Chhattisgarh act 001 of 2012 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2011

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36 ~ ~ 10,00,000 0 10.00,000

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41 ~~3qll"'l"1-ll ~ 35,99,91,500 0 35,99,91,500 ~-

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40,50,00,100

10,97,30,000

5,20,00,000

1,00,00,000

35,30,000

27 ,95,000

I ,52,59,000

100

.::.25,36,300

1,36,78,21,000

65,03,27 ,000

1,46,45,00,000

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3S,30.000

27.9S,000

1,52.59.000

100

5,25,36,J00

1,36, 78,21,000

79,94,27,()()()

1,46,45,00,000

10,21,34,40. 700

5,97,28,99,500

16, 18,63,40,200

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~. ~ 6 ~ 2012 ~s6m.-11121-amn.m. TJ.112.-~~~~ ~ 348 ~"&Us (3) ~ ~~ 0-a1ft•t~ fcITT7.nTT ( ~ 4) an~, 2011 (~ 01 ~ 2012) clil ~ ~ ~ ~ mf~ ~ ~ fcfi

Short title.

, Issue of Rs. 16, 18,63,40,200/ ·

from and out of the Consolidated Fund

of the State for the Financial Year

, 2011-12. Appropriation.

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I '

.

CHHA TIISGARH ACT

(No. 1 of 2012)

THE CHHATTISGARH APPROPRIATION (No. 4) ACT, 2011 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2011-12.

Be it enacted by the Chhattisgarh Legislature in the Sixty Second year of the Republic of India, as follows :-

l.

2.

3.

This Act may be called the Chhattisgarh Appropriation Act, 2011. From and out of the Consolidated Fund cif the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amount- ing in the aggregate to the sums of including the sums those specified in the column

(3) of the schedule of the Chhattisgarh Appropriation Act, Sixteen Hundred Eighteen Crore Sixty Three Lac Forty Thousand Two Hundred rupees towards defraying the several charges which will come in the course of payment during the financial year 2011-2012 in respect of services specified in column (2) of the schedule. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purpose expressed in the Schedule in relation to the said year.

THE SCHEDULE

( See Section 2 and 3 ) No. of Services and. Sums not exceeding Vote Purposes Voted by the Charged on Total Legislative Consolidated

, Assembly Fund

(I) (2) (3)

'Rs. Rs. Rs.

01 General Administration Revenue 8,22,25, 100 8,34,000 8;30,59, 100

.

02 Other expenditure pertaining Revenue 50,00,000 0 50,00,000 to General Administration

Department.

)

• '

6

( I ) (2) (3)

Rs. Rs. Rs.

03 Police Revenue :B,20,27, I 00 0 33,20.n. I 00 Capital 1.00,00,000 0 1.00.00.000

05 .lai I Revenue 6, 15,26,000⁽⁾ 6.15 .26.( )()()

06 Expenditure pertaining to Revenue 54,65,000 0 54.6S.OOO Finance Department.

07 Expenditure pertaining to Revenue 29,92,100 0 29.92.100 Commercial Tax Department.

• 10 Forest Revenue 26,03,89,000 15,00.000 26, 18.89.000 II Expenditure pertaining to Revenue 22,67,00,000 () 22,67.00.00() Commerce and Industry

Department.

12 Expenditure pertaining to Revenue 22,00,00,000 () 22,()(J.00.()()() Energy Department. Capital 4.50,00,00,000 () 4,50.00.( )().(I( )¹⁾ L~ Agricul!ure Revenue 9,00,000 0 (l_i)(J.(;()() Capital 70,00,00,000⁽⁾ 70.00.00.0' H 1

14 Expenditure pertaining to Revenue 2,07,68,000 0 2.07.6 ... 1 111(} Animal Husbandry

Department.

15 Financial a'isistance to three Revenue 7,40,00,000 0 7.40.00,000 tier Panchayati Raj lnstitu-

tions under Scheduled

Caste Suh Plan.

17 Co-operation Revenue 5,95,00,000 0 5,95,00,000

19 Public Health and Family Revenue 90,00,000 0 90,00,000 Welfare. Capital 1,25,00,000 0 1,25,00,000

20 Public Health Engineering Revenue 8.71,25,200 () 8,71,25,200 Capital 100 0 100

'Y) Urban Administration and Revenue 2,50,000 () 2.50,000 ,_,. Development Department-

Urban Bodies.

24 Public works-roads and Revenue 25,00,00,000 0 25,00,00,000 bridges. Capital 1.500 0 1.500

25 Expenditure pertaining to Revenue 13,00,000 0 13,00,000 Mint:ral Resources Depart-

ment.

