The Nagaland Salaries allowances and other facilities of the Chief Minister other Ministers, Speaker, Leader of Opposition, Deputy Speaker, Parliamentary Secretaries and other member of the Nagaland Legislative Assembly and pension for ex-members (1"AmendmentAct 2010 (Act No. 7 of 2010)
Received the assent of Governor of Nagaland on 30/07/2010. To amend the Nagaland Salaries, allowances and other facilities of the Chief Minister, other Ministers, Speaker, Leader of opposition, Deputy Speaker, Parliamentary Secretaries and other members of theNagaland LegislativeA ssembly and pension for Ex-Member, Act 2005.
S h i iT itle, and commencement:
1. 1. This Act may be called the Nagaland Salaries, allowances and other facilities of the Chief Minister other Ministers, Speaker, Leader of opposition, Deputy Speaker, Parliamentary Secretaries and other members of the Nagaland legislative Assembly and pension for Ex-Member (first Amendment) Act, 2010.
Insertion of a new clause to section 1
Afterthe existing section 1 clause 1-3 another clause shall be inserted, namely:
(4) The Amendment shall have effect fiomthe date of Governor gives his assent to the bill.
Insertion of new sub-clause to clause 1o f section 8.
2. After the existing clause 1 of section 8, the following subclauses shall be inserted:
(a) An amount not exceeding amaximum of Rs. 1 lakh will be granted to the members subject to the seriousness of the case of the patient. @) An amount not exceeding Rs. 25,0001- will be granted to the deceased
family member of anEx-Member.
(c) An amount of&. 15,0001- will be grantedincase of any unfortunate natural calamities.
Salary, allowances and other facilities.
3. (1) The salary, allowances and other facilities of the Chief Minister, other Ministers, Speaker, Leader of opposition, Deputy Speaker, Parliamentary Secretaries and other members of the Nagaland Legislative Assembly shall be as shown in Schedule 1.
1
Insert (1) (a):-
(1) (a). The salary, allowances and other facilities of the Chief Minister. other Ministers, speaker, Leader of opposition, Deputy Speaker, Parliamentary Secretaries and other members of the Nag - a land Le - g islativeA ssemblv as revised and shown in schedule 1.
Amendment of Section 9
4. For the Existing section 9 of the Principal Actthe following shall be substituted. Periodic review of salaries, allowances, other facilities and pension.
9. (1) The House Committee shall initiate the periodical review for studying the structure of pay and facilities provided to the Members in this Act to make suitable recommendation.
(2) All the Recommendations and reports of the House Committee of the NagalandMairs Dep-ent for consideration.
(3) The Recommendation ofthe House Committee shall be laid before the LegislativeA ssembly and its applicability shall be effective only after being passed by theNagaland Legislativehsembly.
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SCHEDULE 1 W SEPARATE PAGE
THE NAGALAND SALARIES,ALLOWANCESAND OTHER FACILITIES OFTHE CHIEFMINISRER,
OTHER MINISTERS, SPEAKER, LEADER OF OPPOSITION, DEPUTY SPEAKER, PARLIAMENTARY
SECRETARIES AND OTHER MEMBERS OF THE NAGALAND LEGISLATIVE ASSEMBLY and PENSION FOR EX-MEMBER,AMENDMENT ACT 2010. (ACT NO 7 OF 2010)
SCHEDULE - 1
(See Section 3)
SI. Title offacility Chief Other Speaker Leaderof Padia- Mher No. (Salary allowa- Minister Minister Opposition DSpewakver mentary Members nces Etc.) Secreta- (MLAs)
ries MLAs)
1 Salary p.m. Rs. 22,000 Rs. 20,000 Rs.20,000 Rs. 20,000 Rs. 19,000 18.000 16,000
2 No ofvehicles 3 2 3 2 2 2 1
3 Vehide Rs. 15,000 Rs. 10.000 Rs 15,000 Rs. 10,000 Rs. 10,000 Rs. 10,000 lfconstituencyiswithin maintenance 150 kms, Rs. 2000, if
allowance p.m. constituency is between
pervehicle 150 to 300 kmsfrom
(for minor Kohima, Rs. 2500 if
repairs) more than 300 kms
away from Kohima
Rs. 3000 Rs. 5,000.
4 Majorrepairs To be To be .To be To be To be To be Major repair of mem- of vehicles undertaken undertaken undertaken undertaken undertaken undertaken bers' vehicles to be through through by by by through enhanced from
Government Government Assembly Assembly Assembly Government Rs. 20,001- p.a. to
3
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availability availability availability availability availability availability may bedeposited in Treasury (b) Rs. 201- to
becharged per day for
the Ex-members at
Legislator'sH ome.(c)
Rs. 1501-to becharged
per day from guest of
other State Officials.
