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Chhattisgarh act 002 of 2017 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2017

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19, 17,38,26,000

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224 ( 1)

( 1) (2) (3) (4) (5)

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04 ~fu'lWTit ~ 3Ri ~ 33,40,95 ,000 0 33,40,95 ,000 ~

05 ~ 1,61,12,70,000 10,000 1,61,12,80,000 06 fcrm fu'lWTit~~ ~ 53,44,41 , 10,000 50,41 ,000 53,44,91,51 ,000 ~ 10,00,000 0 10,00,000

07 cl I fo I f):iifi et>1: fu'IWT it~ ~ 4,07,38,89,000 75,06,35 ,000 4,82,45,24,000 o!:l

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~ 14,92;21 ,000 0 14,92,21,000

11 ~ ~ '3WTf fu'IWT it ~ 2, 16,65;70,000 25,000 2,16,65,95 ,000 ~o!:l

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14 ~fu'lWTit~~ ~ 4,33,28,49,000 20,000 4,33,28,69,000 ~22,67,46,000 0 22 ,67,46 ,000

15 ~ ~ 34ll~Crl-ll.:alfi1 ~ 5,35,82,55,000 0 5,35,82,55,000 ~~mmm~ ~ 52 ,00,00,000 0 52,00 ,00,000

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16 lIDcft~ ~ 62 ,26,67,000 20,000 62,26,87,000 ~ 1,00,00 ,000 0 1,00,00,000

17 fll'?ililfo11 ~ 1,27,92,25,000 15,000 1,27,92,40,000 ~ 38,12,01,000 0 38,12,01,000

18 l!,Tj:f ~ 1,36,24,00,000 20,000 1,36,24,20,000 ~ 1,00,00,000 0 1,00,00,000

19 C'IT 83 ,26 ,00,000 0 83,26,00,000

3

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21 ~ ~ ~ fum-ii it ~ 1,30,10,41,000 0 1,30,10,41,000 ~~-

tit6,47, 73,62,000 0 6,47,73,62,000 22 ~~~~fum-ii- ~ 27,52 ,56,000 5,000 27 ,52 ,61 ,000 ~~-

23 ~~fum-ii ~ 5,06,20,21,000 1,10,000 5,06,21,31,000 tit4,73,14,70,000 25 ,00,000 4,73 ,39,70,000 24 ~f.!murciir.f-~~~ ~ 11,35,36,61,000 0 11 ,35,36,61 ,000 tit 22,99 ,80,00,000 18,31,30,000 23 , 18, 11,30,000 25 ~~fum-iiit~ ~ 1,98,71,54,000 5,00,000 1,98 ,76,54,000 ~-

tit 8,66,56,48,000 · 0 8,66,56,48,000 26 ~fum-iiit~~ ~ 40,95,97,000 0 40,95,97,000 tit 1,50,00,000 0 1,50,00,000

27 ~ffl~ ~ 28 ,78,85 ,15,000 3,00,000 28,78,88,15,000 tit 2,04,54,80,000 0 2,04,54,80,000

28 ~fuUR~ ~ 62,13 ,40,000 81,57 ,000 62 ,94,97 ,000 29 ..:im~~~ ~ 3,24,38,48,000 61,14,75 ,000 3,85,53,23 ,000 tit 35,98,00,000 84,00,000 36,82 ,00,000

30 ~ ('Im "Wlftuy ~ ~ 32,90,90,83,000 2,00 ,000 32,90,92,83,000 fum-rrit~~-

tit 7,39,17,00,000 0 7,39,17,00,000 31 ~ . 3lffl('[m~ ~ 39,51 ,21 ,000 40,000 39,51 ,61 ,000 fu-m-rrit~~-

32 ~fum-rrit~ ~ 1,56,32,31,000 10,000 1,56 ,32,41,000 ~-

tit 2,00,000 0 2,00,000 33 ;:/l ,rh:i;:11, Ri ~ ~ 18,90 ,24,62,000 5,00,000 18,90,29 ,62 ,000 ~ -

27,00,000 0 27,00,000

34 ~~ ~ 85,59,43,000 40,000 85 ,59 ,83,000 tit 10,00,000 0 10,00,000

35 ~ ~ 2,34,73 ,000 0 2,34, 73,000

4

224 (3)

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37 ~ ~ 32, 72 ,00 ,000 0 32, 72,00,000 ~35,50,00 ,000 0 35,50,00 ,000

39 ~ . .ffl1itf; ~ nm ~ 17,87,36,80,000 50,000 17,87,37,30,000 ~ ffl&TUT fcrm11 ~ ~ 6,99,00,000 0 6,99,00 ,000 ~~-

