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Bihar act 014 of 2020 : The Bihar Public Works Contracts Disputes Arbitration Tribunal (Amendment) Act, 2020.

नबधंन सं या पी0ट0-40 ॢबहर गजट

[सधरण [क

ॢबहर सरकर हर क०शत 1 वण 142 श

(स पटन 43) पटन सोमवार 10 अग त 2020 fof/k foHkkx

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vf/klwpuk 10 vxLr 2020 laŒ ,yŒthŒ&01&08@2020&4382@ystA—fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 7 vxLr 2020 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA

fcgkj&jkT;iky ds vkns'k ls]

ihŒ lhŒ pkS/kjhSSS ]

ljdkj ds lfpoA

1

[fcgkj vf/kfu;e 14] 2020⁄= fcgkj yksd dk;Z lafonk fookn ek/;LFke~ U;k;kf/kdj.k ¼la'kks/ku½ vf/kfu;e] 2020 fcgkj yksd dk;Z lafonk fookn ek/;LFke~ U;k;kf/kdj.k vf/kfu;e] 2008 ¼fcgkj vf/kfu;e&21] 2008½ dh /kkjk 4(1) ,oa /kkjk 4 (3) ¼[k½ esa la'kks/ku ds fy, vf/kfu;e A

Hkkjr x.kjkT; ds 71osa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks%& 1- laf{kIr uke foLrkj vkSj izkjEHkA& ¼1½ ;g vf/kfu;e fcgkj yksd dk;Z lafonk fookn ek/;LFke~ U;k;kf/kdj.k ¼la'kks/ku½ vf/kfu;e] 2020 dgk tk ldsxkA

¼2½ bldk foLrkj laiw.kZ fcgkj jkT; esa gksxkA

¼3½ ;g fcgkj jkti= esa blds izdk'ku dh frfFk ls izòr gksxkA

2- fcgkj vf/kfu;e&21] 2008 ds /kkjk&4 esa la'kks/ku A&¼1½ fcgkj yksd dk;Z lafonk fookn ek/;LFke~ U;k;kf/kdj.k vf/kfu;e] 2008 ¼fcgkj vf/kfu;e&21] 2008½ dh /kkjk&4 (1) ,oa /kkjk&4 (3) ¼[k½ dks fuEufyf[kr }kjk izfrLFkkfir fd;k tk;sxk %&

^^4- U;k;kf/kdj.k ds v/;{k rFkk vU; lnL;ksa dh lsok ds fuca/ku vkSj 'krsZ %& **4- ¼1½ v/;{k rFkk vU; lnL; dk dk;Zdky inxzg.k dh frfFk ls rhu o"kksZ ds fy, vFkok 70 o"kZ dh vk;q rd tks igys lekIr gksxh] og dk;Zdky ekU; gksxkA

4- ¼3½ ¼[k½ ;fn jkT; ljdkj ,slk mfpr le>rh gS rks U;k;kf/kdj.k ds v/;{k ;k vU; lnL; dks dk;Z v{kerk] ÑR;kas ds fuoZgu esa f'kfFkyrk] nqO;Zogkj] fof/k ds fo:) vkns'k ikfjr djus] in/kkfjr djrs gq;s vU; ykHkdkjh fu;kstu esa jgus ds dkj.k mUgsa lquokbZ dk ;qfDr;qDr volj nsrs gq;s gVk;k tk ldsxkA**

fcgkj&jkT;iky ds vkns'k ls]

ihŒ lhŒ pkS/kjhSSS ]

ljdkj ds lfpoA

10 vxLr 2020

laŒ ,yŒthŒ&01&08@2020&4383@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 07 vxLr 2020 dks vuqer fcgkj yksd dk;Z lafonk fookn ek/;LFke~ U;k;kf/kdj.k ¼la'kks/ku½ vf/kfu;e] 2020 dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxk A

fcgkj&jkT;iky ds vkns'k ls]

ihŒ lhŒ pkS/kjhSSS ]

ljdkj ds lfpoA

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[Bihar Act 14, 2020] Bihar Public Works Contracts Disputes Arbitration Tribunal (Amendment) Act, 2020.

AN

ACT

for amendment in section 4 (1) and section (3) (b) of Bihar Public Works Contracts Disputes Arbitration Tribunal Act 2008 (Bihar Act-21, 2008) be it enacted by the Legislature of Bihar in the 71st year of the Republic of India as follows :-

1. Short title, extent and commencement.—

(i) This act may be called as Bihar Public Works Contracts Disputes Arbitration (Amendment) Act, 2020

(ii) It extends to the whole of the State of Bihar.

(iii) This Act shall come into force with effect from the date it is published in the Gazette of the State of Bihar.

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2. Amendment in Section 4 of the Bihar Act-21, 2008:-

(i) Section 4(1) & section 4(3) (b) of Bihar Public Works Contracts Disputes Arbitration Act 2008 (Bihar Act-21, 2008) will be substituted by the following:

4. Terms and conditions of service of the Chairman and other Member of Tribunal:-

"4(1) The Chairman and Members of the Tribunal shall hold office for a term of three years from the date on which he assumes the office or until he attains the age of seventy years, whichever is earlier.

4(3)(b) The state government may if it thinks so, remove the Chairman or any other Member of the Tribunal (after providing them appropriate opportunity of hearing) for reason of incompetence, laxity in performing the duties, misconduct, passing of order against the law, for engagement in any other paid employment while holding this office."

By Order of the Governor of Bihar,

P.C. Choudhary,

Secretary to the Government.

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Website: http://egazette.bih.nic.in

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