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5

• ~~,~30~2010·

CHHA TTISGARH ACT

(No: 1 of .20 l 0)

TJIE CHHATTISGARH APPROPRIATION (No. 1) ACT, 2010 An ·Act to authorise payment and appropriation of certain further sums from a·nd out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2009-2010.

Beit enacted by the Chhattisgarh Legislature in the Sixtieth year of the Republic of India as foliows :- ·

I.

2.

This Act may be calied the Chhattisgarh Appropriation Act, 2010 (No. I of 20 I 0). From and out.of the Consolidat~d Fund of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified i1J column 0) of the Schedule amount- ing in the aggregate to the sums ·of One Thousand Three Hµndred Thrity Nine Crore · Fifty One Lakh Twenty Nine Thousand Eight Hundredrnpee_;towards defraying the several charges which will come in the coUJ;se of payment during the financial year 2009-2010 in respect of services specified in column.(2) of the schedule. Short title.

Issue of R~.

13,39.,5 I ,29,800/-

from and out of the

·consolidated f'und

of the State for the

Financial Year

. 2009-ZOiO.

3. · Th~ sums authorised to be paid a;d applied from and out of the Consolidated Fund Appropriation. of the Stat_e of Chhattisgarh by this Act, shall be appropriated for the services and · purposes. expressed in the Schedule in relation to the said•year.

THE SCHEDULE

( See Sect!on 2 and 3 ) No. of

Vote

( 1 )

Services and Purposes

• (2) Charged Appropriation- Interest Payments and_ · Servicing of Debt. Charged Appropriation- Puhlic Debt.

Revenue

· Capital

0 I General Administration Revenue

02 Other e~penditure pertaining Revenue to, General Administration

· Department.

03 Police Revenue

05 Jail Revenue -

Voted by'the Legjslative Assembly

\;

Rs.

0

0

10;38,74,000'

1,52,00,000

6,00,00,400

8,39,70,(X)0

...

Sums not exceeding ··--·---------- ·----- - - Charged on Total ·

•· Consolidated Fund

(3)

'Rs.·

20.72,74,000

100

81.55,000.

0

()

0

Rs.

20. 72.74.00tJ I f)(l

·11.20.29.000 I .52,00,(){\! l 6,()(),00.40· l 8.39,70,(iO0

..

6

( 1 ) (2) (3)

Rs. Rs. R~.

06 Expenditure pertaining to Revenue 1.23,26.45.100 0 I .2>.26.4.'i. I(}! I Finance Department.

07 Expenditure pertaining to Revenue 6.28,38, I 00⁽⁾ 6.28.3X.100 Commercial Tax Department.

08 Land revenue and district Revenue 7,36.90,300 0 736.90.::100 administration.

09 Expenditure pertaining to Revenue 20,57.000 0 20 . .'i7.0()1) Revenue Department'.

10 forest Revenue 15,34,00,000⁽⁾ I 5 .34 .00.00\)

11 Expenditure pertaining to Revenue I 0.88J8,000 · 0 I 0.8X.38.00¹ⁱ Commerce and Industry

Department.

12 Expenditure pertaining to Revenue 43,64,000⁽⁾ 4.1.64.()()(1 ·Energy Department.

13 Agriculture ~ Revenue 12,69,69,000 2,00.000 12.71.09.000

14 Expenditure pertaining to Revenue 31, 19,90,000 0 31.19.90,000 Animal Husbandry

Department.

16 Expenditure pertaining ·to Revenue 2,92.64,000 0 2.92.M.OO(J Fi~heries Department.

17 Co-operation Revenue 2,43,51,000 0 2.43,51.0() I

18 Labour Revenue 25,00,000⁽⁾ 25.00.00·

7

( 1 j (2) ·( 3)

- ·--· ... ··-·- T --· .. -· .. Rs. Rs. Rs.

