·~~ ~~GF-fi~~ ~ W@A(~ GF-fiWfic)~ ~ ~ ~-~ -it.2-22-3.Jl-tM~ -Nie / 38 fu. ~- ~. ~ 30-05-2001."
~~
"oofi-tM~/~/ 09/2013-2015."
(I\JlqSI (~ft ltl 1(01) JU~cfil( ~ !.lcfil~ld ~86] ~.~.~1sll1Ti2016-~2s.~1937 ~ . ~ 1s ll1Ti 2016
~ 2842/iJ. 90/21--3l/~-/U."lf./2016. -3ffil-tM~ f~UT-HNTcf>1 f.l'-IR-!Rii<"I ~~~~ 14-03-2016
171
3ffi1./il•I~ ~~~-rrn~om>&ll~!tllj./i!R, ~-~-~.~~-
1
172
gd)f!JI~ (~9~2016) fcmfn.T cllf 2015 - 2016 "tl ~:fl ~ ~ ~~ ~ "tl ~ f¥tt if ~
2016 ~~~-tr
~m f.ifu if .'I
31,79 , 84,29 , 058
~ qil ~ sifRT. ~11. 3.
~cnl ~3ITT ~ ~
( 1) (2)
ifa\lflll~ {l~'fil~f.tft:nl~ ~~~ ( 3) ilf~f¥~~rnwn~ ~~~~o~ 3441 Ria cfil~ ~ . ~~ <1111 'i.fafift•I~ ~. 2016 'fil ~~ ~ ( 3) ii
~~qi) ft~~a ~ ~ ~ ~ ~m ~~~~~ ~ ~~~t~fu-ft:R~
~
('!.TIU 2 3ITT 3 ~ ) Pti:.t~~a~~ufum fctm.itrm ~f.tfutR 7:m~ mfuf
(3)
~ ~ ~ mfuf ~-~~ ~ 0 6,39,51,00,000 6,39,51,00,000 03 ~ ~ 200 0 200
~ 200 0 200 05 ~ ~ 1,40,30,000 0 1,40,30,000 06 fc@fcnwr~~ ~ 5,00,000 0 5,00,000
~-
10 q.j ~ 32,00,00,000 14,17,000 32,14, 17,000 11 ~~"JWTfcnwr~ ~ 200 0 200
~~-
gdlflll~ ~~. ~ 15 lIT-a 2016 172 (1)
(1) (2) (3)
m m m
12 ~fcorn-€1~~ ~ 4,63,93,00,000 0 4,63,93,00,000 tit 24,80,00,100 0 24,80,00, 100
17 '8 t\
~ -
27 ~ffl/ITT ~ 5,00,00,000 0 5,00,00,000 30 ~d'm"llll:fturmrn tit 40,00,00,000 0 40,00,00,000 fcornit~~-
36 ~ ~ 100 0 100
39 ~ .~~'i1'm ~ 17,94,000 0 17,94,000 ~m&IUT imwT it
~~-
41 ~~3qi.ibt-11 ~ 3,81,04,56,000 0 3,81 ,04,56,000 ~ 51,40,00,000 0 51 ,40,00,000
43 Wc:J:am~~ ~ 2,00,00,000 0 2,00,00,000 47 ~mm. ~re/ITT ~ 17,36,000 0 17,36,000 ~m:rrITTfci'lWT.
56 :i:mitcim ~ 100 0 100
58 ~~~~~ ~ 13,50,00,00,000 0 13,50,00,00,000 m:c1 &1,ihh1~~~-
64 ~sitT@ 34lil..'rl'11 ~ 1,21,01,44,000 0 1,21,01 ,44,000 ~ 17,54,50,958 0 17,54,50,958
67 m
81 ~Rifil'mcfil~ ~ 0 7,00,00,000 7,00,00,000 ~-
<-1111 -
\ra~c1 23,96 ,79,60,800 7,14,17,000 24,03,93,77,800
1(-it 1,35,74,51 ,258 6,40,16,00,000 7,75,90,51 ,258
~
25,32,54, 12,058 6,47,30,17,000 31,79,84,29,058
3
172(2)
~ . WITcfi 1s l!Fd 2016 ~ 2842/tr. 90/21 - 31/T;ITTf.../"3.
