Rajasthan act 009 of 1957 : The RAJASTHAN JAGIRDARS DEBT REDUCTION ACT, 1956

Section 1.Short title, extent and commencement.

1) This Act may be called the Rajasthan Jagirdars Debt Reduction Act, 1956. 2) It extends to the whole of 1the State of Rajasthan. 3) It shall come into force at once.

Section 2.Definations

Section 3.Reduction of secured debt at the time of passing decree

Section 4.Power to reduce secured debt after passing of decree

Section 5.Decree for reduced amount

Section 6.Satisfaction of the decree

Section 7.Debt realizable from compensation money and rehabilitation grant.

Section 8.Execution of decree relating to unsecured debt against the bonds

Section 9.Maintenance allowance

Section 10.Provisions of Usurious Loans Act, 1918, not be affected

Section 11.Power to make rules

Section 12. Non-applicability of certain provisions of Act to Sunel area

Section 13.Applicability of Rajasthan General Clauses Act