नबधंन सं या पी0ट0-40
ॢबहर गजट [सधरण [क ॢबहर सरकर हर क०शत 2 कॢमZक 142 श (स पटन 5) पटन ब१धवर 18 नव बर 2020 fof/k foHkkx
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vf/klwpuk
18 uoEcj 2020
laŒ ,y0th0&01&11@2020@6329@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] ftlij egkefge jk"Vªifr fnukad 20 vDrwcj 2020 dks vuqefr ns pqds gSa] blds }kjk loZlk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls] ihŒlhŒpkS/kjh]
ljdkj ds lfpo A
1
[सधरण 18 नव बर 2020 ¼fcgkj vf/kfu;e 17] 2020½ Bsdk Je ¼fofu;eu ,oa mRlknu½ ¼fcgkj la'kks/ku½ vf/kfu;e] 2020
Bsdk Je ¼fofu;eu ,oa mRlknu½ vf/kfu;e] 1970 dks la'kksf/kr djus gsrq vf/kfu;e
izLrkouk %& pw¡fd orZeku esa dksfoM&19 egkekjh ds izdksi us fcgkj jkT; esa vkS|ksfxd fØ;kdykiksa ,oa vkfFkZd xfrfof/k;ksa dh xfr dks de fd;k gS ,oa vkS|ksfxd fØ;kdykiksa rFkk vkfFkZd xfrfof/k;ksa dks xfr nsus gsrq izns'k esa u;s vkS|ksfxd fuos'k ds volj iSnk djus dh vko';drk gS;
vkSj] pw¡fd fcgkj jkT;iky dk lek/kku gks x;k gS fd ,slh ifjfLFkfr;k¡ fo|eku gS] ftuds dkj.k Je vf/kfu;eksa esa la'kks/ku djus ds fy, rqjar dkjZokbZ djuk vko';d gks x;k gS;
vkSj] pw¡fd jk"Vªifr ls bls esa iz[;kfir djus dk funsZ'k izkIr gqvk gS %
Hkkjr x.kjkT; ds 71osa o"kZ esa fcgkj jkT; fo/kkueaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gksA
1- laf{kIr uke] foLrkj vkSj izkjaHk%&(1) bl vf/kfu;e dks Bsdk Je ¼fofu;eu vkSj mRlknu½ ¼fcgkj la'kks/ku½ vf/kfu;e] 2020 dgk tk;sxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
(3) ;g rqjar izor̀ gksxk
2- Bsdk Je ¼fofu;eu vkSj mRlknu½ ¼1970 dk vf/kfu;e la[;kad 37½ vf/kfu;e 1970 esa la'kks/ku%&
Bsdk Je ¼fofu;eu vkSj mRlknu½ vf/kfu;e] 1970 ds /kkjk&1 dh mi/kkjk ¼4½ fuEu:is.k izfrLFkkfir gksxkA
(i) mi/kkjk (a) esa 'kCn **chl** dks 'kCn **ipkl** ls izfrLFkkfir fd;k tk,xkA
(ii) mi/kkjk (b) esa 'kCn **chl** dks 'kCn **ipkl** ls izfrLFkkfir fd;k tk,xk ,oa /kkjk&1 dh mi/kkjk ¼4½ ds ijUrqd esa 'kCn **chl** dks 'kCn **ipkl** ls izfrLFkkfir fd;k tk,xkA
3-fof/kekU;dj.k%& vf/kfu;e dh bl /kkjk 1 dh mi/kkjk 4 esa la'kks/ku gksrs gq, Hkh] blds iwoZ esa fd;k x;k dqN Hkh ;k fofu'p; vkSj dh xbZ dkjZokbZ fof/kekU; :i ls fd;k x;k ;k dh xbZ le>h tk,xh vkSj vf/kfu;e dh /kkjk 1 dh mi/kkjk 4 ds izfrLFkkiu ds vk/kkj ij iz'uxr ugha fd;k tk,xk ;k dh tk,xhA
4- fujlu ,oa O;ko`fÙk%& (i) Bsdk Je fofu;eu ,oa mRlknu ¼fcgkj la'kks/ku½ v/;kns'k] 2020 ¼fcgkj v/;kns'k la[;k&06] 2020½ blds }kjk fujflr fd;k tkrk gSA
(ii) ,sls fujlu ds gksrs gq, Hkh mDr v/;kns'k ds }kjk ;k ds v/khu iznÙk fdlh 'kfDr ds iz;ksx esa fd;k x;k dksbZ dk;Z ;k dh x;h dksbZ dkjZokbZ bl vf/kfu;e }kjk ;k ds v/khu iznÙk 'kfDr;ksa ds iz;ksx esa fd;k x;k] ;k dh x;h le>h tk,xh] ekuks ;g vf/kfu;e ml fnu izo`r Fkk] ftl fnu ,slk dk;Z fd;k x;k Fkk] ,slh dkjZokbZ dh x;h FkhA
fcgkj&jkT;iky ds vkns'k ls] ihŒlhŒpkS/kjh]
ljdkj ds lfpo A
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18 uoEcj 2020