40 3Tim 28,50,00,000 0 28 ,50,00,000

41 ~~3q£t1'1l-11 ~ 1, 15,63,94,89,000 10,000 1, 15,63,94,99,000 ~ 27,94,56 ,60,000 15,00,000 27 ,94,71 ,60,000 42 ~~34<-11'11'11 ~ ~ 15,47,39,00,000 8,42 ,00 ,000 15,55 ,81,00,000 ~~f.rwur

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43 ~3TT{~~~ 70,94,52 ,000 30,000 70,94 ,82 ,000 ~ 1, 75,00,000 0 1, 75,00,000

44 ~mm ~ 6,82,44,66 ,000 70,000 6,82,45,36,000

~ 12,27,50,000 0 12,27,50,000

45 ~ ~ f.rwur

46 ~ m( °e:

47 ~~.~mm ~ 3,78 ,22 ,94,000 20,000 3,78,23,14,000 T!ci~fcfWT. ~ 38,45 ,50,000 0 38,45 ,50 ,000

49 ~~~ ~ 5, 72,53,000 0 5, 72,53 ,000

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51 Ulmi:f>~31TI:~ ~ 11,25,60,000 0 11 ,25,60 ,000 ~ 3,00,00,000 0 3,00,00,000

53 ~ ~ 34lll'1l-tia,kt ~ 21 ,00,60,000 0 21 ,00 ,60 ,000 ~ f.r.orm cf;l ~ ~31,50,00,000 0 31 ,50,00 ,000 ~ -

5

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54 ~ ~ ~ roim ~ ~ 1,28,50,00 ,000 0 1,28,50,00,000 ~o!f

~ 1,01,50,08 ,000 10,000 1,01 ,50,18,000 ~ 1,49,00 ,000 0 1,49,00,000 58 ~~~~~~ ~ 5,91 ,73,21 ,000 0 5,91,73,21,000 ~ if ~ l:R o!f ~ -

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65 fu-m.Rfcrnm ~ 32 ,76;42,000 10,000 32,76,52,000 ~ 64,00 ;00,000 0 64,00,00,000

66 ~ ~~ ~&4-8-&lcfi ~ 2,26 , 75;30,000 0 2,26 , 75,30 ,000 ~ -

~21,14,00,000 0 21,14,00,000 67 <11<:fi~ 5,40, l 6;98 ,000 0 5,40,16 ,98,000

68 ~~ 34llh-il ~ ~ 2,56 ,80:91 ,000 0 2,56,80,91 ,000 ~ <11<:fi ~cfim-

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79 ~ rnim rci'lWJ ~ ~ 5, 77 ,45,08,000 3,10,000 5,77 ,48,18,000 ~~·. ~ 1,21,14,00,000 0 1,21,14,00,000

80 ~ ~ wl ~;an ~ 37,34,62,92,000 0 37,34,62,92,000 qi)~~-

~ 2,67,00,00,000 0 2,67 ,00,00,000

81 -l1l&~q;)~~ ~ 16,93,45,40,000 69,00,00,000 17,62,45,40,000 ~ 4,02,00,00,000 0 4,02,00,00,000

82 ~~ -34<-1!"1'11 ~ ~ 18,94, 78,55,000 0 18,94, 78,55,000 ~~~wl ~ l,53,00,00,000 0 l,53,00,00,000 ~;anq;)~~-

83 ~~ -34<.!!"1'11 ~ ~ 43,46,60 ,000 0 43,46,60,000 ~-l1l&~q;) ~ ~ 30,00,00,000 0 30,00,00,000 ~-

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1(~ l,64,79,71,79,000 19,45,40,56,000 1,84,25, 12 , 35,000

~,im 7, 52 ,56, 39 ,42, 000 57,02,88,02,000 8,09,59,27,44,000

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Short title . ma1"t1•1~ ~. ~ 31 .:rr,:f 2011

CHHATTISGARH ACT

(No. 2 of 20 I 7) THE CHHATTISGARH APPROPRIATION (No. 2) ACT, 2017

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State ofChhattisgarh for the services of the Financial Year 2017-2018.

Be it enacted by the Chhattisgarh Legislature in the Sixty- eighth Year of the Republic of India, as follows :-

I. This Act may be called the Chhattisgarh Appropriation (No. 2) Act, 2017.

Issue of

Rs. 8,09,59,27,44,000

from and out of the Consolidated Fund

of the State for the Financial Year 2017-2018.

