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Uttar Pradesh act 023 of 1961 : The UTTAR PRADESH LAWS AMENDING ACT, 1961

Section 1. Short title

This Act may be called the Uttar Pradesh Laws Amending Act, Short title. 1961.



Section 2.Amendment of certain enactments.

The enactments mentioned in the Schedule are hereby amended Amendment of to the extent and in the manner specified in the fifth column certain enactments. thereof.