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Arunachal Pradesh act 006 of 2021 : The Arunachal Pradesh Indian medicine Council ( Amendment) Act, 2021

The Arunachal Pradesh Gazette EXTRAORDINARY

PUBLISHED BY AUTHORITY

No. 114, Vol. XXVIII, Naharlagun, Thursday, April 29, 2021, Vaisakha 9, 1943 (Saka)

GOVERNMENT OF ARUNACHAL PRADESH

LAW, LEGISLATIVE AND JUSTICE DEPARTMENT

CIVIL SECRETARIAT

ITANAGAR

NOTIFICATION

The 28thApril, 2021

) No. Law/Legn-4/2021.—The following Act of the Arunachal Pradesh Legislative Assembly

which was passed in the Sixth Session of the Seventh Legislative Assembly and received the

assent of the Governor of Arunachal Pradesh s hereby published for general information.

(Received the assent of the Governor on 26th April, 2021)

THE ARUNACHAL PRADESH INDIAN MADICINE COUNCIL (AMENDMEN T) ACT, 2021

(ACT NC. 6 OF 2021)

An

Act

further to amend the Arunachal Pradesh Indian Medicine Council Act, 2013 (Act No. 1 of

2014).

Be it enacted by the Legislative Assembly of Arunachal Pradesh in the Seventy-second

year of the Republic of India as follows:

1. (1) ThisActmay be called the Arunachal Pradesh State Indian Medicine ~ Short title and

Council (Amendmen\) Bill, 2021.

commence-

ment.

(2) Itextendsto the whole of State of Arunachal Pradesh

(3) Itshallcome into force on the date of its publication in the Official

Gazette.

2. InlheArunachal PradeshIndianM

edicmeCounci\A cl.2013(No.1o(

Amendment of

2014) (hereinafter referred to as the principal Act), in section 2,in Section 2,

clause (e) for the words "Unani Tibb" appearing after the word, "and"

and before the word, “whether", the words, "(Unani Tibb o Sowa-Rigpa)

or (Yogaand Naturopathy, recognized by Central Council for Resgarch

in Yoga Naturopathy, (CCRYN), Government of lndxi.i, or established

as per CCRYN laid down guudelines)“ shall be substituted.

Onit Panyang, IAS

Commissioner to the

Government of Arunachal Pradesh,

Itanagar.

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