 1941 (U. P Act III of 1941). The whole Act The U. P. Shri Badrinath Temple (Amendment) Act, 1941 (U. P. Act IV of 1941).
The whole Act
The U P. Intermediate Education (Amendment) Act, 1941 (U.P. Act V of 1941)
The whole Act
The U. P. Muslim Waqfs (Validating and Amendment) Act, 1941 (U. P. Act VIII of 1941).
The whole Act
The U. P. Land Revenue (Amendment) Act, 1941 (U. P. Act XI of
1941).
The whole Act The U. P. Motor Vehicles Taxation (Amendment) Act, 1941 (U. P. Act X of 1941).
The whole Act
The U. P. Excise (Supplementary Amendment) Act, 1941 (U. P. Act XIII of 1941}.
The whole Act
The N.W.P. Villages and Road Police (Amendment) Act, 1941 (U. P. Act XIV of 1941).
The whole Act
175
The Cotton Ginning and Pressing Factories (U. P. Amendment) Act, 1941 (U. P. Act XV of 1941).
The whole Act
[The United Provinces Expiring Laws Continuance Act, 1948] [Schedule]
1942
The U. P. District Boards (Amendment) Act, 1942 (U. P. Act I of
1942).
The whole Act The Naik Girls Protection (Amendment) Act, 1912 (U. P. Act II of
1942)
The whole Act The U. P. Goondas (Amendment) Act, 1942 (U. P. Act IV of
1942).
The whole Act The U. P. Special Armed Constabulary Act, 1942 (U. P. Act V of
1942).
except the words "or for the duration of the present war whichever is less" occurring in the schedule
The Cinematograph of U P Amendment) Act 1942 (U. P Act VII of 1942).
The whole Act
The U. P. Municipalities (Amendment) Act. 1942 (U. P. Act VIII of 1942).
Except the clause (b) and
(c) of section 2 and section 4
The U.P. Hindu Women's Rights to Property (Extension to Agricultural Land) Act, 1942 (U.P. Act XI of 1942). The whole Act
The U. P. Municipalities (Second Amendment) Act, 1942 (U. P. Act XIII of 1942).
The whole Act
The U. P. Shri Badri Nath Temple (Amendment) Act, 1942 (U. P. Act XV of 1942).
The whole Act
The U. P. District Boards (Third Amendment) Act, 1942 (U. P. Act XVI of 1942).
The whole Act
The U. P. Municipalities (Third Amendment) Act, 1942 (U. P. Act XVII of 1942).
The whole Act
1943
The U. P. District Boards (Amendment) Act, 1943 (U. P. Act II of
1943).
The whole Act The U. P. Encumbered Estates (Amendment) Act, 1943 (U. P. Act XI of 1943).
The whole Act
The U. P. Municipalities {Amendment) Act, 1943 (U. P. Act XI of
1943.
The whole Act The U. P. Sugar Factories Control (Amendment) Act, 1943 (U. P:
Act XII of 1943).
1944
The Co-operative Societies (U. P. Amendment) Act, 1944 (U. P. Act I of 1944).
The whole Act
The Police (U. P. Amendment) Act, 1944 (U. P Act II of 1944). The whole Act The U. P. Fire Services Act, 1944 (U. P. Act III of 1944). The whole Act
176
[The United Provinces Expiring Laws Continuance Act, 1948] [Schedule] The U. P. Town Improvement (Amendment) Act, 1944 (U. P. Act VI of 1944).
The whole Act
1945
The U. P. Municipalities (Amendment) Act, 1945 (U P. Act I of
1945).
The whole Act The U. P. Sugar Factories Control (Amendment) Act, 1945 (U. P. Act III of 1945).
The whole Act
The U. P, Badri Nath (Sanitation and Improvement) Act 1945 (U. P. Act V of 1945).
The whole Act
The Kanpur Urban Area Development Act, 1945 (U. P. Act VI of
1945).
The whole Act The U. P. Roadside Land Control Act 1945 (U. P. Act X of 1945). The whole Act as
amended by the Kanpur
Urban Area
Development Board
(Amendment of
Constitution) (Act II of
Act, 1948 1048)
1946
The Lucknow University (Amendment) Act, 1946 (U. P. Act I of
1946).
The whole Act The Agra University (Amendment) Act, 1946 (U. P. Act II of
1946)
The whole Act The U. P. Encumbered Estates (Amendment) Act, 1946 (U. P. Act IV of 1946).
The whole Act
The Agra University (Second Amendment) Act, 1946 (U. P. Act V of 1946).
The whole Act