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06 fcraffcfllPlif~~ rtft 60,00,00,000 0 60,00,00,000 07 c11fo1~cfi ~ fcfllPY if ~ 70,00,00,000 0 70,00,00,000 ~~-
08 ~ 'ffiRq~m~mm:R ~ 1,93,79,25,_Q0_0 . 0 1,93, 79,25,000
10 q,f ~ 400 0 400 --- -- . .. -- -- ----- · ··· ·-
12 ~fcfllPl if ~ ~ rtft 10,00,00,000 0 10,00,00,000
13 ~ ~ 10,36,37,000 0 10,36,37,000
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30 i:rr.m:@ nm mlftur mm ~ 14,66,71,000 0 14,66,71,000 fu
37 QlR;-f ~ 4,29,00 ,000 0 4,29,00,000 39 '!1m, ~ • nm ~ 11, 11,22,000 0 11,11,22,000 ~"ffiiWJT fu
41 ~~34lll"1'11 ~ 45,67,83 ,400 0 45,67,83,400
~ 4,38,10,61,000 0 4,38,10,61,000
53 ~ "11IB 34<-4!"1'1iii•k1 ~ 3,53,22 ,000 0 3,53,22,000 ~ f.rcorm cfil ~
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4
CHHATTISGARH ACT
(No. I of 2017) THE CHHATTISGARH APPROPRIATION (No. 1) ACT, 2017
138 (3)
An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State ofChhattisgarh for the services of the Financial Year 2016-2017.
Be it enacted by the Chhattisgarh Legislature in the Sixty- eighth Year of the Republic of India, as follows :-
Short title.
Issue of
Rs. 12,50,4 1,69,095
from and out of the
Conso lidated Fund
of the State for the
Financial year
2016-2017.
Appropriation .
l.
2.
,.,
.J.
No.of Services and Vote purposes
( I) (2)
03 Police This Act may be called the Chhattisgarh Appropriation (No. l)Act, 2017. From and out of the Consolidated Fund of the State ofChhattisgarh, there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums specified in column (3) of the Schedule of the ChhattisgarhAppropriationAct, 2017, amounting in the aggregate to the sums of One Thousand Two Hundred Fifty Crore Fourty One Lakhs Sixty Nine Thousand Ninety Five Only rupees towards defraying the several ' charges which will come in the course of payment during the financial year 2016-2017 in respect of services and purposes specified in column (2) of the Schedule.
The sums authorised to:be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year.
THE SCHEDULE
(See Section 2 _and 3) Sums not exceeding Voted by the Charged on Total Legislative Consolidated Assembly Fund
(3)
Rs. Rs. Rs. Revenue 21 ,79,00,000 0 21 , 79,00,000 · _Capital 4;40,00,000 0 4,40,00,000
06 Expenditure pertaining Capital 60,00,00,000 0 60,00,00,000 to Finance Department.
07 Expenditure pertaining Revenue ·70,00,00;000 0 70,00,00,000 to Commercial Tax
Department. - . • · -
08 Land revenue and district Revenue 1,93,.79,25,000 0 1,93,79,25,000 administration .
10 Forest Revenue 400 0 400 -- --· · -- - .. --
5
138 (4)
(I ) (2) (3)
Rs. Rs. Rs.
12 Expenditure pe11aining to Revenue 10,00,00,000 0 10,00,00,000 Energy Department.
13 Agriculture Revenue 10,36,37,000 0 10,36,37,000
15 Financial assistance to Revenue 36,99,60,000 0 36,99,60,000 Three tier Panchayati Raj
Institutions under
Scheduled Caste Sub
Plan.
16 Expenditure pertaining to Revenue 2,58,20,000 0 2,58,20,000 Fisheries Department.
17 Co-operation Revenue 24,85;00,000 0 24,85,00,000
20 Public Health Engineering Revenue 0 3,26,195 3,26,195 Capital 100 0 100
2 1 Expenditure pertaining to Capital 100 0 100 Housing and Environment
Department.
?" _., Water Resources Capital 100 0 100 Department.
24 Public works-roads and Capital 100 0 100 bridges.
28 Sate Legislature Revenue 3;30;00,000 14,10,000 3,44,10,000
29 Administration of Justice Revenue 2,92,00,000 0 2,92,00,000 and Elections.
30 Expenditure pertain ing to Revenue 14,66,71,000 0 14,66,71,000 Panchayat and Rural Capital 4,58,00,000 0 4,58,00,000 Development Department.
37 Tourism Revenue 4,29,00,000 0 4,29,00,000
39 Expenditure pertaining to Revenue 11 ,11,22,000 0 11, 11,22,000 Food Civil Supplies and
Consumer Protection
Department
4 1 Tribal Areas Sub-plan Revenue 45,67,83,400 0 45,67,83,400 Capital 4,38, 10,61 ,000 0 4,38,10,61,000
53 Financial assistance to Revenue 3,53,22,000 0 3,53,22,000 Urban bod ies under
Scheduled Caste Sub
Plan.
64 Scheduled Caste Sub Revenue 35,68,87,400 0 35,68,87,400 Plan. Capital 47,79,56, 100 0 47,79,56,100
6
138 (5)
(l) (2) (3) Rs. Rs. Rs.
67 Public Works-Buildings Capital 100 0 100
75 NABARD aided Projects Capital 100 0 100 pertaining to Water
Resources Department.
80 Financial assistance to Revenue 79,37,59,000 0 79,37,59,000 Three tier Panchayati Capital 9,91 ,95,000 0 9,91,95,000 Raj Institutions.
81 Financial assistance to Revenue 76,44,21 ,000 0 76,44,21,000 Urban bodies.
82 Financial assistance to Revenue 37,95,58,000 0 37,95,58,000 Three tier Panchayati
Raj Institutions under
the tribal area sub-plan .
83 Financial assistance to Revenue 10,54,000 0 10,54,000 urban bodies under
the tribal area sub-plan .
Total- Revenue 6,64,32,98,200 17,36,195 6,64,50,34,395 Capital 5,85,91 _,34, 700 0 5,85,91,34, 700 Grand Total 12,50,24,32,900 17,36,195 12,50,41,69,095
7