2. From and out of the Consolidated Fund of the State ofChhattisgarh, there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, amounting in the aggregate to the sums of Eighty Thousand Nine Hundred Fifty Nine Crore Twenty Seven Lakh Forty Four Thousand Only rupees towards defraying the several charges which will come in the course of payment during the financial year 2017-2018 in respecf of services specified in column (2) of the Schedule.

Appropriation. ,., .). The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year.

THE SCHEDULE

(See Section 2 and 3) . No.of Services and Sums not exceeding Vote purposes Voted by th.e Charged on Total Legislativ~ Consolidated

Assembly Fund

(I ) (2) (3) (4) (5)

'1

Rs. Rs. Rs.

Charged Appropriation- Revenue 0 32,22,68, 14,000 32,22,68, 14,000 Interest Revenue Payments

and Servicing of Debt.

Charged Appropriation- Capital 0 19,17,38,26,000 19, 17,38,26,000 Public Debt.

01 General Administration Revenue 1,91 ,81,72,000 30,01,25,000 2,21,82,97,000 Capital 1,06,66,02,000 0 1,06,66,02,000

02 Other expenditure Pertaining Revenue 28,73,05,000 0 28,73,05,000 to General Administration

Department.

03 Police Revenue . 36;46,86,20,000 66,00,000 36,47,52,20,000 Capital 58,68, 10,000 0 58,68, I 0,000

8

3al~•l~mi:B!, ~ 31 llT'i'-f 2017 224 (7)

(l) (2) (3) (4) (5) Rs. Rs. Rs.

04 Other expenditure Revenue 33,40,95,000 0 33,40,95,000 pertaining to Home

Department.

05 Jail Revenue 1,61 ,12,70,000 10,000 1,61, 12,80,000

06 Expenditure pertaining to Revenue 53,44,41, I 0,000 50,41,000 53,44,91,51,000 Finance Department. Capital 10,00,000 0 10,00,000

07 Expenditure pertaining to Revenue 4,07,38,89,000 75,06,35,000 4,82,45,24,000 Commercial Tax Capital l I, 12,00,000 0 I, 12,00,000

Department.

08 Land revenue and district Revenue 9,76,74,44,000 15,26,000 9,76,89,70,000 administration. Capital . 3,49,05,00,000 0 3,49,05,00,000

09 Expenditure pertaining to Revenue l 7,48;86,000 10,000 17,48,86,000 Revenue Department. Capital 5,50,00,000 0 5,50,00,000

10 Forest Revenue I 0,02,93,59,000 26,75,35,000 10,29,68,94,000 Capital 14,92,21,000 0 14,92,21,000

11 Expenditure pertaining to Revenue 2, 1'6,65; 70,000 25,000 2, 16,65,95,000 Commerce and Industry Capital 71 ,04,20,000 5,00,000 71 ,09,20,000 Department.

12 Expenditure pertaining to Revenue 13,85,85,39,000 2,69,41,23,000 16,55,26,62,000 Energy Department. Capital 3,27, l 5;00;000 0 3,27, 15,00,000

13 Agriculture Revenue 12,64,39,22,000 13,00,000 12,64,52,22,000 Capital 5,59, 10,000 0 5,59, 10,000

14 Expenditure pertaining to Revenue 4,33,28,49,000 20,000 4,33,28,69,000 Animal Husbandry Capital 22,67,46,000 0 22,67,46,000 Department.

15 Financial assistance to Revenue 5,35,82,55,000 0 5,35,82,55,000 Three tier Panchayati Raj Capital I 52,00,00,000 0 52,00,00,000 Institutions under'

Scheduled Caste Sub Plan .

16 Expenditure pertaining to Revenue 62,26,67,000 20,000 62,26,87,000 Fisheries Department. Capital 1,00,00,000 0 1,00,00,000

17 Co-operation Revenue 1,27,92;25,000 15,000 1,27,92,40,000 Capital 38, 12,01 ,000 0 38, 12,01 ,000

18 Labour Revenue 1,36,24;00,000 20,000 1,36,24,20,000 Capital l ,00;00,000 0 l ,00,00,000

19 Public Health and Family Revenue 17,76,5 ( 90,000 14,50,000 17,76,66,40,000 Welfare. Capital 83,26;00,000 0 83,26,00,000

20 Public Health Engineering Revenue 3,75,02,16,000 10,00,000 3,75, 12, 16,000 C:apital 2,56,93;00;000 0 2,56,93,00,000 ·

9

224 (8)

(I) (2) (3) (4) (5)

Rs. Rs. Rs.