9 Government As per As per As per As per As per As per Nil Personnel orders orders orders orders orders orders StafflAssembiy issued by issued by issued by issued by issued by issued by Secretariat StateGover- State Gove- State Gove- State Gove- State Gove- State Gove- staff(Regular nmentfrom rnmentfrom rnmentfrom rnmentfrom rnmentfrom rnmentfrom lad hoclcasual) time to time time to time time to time time to time time to time time to time
10 Government/ 3 2 3 2 2 2 Nil Assembly Government Government Secretariat Secretariat Secretariat Government Secretariat Drivers Drivers Drivers Drivers Drivers Drivers Staff(Reguiar
lad hodcasual
11 Private Staff Nil Nil Nil Nil Nil Nil Personal Staff Rs. 8000 allowance p.m. Two PlAids
for engaging (Rs. 4000 each)
driver and =Rs. 8000
stat
12 Hospitality Rs. 10,000 Rs.8,000 Rs. 10,000 Rs. 8,000 Rs. 8,000 Rs. 8,0000 Rs. 8,000 Allowance
13 Newspaper1 Rs. 1,000 Rs. 1,000 Rs. 1,000 Rs. 1,000 Rs. 1,000 Rs. 1,000 Rs. 1,000 Magazine
5
allowance p.m.
14 DAforatten- Nil Nil Nil Rs. 500 Nil Nil Rs. 500 ding House
15 DAfor Nil Nii Ni i Rs. 500 Nil Nil Rs. 500 Attending
Committee
16 DA for offciai Ifstate If State if State If State lfState listate Guest If State Guest House tours outside Guest Guest Guest Guest House Guest House House facility facility is availed Nagaland but House House House faciiity is facility is is availed
within India facility is facility is facility is availed availed
availed availed availed
Metropolis: Metropolis: Metropolis: Metropolis: Metropolis: Metropolis: Metropolis: Rs. 5000 Rs. 5000 Rs. 5000 Rs. 5000 Rs. 5000 Rs. 5000 Rs. 5000Class Class Acities Rs. 400 ClassAcities CiassAcities ClassAcities CiassAcities ClassAci- Acities Others Rs. 300 Rs. 400 Rs. 400 Rs. 400 Rs. 400 ties Rs. 400 Rs. 400 Oth-
Others Others Others Others Others ers Rs. 300
Rs. 300 Rs. 300 Rs. 300 Rs. 300 Rs. 300
If State lS tate If State If State Ifstate If State Guest if State Guest House Guest House GuestHouse GuestHouse Guest House Guest Hou- Housefacility facility is not avaiied facility is not facility is not facility Is not facility is not sefacility is is not availed Metropolis: Rs. 800 availed availed availed availed not availed Metropolis: Class ACities Rs. 600
Metropolis: Metropolis: Metropolis: Metropolis: Metropolis: Rs. 800 Class Others Rs. 500 Rs. 800 Rs.800 Rs. 800 Rs. 800 Rs. 800 A Cities
ClassA Class A ClassA ClassA Class A Rs. 600 0th-
Ciies Cities Cities Cities Cities ers Rs. 500
Rs. 600 Rs. 600 Rs. 600 Rs. 600 Rs. 600
Others Others Others Others Others
Rs. 500 Rs. 500 Rs. 500 Rs. 500 Rs. 500
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17 DAforoffiial As per enti- As per entit- As per entit- As per entit- As perentitl As perentitl- As per entitlement of outsidelndia tlementof lement of lement of se- lement of se- ement of se- ement of se- senior Class Io fficer of senior Class senior Ciass nior Class I nior Class I nior Class I nior Class I theGovernment of loihrofthe l offceroflhe officerofthe officerof the offmiofthe officer of the Nagaland Government Govemment Govemment Government Govemment Government
of Nagaland of Nagaland of Nagaiand of Nagaland of Nagaland of Nagaland
18 TAforoficial As per entit- As per entit- As perentitl- As perentit- As per entit- As per entill- As perentitlementof tourwithin and lement of se- lement ofse- ement of se- lement of se- lementof ement of se. senior Class I officer out side india nior Class I nior Ciass I nior Class I nior Class I senior Class nior Class I of the Governmentof officer of the officer of the oNcerof the officer of the l officer of officerof the Nagaland Government Government Government Government theGovern- Govemment
of Nagaland of Nagaiand of Nagaland of Nagaiand mentof of Nagaland
Nagaiand
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SCHEDULE - ii (See Section 4) Title of Facility Amount of Pension1 Family pension
Pension Pension p.m. for ex-memberforthe first t e n s ewed Rs. 16,000 in the Nagaland LegislativeA ssembly.
Additional pension p.m. for eve~yadditionatle rm sewed Rs. 1,000 in the Nagaland LegislativeA ssembly
Familv Pension
Forthe spouse or department ofthe ex-member Rs. 8000
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