I. . - ··~~ iii- 3RflIB ~ ~ili--fTR::fIBA (~ ~ Wf;"c) iii- ffl ~ ~-~ ;;ft. 2-22-€§uie•1~ lf-ifc/38 fu. it f~, ~ 30-5-2001."
~48]
( W.JTURUT)
mftrcnr( * Y cfi I ~Id ~. ~'qcffi, ~ 21 l{1":;;f 2012-itr 1, 'ffl; 1934 ~. ~ 21 ~ 2012
~~
" .. nfle•1~1::f:/09;2010-2012."
.
sfilTiqi 2336m. 86/21-31~.ffl. Tf./12.-0't11e11<; fcNR ~q;r f11--1futf~d ~f-;m "tRf
95
mne11<; ~ <1~q1~ ~ -;:iyq ~ o?.ff 3tl~ttlljel(, ~. i:ft'. ~, otf-~ .
1
96 vffifl•i~ ~. ~ 21 i:rr;:f 2012 iht1tl'I~ 3lf~
(~8 ~2012)
tcr~m:n:flf 2011-2012 cFiT ~ ~ ~ 0·dh:M~ ~~ cFiT ~ f.=rf~nl if~ ~ ~~~afi"{R:lf.:t~,.'&il'~~~m~.
-=rl,_
l:?I • .
marn'Wl. 1.
rcrffi'
2012~@liWilf
tl'm f:if& -q· ~
2,94,38,46,200/-
~ cfil~';ffAT. ~. 3.
(1) (2)
01 ~ rnm;r 03 ~
vffi fl• I~ ~ q;t ~ f.n~ Ti ir ~ ~ ~ ( 3) Ti~~ ir ar-rfw.li ~ -urnzj ~ '¥'f 'WT v 'dl fl• I~ f qf.p:rrrr a,f~ cfTT ~ % 'if>'TWf ( 3 ) Tf f~f.,f{rn~n,m 7ifiT 'flfi:i:ffffir ~ ~ ~ -m ~ ~. ~ "fmsJ, r~P-11ct1fl ~. en m ~mm~ ferm
Ti 3TA'q@,3Rcfl1J'lfmcfil~~~~~ aqlflf'51a cfil'~~-
~ a,f~ WU wcth-i,1~ ~ cfTT ~ f.rf%l Ti ~ ·cft ~ ath aql!Jf>lfo cfi1 ~ ~ ftvTT{ >IW-T¥f -ufu
. ' .. . ; ~
(mu 2 ·afu: 3 ~)
M M
0 1,62,000 1,62,000
~ 33,18,20,000 0 33,18,20,000 04 % rcf'lWT ~ ~·'3Pf cxj
06 fur ~mtr « ~ ~ ~ 60,00,000 0 60,00,000 07 c11fu1N-1.1i.fi
I
2
~ ~, ~ 21 i:m=.f 2012 ------
-----·
( 1 ) (2)f ' \ 3) ~ ~) ~
M ~--~(f4T~~ ~ 99,77,000l) ,, •.7
',000 11 ~ ~ :mrrr Fcn:rrrr ~ oocra ~ J ,58,95,000 () ] ,),~, l):i ,i)I)(; ;,:q,.;-.
12 ::i-,"1if-=.Np,i:l-mifira~ ~ I 2, l 5, 70,000 0 ' ' , ! -.; ' 7 () '1)()1 i 14 'PJlf?,";'.f fcr.wT B" ~ ~ ~{:q 19,-+6,99, 700 0 19,-iC,
l" :,q]Wr,fc'f ,,rfu m-
~
f:p:;;eft,:; <:f,cfP-RTT CT~ W.4TW :f,T f--l AM n-~.
I 7~@ ~ 14,31,6),000 0 14,31,61 ,lHJfJ ~ 6,00,00, 100 0 6,00,00.100 18 ~ TT~ 72,40,200 0 72,40.200 19 ~'ref; fcTTP-7-f ~ qftm
~ 0 1,25,75,000 1,25,75,000
25 @ITT" lJ[u;f P-Nl1T it~ ~ 7,58,000 0 7,58,000 ~-
26 ~fcfmrrit~olP-T ~ 11 ,57 ,000 0 11,57,000 29 ;:,:rm~~~ ~ 65,00,000 20,00,000 85,00,000 30 q,:ip:rn ~ m.ftur ffl
31
.' 3llf<'rfflT ~ ~ 2,02,40,000 0 2,02,40,000
3(, rrf1_~ ~ 79,60,000 0 79,60,000
3'J " --r•iq,·. J'lffe cM1°311'l.ffl ,: - , -, . 1 1. J j I ~ 100 0 100 {i:_;_ · Fn11•r ;1 :jc:i-focr c,..p.r_
3
96 (2) ~~Bll~ ~, ~ 21 ~ 2012
( J ) (2) (3)
m m
40 ~ rcM17TB" ~ olf,:f 2,96,000 0 2,96,000 41 ~~3cp-1"'1'31-il ~ 34,85,73,000 0 34,85, 73,000 ~ 200 0 200
45 ~~wrrurffl ~ 1,85,00,000 0 1,85,00,000 47 ~~lT~~ffl 200 0 200
~ rcMl7T.~
r.