21 Expenditure pertaining to Revenue 1,30, 10,41 ,000 0 1 ,30, I 0,41 ,000 Housing and Environment Capital 6,47,73,62,000 0 6,47,73,62,000 Department.

22 Urban Administration and Revenue 27,52,56,000 5,000 27,52,61 ,000 Development Department

Urban Bodies.

?" _.)

Water Resources Revenue 5,06,20,21,000 l, I0,000 5,06,20,31 ,000 Department. Capital 4,73, 14,70,000 . 25,00,000 4,73,39,70,000 ;

24 Public works-roads and Revenue - l l ,35,36,61,000 0 11 ,35,36,61 ,000 bridges. Capital _ 22,99,8Q,00,000 . 18,31 ,30,000 23,18,11 ,30,000

25 Expenditure pertaining to Revenue .. 1,98,71,54,000 . 5,00,000 1,98,76,54,000 Mineral resources Capital 8,66,56,48,000 0 8,66,56,48,000 Department.

26 Expenditure pertaining to Revenue 40,95,97,000 0 40,95,97,000 Culture Department. Capital 1,50,00,000 0 1,50,00,000

27 School Education Revenue 28,78,85, 15,000 3,00,000 28, 78,88, 15,000 Capital 2,04,54,80,000 0 2,04,54,80,000

28 State Legislature Revenue 62, 13,40,000 81 ,57,000 62,94,97,000

29 Administration of Justice Revenue 3,24,38,48,000 61 ,14,75,000 3,85,53,23,000 and Elections. Capital 35,98,00,000 84,00,000 36,82,00,000

30 Expenditure pertaining to Revenue 32,90,90,83,000 2,00,000 32,90,92,83,000 Panchayat and Rural Capital 7,39, 17,00;000 0 7,39, 17,00,000 Development Department.

31 Expenditure pertaining to Revenue 39,51 ;21 ;000 40,000 39,51,61,000 Planning Economics and

Statistics Department.

32 Expenditure pertaining to Reven·ue 1,56,32,31 ;000 10,000 1,56,32,41,000 Public Revenue Relations Capital 2,00,000 0 2,00,000 Department.(

I

,,,, Expenditure pertaining to Revenue 18,90,24,62,000 5,00,000 18,90,29,62,000 .).) Tribal welfare Department. Capital 27,00,bo0 0 27,00,000

34 Expenditure pertaining to Revenue 85,59,43;000 40,000 85,59,83,000 Social welfare Department. Capital 10;00;000 0 10,00,000

35 Expenditure pertaining to Revenue 2,34,73;000 0 2,34,73,000 Rehabilitation Department.:I

36 Transport Revenue 69,32,53,000 20,10,000 69,52,63,000 Capital 42,33,00,000 0 42,33,00,000

37 Tourism Revenue 32,72,00,000 0 32,72,00,000 Capital 35,50,00,000 0 35,50,00,000

10

(1)

39

40

41

42

43

44

45

46

47

49

50

5 1

53

54

55

(2)

Expenditure pertaining to Food Civil Supplies and Consumer Protection Department

Expenditure pertaining to Ayacut Department. Tribal Areas Sub-plan Public Works relating to Tribal Areas Sub-Plan- roads and bridges. Expenditure pertaining to Sports and Youth Welfare Department.

Expenditure pertaining to Higher Education

Department.

Minor Irrigation Works Expenditure pe1iaining to Science and Technology Department.

Man-Power Planning and Technical Education Department.

Expenditure pertaining to Scheduled Caste Welfare. Expenditure pertaining to

20 Point Implementation Department.

Expenditure pertaining to Religious Trusts and Endowments Department. Financial assistance to Urban bodies under Scheduled Caste sub Plan. Expenditure pe1iaining to Agricultural Research and Education .

Expenditure pertaining to Women and Child Welfare. Revenue

Capital

Revenue

Capital

(3)

Rs.

17,87,36,80,000

6,99,00,000

4,12,76,000

28,50,00,000

Revenue I, 15,63,94,89,000 Capital 27,94,56,60,000 Capital 15,47,39,00,000 Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Revenue

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

70,94,52,000

1,75,00,000

6,82,44,66,000

12,27,50,000

82,87,09,000

4, 76,50,00,000

· 15,75,00,000

6,00,00,000

3,78,22,94,000

38,45,50,000

5,72,53,000

1,9~,60,000 l I ,25,60,000

3,00,00,000

21,00,60,000

. 31 ,50,00,000

1,28,50,00,000

24,20,00,000

9, 14, 16,58,000

50, 71 ,50,000

(4)

Rs.

