ORISSA ACT 20 OF 2003
THE ORISSA TECHNICAL EDUCATION AND TRAINING SERVICE (VALIDATION
OF APPOINTMENT OF LECTURERS) ACT, 2003
I . Shorl title
2. Definitions
3. Validation
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'THE ORISSA TECHNICAL EDUCATION AND TRAINING SERVICE (VALIDATION
OF APPOINTMENT OF LECTURERS) ACT, 2003
[Received the assent of the Governor on the 13th December 2003, first published In an extraordinary issue of the Orissa Gazetle, dated the 20th December 2003 ( No. 1969)l
AN ACT TO VALIDATE THE APPOINTMENT OF CERTAIN LECTURERS OF
ENGINEERING SCHOOLS AND POLYTECHNICS.
BE i l enacted by the Legislature of the Sta!e of Orissa in the Fifty-fourth Year of the Republic o l India as follows :-
Snort M e . I. This Act may be called the Orissa Technical Educalion and Training Set- vice (Validation of Appointment of Lecturers) Acl, 2003.
Dclinilions. 2. In this Act, unless the contexl olherwise requires,-
(a) "Lecturers" means the Lecturers appointed to Ihe Service and working in different Government Engineering Schools and Polylechnics;
(bJ "Recruitment Rules" means the Orissa Technical Education and Train- ing Service Rules, 1985 ; and
(cJ "Service" means the Orissa ~echnical Education and Training Service.
Validarion. 3. (1) Notwithstanding anylhing contained in the Recruilment Rules, nine Lecturers as specified in the Schedule, who were appointed to the service on
ad hoc basis by the Governmenl and are continuing as such. shall be deemed to have been validly and regularly appoinled in the service with effect horn the date of commencement of this Acl and no such appointment shah be challenged in any Courl of Law merely on the ground thal such appointments wcre made olh- erwise than in accordance with the provisions of the 17ecruitment Rules.
(2) The Lecturers whose appointments are so val~dated under sub-section ll,.. . (I ) shall be treated as entering into the service from the date of commencement , !,;I:;',
, of this Acr and heir past ad hoc service shall only be counted for the purposes .. . . . -- gl pension, leave and increment and for no olher purpose. ' . (3) The Leclurers whose appointments are so validated under sub-section ( I ) , shall be enblock junior to Ihe Lecturers who have been appointed lo'lhe service in the respective discipjine in accordance with the Recruitment Rules prior to the commencement of [his Act.
(4) The inlerse seniority among lhe Lecturers whose appointments are
sa validated under sub-section (1) shall be fixed basing on their date of joining as ad lloc Lecturers.
'For Ihe Bill, see Orissa Gazelle. Extraordinary dabd lhe 27th October, 2003 (No. 1636).
SCHEDULE
SI
Nu.
Name Posl held
- - -
Oate of Order No. and birlh date of ad hoe appointment
(Whelher Technical or Non-Technical)
(4) (5)
5-1 1-1 959 24751n., dl. 18-8-1 986 Shri D. Nayak Lecturer Electronics (Technical)
Smt. P. Milra Lecturer, Math. 8 Science (Non-Technical)
20~6-1955 29744/1.,
dt. f9-11-1982
Shri B. C. Pattnaik Lecturer, Mechanical rechnical)
10-6-1 960 245251I.,
dt. 18-10-1985
Shri S. Biswal Lecturer, Physics (Non-Technical)
3-6-1 965 ?6391I.,
dt. 16-1 -1988
Shri H. Nayak Lecturer, Humanity (Non-Technical)
9-1-1962 163M.,
dt. 16-1 -1988
Shri A. Acharya Lecturer, Electronics (Technical)
Shri A. K. Panda Lecturer. Electronics (Technical)
4-7-1 965 1 559611 .,
dt. 24-6-1991 Shri S. K. Mohanty Leclurer, lnslrument B Control (Technical)
Shaikh Manzar Hussain Lecturer in Pharmacy
(Technical)
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