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Gujarat act 002 of 2006 : The Gujarat Repealing Act, 2006.

Extra No. 2 REGISTERED No. G/GNR/2 ©

mbe ~a?ette

EXTRAORDINARY

PUBLISHED BY AUTHORITY

Vol. XLVIll THURSDAY, MARCH 2, 2006/PHALGUNA 11, 1927 Separate paging is given to this Part in order that it may be filed as a Separate Compilation.

PART IV

Acts of the Gujarat Legislature and Ordinances promulgated and Regulations made by the Governor.

(The Following Act of the Gujarat Legislature,,having been assented to by the Governor on the 2nd March, 2006 is hereby published for general information.)

S.S.PARMAR,

Secretary to the Government of Gujarat, Legislative and Parliamentary Affairs Department.

GUJARAT ACT NO. 2 OF 2006.

(First published, after having received the assent of the Governor in the "Gujarat Government Gazette", on the 2nd March, 2006).

AN ACT

to repeal certain ActS. WHEREAS, it is expedient to repeal certain obsolete Acts; It is hereby enacted in the Fifty-seventh Year of the Republic of India as follows :-

l. This Act may be called the Gujarat Repealing Act, 2006.

2. The Acts specified in the Schedule are hereby repealed. IV·Ex-2·1 2-1

Short title.

Repeal of certain

Acts.

1

2-2 Sr. No.

1.

2.

3.

GUJARAT GOVERNMENT GAZETTE EX. 2-3-2006 [PART-rv

SCHEDULE

(See section 2 ) Short title of the Act The Act for A voiding Wagers (Amendment) Act, 1865. The Bombay Race-courses Licensing Act, 1912. The Bombay Abolition of WhiEEing Act, 1957.

Year

1865

1912

1957

Government Central Press, Gandhinagar. No.

Born.ill

Born. IIl

Bom.XXXIX

2