26 Expcnditun: pcrtainin:! to Revenue 85.23.000 () 85.23.000 Culture D,:p;1n mcnl. \

7

( I ) (2) (3)

Rs. Rs. Rs.

27 School education Revenue -1 ,25,48,75,000 0 1,25,48.75,000

29 Administration of Justice Revenue 4,86,60,000 0 4,86.60.000 and Elections.

30 Expenditure pertaining to Revenue 25,77,90,000 0 25,77,90,000 Panchayat and Rural

Development Department.

31 Expenditure pertaining to Revenue 4,00,100 0 4,00,100 • Planning Economics and Statistics Department.

32 Expenditure pertaining to Revenue 7 ,00,00,000 0 7 ,00,00,000 Public Relations Depart-

ment.

33

. •,;J't'J- ' . Expenditure pertaining to Revenue· 5,55,00,000 0 5.55,00,000 Tribal Welfare Department.

34 Expenditure pertaining to Revenue 28,53,000 0 28,53,000 Social Welfare Department.

36 Transport Revenue 10,00,000 0 10,00,000

39 Expenditure pertammg to Revenue 31,20,000 0 31,20,000 Food, Civil Supplies and Capital 31,87 ,50,000 0 ' \ 31,87 ,50,000 Con.sumer Protection

Department.

40 Expenditure pertaining to , ... Revenue 6,91,000 0 6,91,000 Ayacut Department.

\,

41 Tribal Areas Suh-plan Revenue 35,99,91,500 0 35,99,91,500 Capital 31,96,50,400 2, 19,65,000 34,16,15,400

"^!

42 Public Works relating to Capital 100 0 100 -. I Tribal Areas Sub-Plan- ^I

roads and bridges.

43 Expenditure pertaining to Revenue 22.23,000 0 22.23,000 Sports and Youth Welfare

Department.

44 Expenditure pertaining to Revenue 6,96,00,000 0 6,96,00,000 Higher Education Depart-

ment.

45 Minor Irrigation Works Revenue ) ,00,00,000 0 1,00.00.000 Capital 800 0 800

I

8

Rs. Rs. Rs.

46 Expenditure pertaining to Revenue 20,00,000 0 20,00,000 Science and Technology

Department.

47 Man-Power Planning and Revenue 300 o· 300 Technical Education

Department.

48 Administration Upgradation Revenue 50,00,600 0 50,00,600 Grant Under Thirteenth

Finance Commission.

49 Expenditure pertaining to Revenue 1,50,00,000 0 1,50,00,000 Scheduled Caste Welfare.

55 Expenditure pertaining to Revenue 1,19,66,87,300 0 I, 19,66,87,300 Women and Child Welfare.

56 Rural Industries Revenue 3,45,50,000 0 3,45,50,000

58 Expenditure on Relief on Revenue 75,66,00,000 0 75,66,00,000 account of Natural Calami-.

ties and Scarcity.

64 Scheduled Caste Sub Plan Revenue 8,78,06,000 0 8,78,06,000 Capital 7 ,65,00,600 0 7,65,00,600

65 Aviation Department Revenue 40,50,00, 100 0 40,50,00, I 00

66 Welfare of Backward Classes Revenue I 0,97,30,000 0 I 0,97 ,30,000

67 Public Works-Buildings Revenue 5,20,00,000 0 · 5,20,00,000 Capital 1,00,00,900 0 1,00,00, 900

68 Public works relating to Capital ~ 35,30,000 0 35,30,000 Tribal Areas Sub-Plan-

Buildings.

69 Expenditure pertaining to Revenue 27,95,000 0 27,95,000 Urban A1lministration and

Development Department-

Urban Welfare.

71 Information Technology Revenue I,52,59,000 0 I ,52;59,000 and Bio Technology.

75 NABARD aided Projects Capital -100 0 100

9

. : . ·~· .. ; .: . .:· •,;~.-.: ; · 8 J .· ·. ;f 1nandakassistah};e t~·-Utban: ,:'.Re~~rfoe .. ~odies ..

82 Fi~anciaJ-·assistance to Three , -. . ·,. . . . . .: ..

. tier. Panchay;i,ti Raj· Jristitu ⁰ .. · tipns _under the ·.tribal _area

•• sub~plil,n.

Capital• GrandTo~l

, 10,06,20,06,700 :

. 5,9~,09,34,500 -16,0J,29,41,200

0

, 1·

. )4,91,00,000 _

10