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Rajasthan act 23 of 2019 : The Rajasthan Seed and Seedling (Repeal) Act 1960

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Bill No. 17 of 2019 (Authorised English Translation) THE RAJASTHAN SEEDS AND SEEDLINGS (REPEAL)

BILL, 2019

(To be introduced in the Rajasthan Legislative Assembly)

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Bill to repeal the Rajasthan Seeds and Seedlings Act, 1960. Be it enacted by the Rajasthan State Legislature in the Seventieth Year of the Republic of India, asfollows:- 1. Short title and commencement.- (1) This Act may be called the Rajasthan Seeds and Seedlings (Repeal) Act, 2019.

(2) It shall come into force at once. 2. Repeal of Rajasthan Act No. 23 of 1960.- The Rajasthan Seeds and Seedlings Act, 1960 (Act No. 23 of 1960) is hereby repealed.

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