laŒ ,y0th0&01&11@2020@6330@yst—fc kj fo/kk u eaMy }k jk ;F kki k fjr vkSj e g kefg e jk" Vªi fr } kj k fn uk ad 2 0 v D rwcj 2 02 0 d ks v uqer Bsd k Je ¼ fofu; e u vkSj mR lk n u½ ¼fc g kj la'k ks/k u½ vf /kf u; e 2 0 2 0 d k fuE uf yf [kr vax zsth v uqok n fc g kj j kT ; i ky ds i zk f /kd kj ls b ld s } kjk izd kf 'kr f d ; k tkrk gS] ftl s Hkk jrh ; l afo/k ku d s vuq PNsn &3 4 8 d s [k aM ¼ 3 ½ d s v/k h u mD r vf /kf u;e d k vax zsth Hkk " kk esa izk f /kd̀r i kB le >k tk; sx k A
fcgkj&jkT;iky ds vkns'k ls] ihŒlhŒpkS/kjh]
ljdkj ds lfpoA
2
[सधरण 18 नव बर 2020
(BIHAR ACT 17, 2020)
THE CONTRACT LABOUR (REGULATION AND ABOLITION)
(BIHAR AMENDMENT) ACT, 2020
(An Act further to amend the contract labour (Regulation and Abolition) Act, 1970)
Whereas, the Covid-19 pandemic has deteriorated the Industrial and Economic activities in the State of Bihar and for providing impetus to the Industrial and Economic activities in the State, it is important to provide new opportunities for Industrial investment in the State; And whereas, the Governor is satisfied that circumstances exist which render it necessary for him to take immediate action;
And whereas, the instruction from the President is received to promulgate this Bill Be it enacted by the Legislature of the State of Bihar in the Seventy First years of the Republic of India as follows.
1. Short title, extent and commencement.—
(1) This Act may be called the Contract Labour (Regulation and Abolition)( Bihar Amendment) Act, 2020.
(2) It shall extent to the whole of the State of Bihar.
2. It shall come into force at once.
2. AMENDMENT OF THE CONTRACT LABOUR (REGULATION AND ABOLITION)
ACT, 1970.-—Sub-Section 4 of Section 1 of the the Contract Labour (Regulation and Abolition) Act, 1970 shall be amended as follows:-
(i) in clause (a), for the word "twenty", the word "fifty"shall be substituted, and
(ii) in clause (b), for the word "twenty", the word "fifty" shall be substituted and in the provisio of sub section-4 of section 1 of the Act, for the word "twenty", the word
"fifty"shall be substituted.
3.Validation.—Notwithstanding amendment in sub section-4 of section 1 of the Act, anything done and decision and action taken prior to it shall be deemed to have been validly done or taken and shall not be questioned on the ground of substitution of sub section-4 of section 1 of the Act.
4. Repeal and Savings.—
(i) The Contract Labour (Regulation and Abolition) (Bihar Amendment) Ordinance, 2020. (Bihar Ordinance No-06- 2020 is hereby repealed.
(ii) Notwithstanding such repeal, any thing done or any action takent in exercise of any power conferred by or under the said ordinance shall be deemed to have been done or taken in exercise of the powers conferred by or under this Act as if this Act were in force on the days on which such thing was done or action taken . By Order of the Governor of Bihar,
P.C.Choudhary,
Secretary to the Government.
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[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?
ॢबहर गजट
[सधरण 895%5'1+400%ड+ट,+प+?
Website: http://egazette.bih.nic.in
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