26 E_xpenditure pertaining to Revenue 41,66,000^" 0 41,66,000 Cult_ure Department.

27 School education Revenue 1.52, 16, 70,000 0 1.52. 16, 70.000 Capital 42,50,000 0 42,50.000·

29 Administration of.Justice Revenue 0 26.00.000 26.00.000 and Election's.

30 Expenditure pertaining to Revenue- 14,81,87,000 0 14,81.87.001 i Panchayat and Rural

Development Department.^(· I ..

31 E_xpenditure pertaining to Revenue 68,40,000 ··o 68,40.(~()() Planning Econoi;nics and

Stati_stics DepartmE,nt.

32 Expenditure pertaining to Revenue 6, 10, 1 o;ooo. 0 6.70.1 ()_()()() Public Relations Depart-

ment.

.

33 Expenditure J,Jertammg to · Revenue I, J 5;66,50,000 • 0 -1 :·1 s.M.so.000 Tribal Welfare Department.

34 Expenditure pertaining to Revenue 30,27,000 0 30.27,(){) I Social Welfare Department.

35 Expenditure J:)ertaining to Revenue 3,33,00"0 0 :U3.U0'l Rehahilita[ion Department.

36 Transport Revenue· 100^()' IOU

39 Expenditure ·pertammg to Revenue 2,06, 10,62,000⁽⁾ 2,06.10.62.000 Food, Civil Supplies and

Consumer Protection

Department.

~ I

41 Tribal 'Areas Sub-plan Revenue 1 ,27, 11.37,200⁽⁾ l,27.l 1J7,20 l <:::apital 13,83,79,300⁽⁾ 13,83; 79 .30. , , 43 Expenditure pertaining to Revenue • • 0 2,00,00,()()i I 2,00,00,000 Sports and Youth Welfare . Capital -2.57 ;00,000⁽⁾ 2.57 .()(),()(), I . ;

Department.

44 Expenditure pertaining to Revenue 47,00.00.000 n 4 7,0li,oo.ooo

. Higher Education Depart- ment,

45 Minor Irrigation Works Revenue 4,47,10,000 0 -l,4 7. I OJ)OO . Capilal 300 0 J(l()

46 Expenditure pertaining to Revenue 14,00,000 .• 0 14.00:000 Scierce and Technology

Department.

8

( I ) (2) (3)

Rs. Rs. Rs.

47 Man-Power Planning and Revenue 1.20.60,000 0 1.20.W.OOi; Technical Education Capital . 9,00.00.200⁽⁾ 9.00.00.2( )( J Department.

49 Expenditure pertaining to Revenue 47.80.000 .⁽⁾ 47)W.0011 Scheduled Caste Welfare.

54 Expenditure pertaining to Revenue 5,25,00,000 0 5 .25 .00.000 Agricultural Research and

\ Education.

• 55 Expenditure pertaining to <

Revenue 200 0 20()

Women and Child Welfare.

57 Externally aided Projects Capital I 0, 70,40,000⁽⁾ I 0.70.40.000 pertaining to Water Resour-

ces Department.

64 Scheduled Caste Sub Plan Revenue 37 .55,99, I 00⁽⁾ 3 7,5 5. 99. I(): i Capital 100 () I ()I I

~

66 Welfare of Backward Classes Revenue 15,26,80,000 0 15.26.80.000

67 Public Works-Buildings Revenue 23,()8.09,000⁽⁾ 23.()8.09,000 Capital 200 0 200

79 Expenditure pertaining to Revenue 9,94,60,000 0 9,94.60,()()(l Medical Education Depart~

ment.

80 Financial assistance to Three Revenue 98,79,00,000⁽⁾ 98,79.00.0(hl tier Panchayati Raj Institu-

tions .

•

f ⁸¹Financial assistance to Urban Revenue 35,20.00.000 I 1,25.00.000 · 46.45.00J){)(l bodies. ' 82 Financial assistance to Three Reven·ue 39,42. 15,000 () 39,42.15.()()() tier Panchayati Raj Jnstitu- C

tions under the tribal area sub-plan.

9

10