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Nagaland act 004 of 2018 : The NAGALAND APPROPRIATION (NO.1) ACT 2018

The Nagaland Gazette 30, June, 2018 PART-V

NOTIFICATION

Dated Kohima, 27 '6 June 2018. No-LAW/BILL/6-15/2018 :::: The Nagaland Appropriation (No. 2) Act, 2018 (Act No, 4 of 2018) duly assented by the Hon'ble Governor of Nagaland is published herewith for general information.

SdI-

JMTIAKUM

Deputy Secretary to the Govt. of Nagaland.

AN

ACT

To authorise payment and appropriation of certain sums from and out of the consolidated Fund of the State of Nagaland to the services of the year ending on the thirty first day of March. 2019.

It is hereby enacted in the Sixty Ninth Year of the Republic of India as follows,

Short Title and

Commencement I. This Act may be called the Nagaland Appropriation (No. 2) Act, 2018.

Viiht1rawaI of

1$8315,76,26,000/-

2. From and out of the Consolidated Fund of the State of

(Rupees eighteen Nagaland there may be paid and applied sums not exceeding thousand three those specified in Column (4) of the Schedule amounting in hundred fifteen the aggregate to the sum of T 18315,76,26,000/- (Rupees crore seventy six eighteen thousand three hundred fifteen crore seventy six Iakh twenty six lakh twenty six thousand only) towards defraying the thousand only) from several charges which will come in course of payment during and out of the the year ending on the thirty first day of March. 2019 in Consolidated Fund of respect of services specified in Column (I) of the Schedule.

the State of Nagaland

for the Financial year

2018-19. 3. The sums authorised to be paid and applied from and out of Appropriation the Consolidated Fund of the State of Nagaland by this Act shall be appropriated for the services and purpose expressed in the Schedule in relation to the year ending on the thirty first day of March, 2019.

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84 The Nagaland Gazette, Part-V 30, June, 2018

SCHEDULE

THE NAGALAND APPROPRIATION (No. 2) ACT, 2018 (Rupees In Lakh)

Charged on

Voted by the

Section the Total Demand I Appropriation No. Consolidated Assembly Fund

1 2 3 4

I State Legislature REVENUE 2440.99 112.68 2553.67

2 Head of State REVENUE 742.14 74214

3 Council of Ministers REVENUE 1152.00 1152.00

REVENUE 284593 785.30 3631.23

4 Administration of Justice CAPITAL 2000.00 2000.00

5 Election REVENUE 1083.98 1083.98

6 Land Revenue REVENUE 134.58 134.58

7 State Excise REVENUE 2601.02 2601.02 - 8 Sales Tax REVENUE 1728,79 1728.79

9 Taxes on Vehicle REVENUE 1224.59 1224.59

0 Public Service Commission REVENUE . 667.71 667.71 4 1 District Administration REVENUE 18123.26 16123.26 Treasuries and Accounts

'2 REVENUE 4146.14 4146.14 Administration

13 Village Guards REVENUE 3333,72 3333.72

14 Jails REVENUE 5022.97 5022.97

15 Vigilance Commission REVENUE 828.85 828.85

16 State Guest Houses REVENUE 1549.97 1549.97

17 State Lotteries REVENUE 297.22 297.22

Pensions and Other Retirement

18 178644 19 178644,19

Benefits

19 Rajya Sainik Board REVENUE 371.18 371.18

20 Relief. Rehabilitation etc REVENUE 11100 111.00 Relief of Distress caused by

2 REVENUE 114630

1146.30

Natural Calamities

REVENUE 2717,14 2717.14

22 Civil Supplies CAPITAL 700.00 700.00

REVENUE 0.01 0.01

22 Loans to Government Servants CAPITAL 16.65 18.65 2z Small Savings REVENUE 500 5.00

25 Land Records and Survey REVENUE 221604

2216.04

25 Civil Secretariat REVENUE 1728043

17280.43

REVENUE 44672.47 44672.47

2 Planning Machinery CAPITAL 58841.15 58841.15

25 Civil Police REVENUE 135498 39

135498.39

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30,June, 2018 The Nagaland Gazette, Part-V

85

Rupees in Lakh) Charged on

Voted by the Section the Total Demand 1 Appropriation No. Consolidated Assembly Fund

