ACTS AND ORDINANCES OF KERALA, 1973 ACTS
THE KERALA ESSENTIAL ARTICLES CONTROL (TEMPORARY POWERS) CONTINUANCE
ACT, 1972
Preamble. Sections
1. Short title.
(Act 1 of 1973)
CONTENTS
2. Amendment of section 1
THE KERALA ESSENTIAL ARTICLES CONTROL (TEMPORARY POWERS) CONTINUANCE ACT, 1972 •
(Act 1 of 1973) An Act further to continue the Kerala Essential Articles
Control (Temporary Powers) Act, 1961.
Preamble.-WHEREAS 1t is expedient to continue the Kerala Essential Articles Control (Temporary Powers) Act, 1961, for a further period,
BE it enacted in the Twenty-third Year of the Republic of India as follows:-
1. Short title.-This Act may be called the Kerala Essential Articles Control (Temporary Powers) Continuance Act, 1972.
2. Amendment of section 1.-In sub-section (3) of section -t- 1 of the Kerala Essential Articles Control (Temporary Powers)
Act, 1961 (3 of 1962), for the words "eleven years", the words "fourteen years" shall be substituted.
• Published m the Gazette Extraordmary No. 47, dated 15th January, 1973