I
48 ~ fcfif ~cf;}-~ 'R ~ 4,50,00,000 0 4,50,00,000 ~ !ITC(f~~~~- ~ 100 0 100
55 ,~q_cf~~B"~ ~ 26, 70,000 0 26,70,000 olf,:f.
56 !ITlfilTTTT 3,00,04,000 0 3,00,04,000 64 ~ ;mfu 34~'51-11 ~ 87, 73,07 ,900 0 87, 73,07 ,900 ~ 200 0 200
6.5 fcn:rR;r rcMl7T ~ 1,00,00,000 0 1,00,00,000 69 ~~{!_cf rcfcfiffi fcM17T- ~ 4,46,56,000 0 4,46,56,000 ~~r.
80 ~Cfi:IT<@TU'3f'~cfil" ~ . 2,50,00,000 0 2,50,00,000 ~~-
81 ~R
82 ~ ~ 3q41;c,i-11 ~ ~ 4,40,00,000 0 4,40,00,000 mrfu ~ ~ ~
~31Tcfi1"~~-
~lf-~ 2,86,31,08,500 21,62,000 2,86,52, 70,500
1.:·~ . ..,. 6,60,00, 700 1,25, 75,000 7,85, 75,700 · ~~ 2,92,91,09,200 1,47,37,000 . 2,94,38,46,200
4
-f 9b (3) ~,~21~2012 ~ 2336/GT. S6/21-3VID.m. 11.112.-'llffif ~ -m~ ~ ~ 348 ~ ~ (3) ~ 3l:!muf ~ 0~ih-1•1~ ~ (sPIT
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m. i:rr. ~. "31l-~-
CHHA ITISGARH ACT
(No. 8 of 2012)
THE CHHATTISGARH APPROPRIATION (No. I) ACT, 2012 An Act to authorise payment and appropriation of certain further sums from and
out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2011-12.
Be it enacted by the Chhattisgarh Legislature in the Sixty third year of the Republic of India, as follows :-
I.
2.
3.
No. of Vote
(I)
01
03
This Act may be called the Chhattisgarh Appropriation Act, 2012. From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amount- ing in the aggregate to the sums of including the sums those specified in the column
(3) of the schedule of the Chhattisgarh Appropriation Act, Two Hundred Ninety Four Crore Thirty Eight Lacs Forty Six Thousand Two Hundred Rupees towards defraying the several charges which will come in the course of payment during the financial year 2011-2012 in respect of services specified in column (2) of the schedule. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purpose expressed in the Schedule in relation to the said year.
THE SCHEDULE
( See Section 2 and 3 ) Services and Sums not exceeding Purposes Voted by the Charged on Legislative Consolidated Assembly Fund
(2) (3)
Rs. Rs. General Administration Revenue 0 1,62,000 Police Revenue 33, 18,20,000 0
Short title.
Issue of Rs. 2,94,38,46,200/- from and out of the Consolidated Fund of the State for the Financial Year 2011-12.
Appropriation. Total
Rs.
1,62,000
33, 18,20,000
5
·. 96 (4) ~ffi~liro ~, ~ 21 ll'fi:f 2012
( I )
U4
,))
06
07
08
I l
12
14
15
17
18
19
20
23
24
(2)
Other expenditure pertaining Revenue to Home Department
Jail Revenue
Expenditure per:arnmg to Capital Finance Department.
Expenditure pertaining to Revenue Commercial Tax Department. Land revenue and district Revenue admin,stration.
Expenditure pertaining lo Revenue
. Commerce and Industry Department.
Expenditure pertaining to Revenue Energy Department. ·
Expenditure pertaining to Revenue Animal Husbandry
Department.
Financial assistance to three Revenue tier Panehayati Raj lnstitu- tions under Scheduled
Caste Sub Plan.
Co-operation Revenue
Capital
Labour Revenue
Public Health and Family Revenue Welfare.
Public Health Engineering Revenue ·"' - . .,,, .
· Water:Resciurces Department
..,.,
Revenue .. Revenue Public works-roads and bridges., :. ·, Capital· -~ Rs.