29 Stationery and Printing REVENUE 2364.73

2364.73

30 Administrative Training institute REVENUE 616.42

616.42

31 School Education REVENUE 167488.78 167488.78

REVENUE 15207.62 15207,62

32 Higher Education CAPITAL 8600.00 8600.00

33 Youth Resources and Sports REVENUE 2946.18

2948.18

34 Art and Culture and Gazetteers REVENUE 1860.69

1860.69

Medical, Public Health and REVENUE 6483724 64837.24

35 Family Welfare CAPITAL 8540.00 8540.00

REVENUE 1575.18 1575.18

36 Urban Development CAPITAL 1385.62 1385.62

REVENUE 343508 3435.08

37 Municipal Administration CAPITAL 11989.31 11989.31

38 Information and Public Relations REVENUE 3522.28

3522.28

39 Tourism REVENUE 103059

1030.59

Employment and Craftsmen REVENUE 5727.97

5727.97

40 Training CAPITAL 800.00 800.00

41 Labour REVENUE 874.49

874.49

42 Rural Development REVENUE 1455.43.96 145543.96

REVENUE 22282.71 22282.71

43 Social Security and Welfare CAPITAL 1000,00 1000.00

44 Evaluation REVENUE 814.45

814.45

45 Co-operation REVENUE 2005.78

2005.78

46 Statistics REVENUE 370895

3708,95

Legal Metrology and Consumer

47 REVENUE 121894 1218.94 Protection

48 Agriculture REVENUE 24024.89

24024.89

49 Soil and Water Conservation REVENUE 825962

8259.62

Animal Husbandry and Dairy

50 REVENUE 12654.76

12654.76

Development

51 Fisheries REVENUE 2449.03

2449.03

52 Forest, Environment and Wildlife REVENUE 10095.17

10095.17

53 Industries REVENUE 6476.46

6476.46

54 Mineral Development REVENUE 2963.73

2963.73

55 Power REVENUE 46552.24

46552.24

56 Road Transport REVENUE 7879,39

7879.39

REVENUE 0.01 0.01

57 Housing Loans CAPITAL 2152 21.52

REVENUE 35200.10 35200.10

58 Roads and Bridges CAPITAL 5796.45 5796.45

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30, June, 2018 The Nagaland Gazette, Part-V 86

(Rupees in Lakh)

Charged on

by Voted the Total the Section Consolidated No. Appropriation I Demand Assembly Fund

4127.48 4127.48 REVENUE

and Flood Control 18530.11 irrigation 59 18530.11 CAPITAL

10576.66 10576.65 REVENUE

Water Supply 10801.16 60 10801.16 CAPITAL

0.00 Special Development REVENUE 61 Programme 740.64 740.64 REVENUE Civil Administration Works 62

238.45 Science, Technology. Ecology 238.45 REVENUE 63 and Environment

13524.15 13524.15REVENUE Housing 64

3660.47 State Council of Educational 366047 REVENUE 65 Research and Training 1807.71 1807,71 REVENUE Sericulture 66 3434.58 3434,58 REVENUE Guards 'Home 5' 2215.27 2215,27 REVENUE Police Engineering Project 69 2938.22 2938.22 REVENUE Fire and Emergency Services r 69

6844.38 6844.38 REVENUE Horticulture

54.00 54.00 REVENUE Parliamentary Affairs 71 13505.96 13505.96 REVENUE Land Resources Development 72

412.41 State Institute of Rural 412.41 REVENUE 73 Development

4775.95 4775.95 REVENUE Mechanical Engineering 74 106054.59 106054.59 REVENUE

485107.73 Servicing of Debt 485107.73 75 CAPITAL

845.77 545,77 REVENUE Women Welfare 76 469.63 469.63 REVENUE Development of Underdeveloped 77 3125.00 3125.00 CAPITAL Areas

1743.78 1743.78 REVENUE

2000.00 Technical Education 78 2000.00 CAPITAL

315.25 315.25 REVENUE Border Affairs 79

216.18 216.18 REVENUE State Information Commission 8

241.91 Information Technology and 241.91 REVENUE 6 Communication 472.69 472.69 REVENUE New and Renewable Energy 82 1831576.26 593686.33 1237889.93 Grand Total:

1712319.56 108578.60 1103740.96 Revenue;

619256.70 485107.73 134148.97 Capital:

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