Short title.
Issue of Rs.
31, 79,84,29,058
from a nd out of the Conso lidated Fund of th e State for t he Financial year 2015-2016. Appropria tio n. 'i.faflft•I~ ~~~-;in:rit"m ~1~~11::!,fll{, ~- ~- ~. ~ "fTTaq_
CHHATTISGARH ACT
(No. 9 of 2016) THE ClD-IATTISGARH APPROPRIATION (No. I) ACT, 2016 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year
2015-2016.
Be it enacted by the Chhattisgarh Legislature in the Sixty-seventh Year of the Republic of India, as follows:-
I.
2.
3.
This Act may be called the Chhattistgarh Appropriation Act, 20 16. From and out of the Consolidated Fund of the State ofChhattisgarh, there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums specified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, 2016, amounting in the aggregate to the sums of Three Thousand One Hundred Seventy Nine Crore Eighty Four Lakhs Twenty Nine Thousand Fifty Eight rupees towards defraying the several charges which will come in the course of payment during the financial year 20 15-20 16 in respect of services and purposes specified in column (2) of the Schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purpose expressed in the Schedule in relation to the said financial year.
THE SCHEDULE
(See Section 2 and 3) No. of
Vote
Services and
purposes Voted by the Legis lative
Assembly
Sums not exceeding Charged on
Consolidated
Fund
Total
( I) (2)
Charged Appropriation- Public Debt.
Rs.
Capital 0
(3)
Rs. Rs.
6,39,5 1,00,000 6,39,51 ,00,000
4
172 (3)
(I) (2) (3)
Rs. Rs. Rs.
03 Police Revenue 200 0 200 Capi~I 200 0 200
05 Jail Revenue 1,40,30,000 0 1,40,30,000
06 Expenditure pertaining to Revenue 5,00,000 0 5,00,000 Finance Department.
10 Forest Revenue 32,00,00,000 14,17,000 32,14,17,000
11 Expenditure pertaining to Revenue 200 0 200 Commerce and Industry
Department.
12 Expenditure pertaining to Revenue 4,63,93,00,000 0 4,63,93,00,000 Energy Department. Capital 24,80,00, I 00 0 24,80,00, 100
17 Co-operation Revenue 40,00,00, I 00 0 40,00,00, 100
23 Water Resources Capital 0 65,00,000 65,00,000 Department.
25 Expenditure pertaining to Revenue 100 0 100 Mineral Resources
Department.
27 School Education Revenue 5,00,00,000 0 5,00,00,000
30 Expenditure pertaining to Capital 40,00,00,000 0 40,00,00,000 Panchayat and Rural
Development Department.
36 Transport Revenue 100 0 100
39 Expenditure pertaining to Revenue 17,94,000 0 17,94,000 Food, Civil Supplies and
Consumer Protection
Department.
41 Tribal Areas Sub-plan Revenue 3,81,04,56,000 0 3,81,04,56,000 Capital 51,40,00,000 0 51,40,00,000
43 Expenditure pertaining to Revenue 2,00,00,000 0 2,00,00,000 Sports and Youth Welfare
Department.
47 Man-Power Planning and Revenue 17,36,000 0 17,36,000 Technical Education
Department.
56Rural Industries Revenue 100 0 100
5
172 (4)
(1) (2) (3)
Rs. Rs. Rs.
58 Expenditure on Relief on Revenue 13,50,00,00,000 0 13,50,00,00,000 account of Natural
Calamities and Scarcity.
64 Scheduled Caste Sub Plan Revenue 1,21,01,44,000 0 1,21,01,44,000 Capital 17,54,50,958 0 17,54,50,958
67 Public Works-Buildings Capital 2,00,00,000 0 2,00,00,000
81 Financial assistance to Revenue 0 7,00,00,000 7,00,00,000 Urban bodies.
Total - Revenue 23,96, 79 ,60,800 7,14,17,000 24,03,93, 77,800 Capital 1,35,74,51,258 6,40,16,00,000 7,75,90,51,258 Grand Total - 25,32,54, 12,058 6,47,30,17,000 31 , 79,84,29,058
6