JOO
6,00,000
60,00,000
62,02,000
99,77,000
l ,58,95,000 ., . .( \
12, 15,70,000
19,46,99,700
60,00,000
14,31,61,000
6,00,00, 100
72,40,200
2,07 ,20,000
14,35, 15,0()()'
14, 13,00,000
~. ,,., .. . ',·100
0
t
25 Expenditure pertaining . to · Revtfnue1·~:,f'1,5s,ooo Mineral Resol!rces Depart-
ment.·
";IC .·'<•x· 26 ·. Expenditure.pertaining tci 'Revenue . :. :- p,5t,.QQ0 Ctiltt1rc Department.
,. " . . · ... f~It: · ··
-2L> Admiriistrntion or Justice-·. ''~·'£Revenue ·111d Fidcthns rt-',.;;: .
~~· _,_ . ' . . . ;r.t_-<:-, .. ,: <
•• - • 1-- ' ;·:-
'. ·:·:'t.~?}:~:..- ·~ ~j~<:.?~ }·;. ➔-• •• ",
.... ±ii-~',:.:\:•-":
(3)
Rs.
0
0
0
0
0
0
0
0
0
0
0
0
0
0
'O
0
1,25,75,000
" ..
0
'O ''f·(~:.·:-· '
Rs.
100
6,00,000
60,00,000
62,02,000
99,77,000
1,58,95.000
12, 15, 70,000
19,46,99,700
.60,00,000
14,31,61,000
6,00,00, 100
72,40,200
2,07,20,000
14,35,.15,000
,- 14,13,00,000
100
'-'""
1,25,75,000
7,58,000
1 1 ,57,000 85,00,000
6
( j ) ( 7.) (3) Rs. R•;_ Rs.
30 Expenditure pertaining to Revenue 23,56,21, I 00 0 23,56,21, 100 Panchayat and Rural
Development Department.
31 Expenditure pcriaining to Revenue 21,65,000 0 21,65,000 Plannini; Economics and
Statistics Department.
33 Expenditure pertaining to Revenue 2,02.40,000 0 2,02.40,000 Tribal Welfare Department.
36 Transport Revenue 79,60,000 0 79,60.000 - .. ~
.19 Expenditure f1L'rtaini11g to Capital 100 0 100 food, Civil Supplies am.I
Consumer Prolcction
Departmi..:nt.
40 Expenditurl' pertaining to Revenue 2,96,000 0 2,96,000 Ayacut Department.
41 Tribal A1::,1, S11h-plc1n Revenue 34,85,73,000 0 34,85,73,000 Capital 200 0 200
45 Minor Imrati1111 Works Revenue 1,85,00,000 0 1,85,00,000
47 Man-Powi.:1 J'l.tnning and Revenue 200 0 200 Technicil 1:r111.-ation
Depar1111cn1
48 Admin1,tr;i11,,r1 Lppr;idation Revenue 4,50,00,000 0 4,50,00.000 Grant l'11du Thrrtt:enth Capital 100 0 I0ll
Finarn.:,· < ·, ,11rnll ,,ion.
55 Expend,:u,c pl:11,un111g to Revenue 26,70,000 0 26,70,000 I Women .md ( ·111ld Welfare. 56 Rural lndu,trtt·•, Revenue 3,00,04,000 0 3,00,04,(}()( l
64 Scheduled C1,1, \uh l'lan Revenue 87,73,07,900 0 87,73,07,9()() Capital 200 0 200
65 Aviation Dq1,tr11,1cn1 Revenue 1,00,00,000 0 1,00,00,00ll
69 Expenditurl' Jlt:ll.1llilll)! lo Revenue 4,46,56,000() 4,46,56,( JI ti l Urhan Ad111111,-.•,:•:1"11 .rnd
Dcvdopmen1 lkpartrncnl-
Urban Wl"IL1•-:.
7
96 (6)
(1) (2)
81 Financial assistance to Urban Revenue bodies.
82 Financial assistance to Three Revenue tier Panchayati Raj Institu- tions under the tribal area
sub-plan.
.: '.,
Total Revenue Capital
· Grand T6tal
200
4,40,00,000
2,86,31,08,500 ·
6,60,00,700 · ' 12,92,91,09,200
1/ , / / ./
.,·
(3)
Rs.
. 0
0
21,62,000
1,25,75,000
1;47,37 ,000
i j ' \
' 'd ~. ~ ~ ~ mllm~fflWl
Rs.
200
4,40,00,000
2,86,52, 70,500
7,85,75,700
2,94,38,46,200
.,.
I
8