50,000

0

0

0

10,000

15,00,000

8,42,00,000

30,000

0

70,000

0

0

0

0

0

20,000

0

0

0

0

0

0

0

0

0

10,000

0

224 (9)

(5)

Rs.

I 7,87,37,30,000

6,99,00,000

4,12,76,000

28,50,00,000

I, I 5,63,94,99,000

27,94, 71,60,000

15,55,81 ,00,000

70,94,82,000

1,75,00,000

6,82,45,36,000

12,27,50,000

82,87,09,000

4,76,50,00,000

15,75,00,000

6,00,00,000

3,78,23,14,000

38,45,50,000

5,72,53,000

1,99,60,000

11 ,25,60,000

3,00,00,000

21,00,60,000

31,50,00,000

l ,28,50,00,000

24,20,00,000

9,14,16,68,000

50,71,50,000 .

224 (10)

(I) (2) (3) (4) (5)

Rs. Rs. Rs.

56 Rural Industries. Revenue 1,01 ,50,08,000 10,000 l ,0 1,50, 18,000 Capital 1,49,00,000 0 1,49,00,000

58 Expenditure on Reliefon Revenue 5,91 ,73,21 ,000 0 5,91 ,73,21 ,000 account of Natural Capital 20,00,000 0 20,00,000

Calamities and Scarcity.

60 Expenditure pertaining Revenue 71 ,00,000 0 71 ,00,000 to District plan Schemes. Capital 52,00,00,000 0 52,00,00,000

64 Scheduled Caste Sub Revenue 37,64,47,07,000 10,000 37,64,47, 17,000 Plan. Capital 11,07,55, I 0,000 0 11 ,07,55, I 0,000

65 Aviation Department. Revenue 32,76,42,000 10,000 32,76,52,000 Capital 64,00,00,000 . 0 64,00,00,000

66 Welfare of Backward Revenue 2,26,75,30,000 0 2,26,75,30,000 Classes and Minorities. Capital 21, 14,00,000 0 21 , 14,00,000

67 Public Works-Buildings. Revenue 6, 19,68,01 ,000 46,00,000 6,20, 14,01,000 Capital 5,40, 16,98,000 0 5,40, l 6,98,000

68 Public Works relating to Capital 2,56,80,91 ,b00 0 2,56,80,91,000 Tribal Areas Sub-Plan-

building.

69 Expenditure pertammg Revenue 7,30,09;00,b00 0 7,30,09,00,000 to Urban Administration

and Development

Depatiment- Urban

Welfare.

71 Electronics and Revenue 1,00, 73;60,b00 0 l,00,73,60,000 Information Technology Capital I ,00,00,00,000 0 1,00,00,00,000 Depa11ment.

75 NABARD aided Projects Capital 6,99,91 ,00,000 0 6,99,91,00,000 pe1iaining to Water

Resources Department.

76 Externally aided Projects Capital 9,00,00;00,000 0 9,00,00,00,000 pertaining to Public

Works Department.

79 Expenditure pertaining Revenue 5,77,45;08,000 3,10,000 5,77,48, 18,000 to Medical Education Capital 1,21 , 14,00,000 0 1,2 1, 14,00,000 Department.

80 Financial assistance to Revenue 37,34,62,92,000 0 37,34,62,92,000 Three tier Panchayati Capital 2,67,00,00,000 0 2,67,00,00,000 Raj Institutions. 81 Financial assistance to Revenue 16,93,45,40,000 69,00,00,000 17,62,45,40,000 Urban bodies. Capital 4,02,00,00,000 0 4,02,00,00,000

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m~ft"1•1~mf1l3f, ~ 31 llfif 2011 224 (11)

(I) (2) (3) (4) (5)

Rs. Rs. Rs.

82 Financial assistance to Revenue 18,94, 78,55,000 0 18,94,78,55,000 Three tier Panchayati Capital I ,53,00,00,000 0 I ,53,00,00,000 Raj Institutions under

the tribal area sub-plan.

83 Financial assistance to Revenue 43,46,60,000 0 43,46,60,000 urban bodies under Capital 30,00,00,000 0 30,00,00,000 the tribal area sub-plan.

Total- Revenue 5,87,76,67,63,000 37,57,47,46,000 6,25,34, 15,09,000 Capital 1,64, 79, 71, 79,000 19,45,40,56,000 1,84,25, 12,35,000 Grand Total 7,52,56,39,42,000 57,02,88,02,000 8,09,59,27,44,000

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