This Act may be called the Farm Laws Repeal Act, 2021.
The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Act, 2020, the Farmers' Produce Trade and Commerce (Promotion and Facilitation) Act, 2020 and the Essential Commodities (Amendment) Act, 2020 are hereby repealed.
In section 3 of the Essential Commodities Act, 1955, sub-section (1A) shall be omitted.