Empowerment of Person with disabilities is an inter-disciplinary process, covering various aspects namely, prevention, early detection, intervention, education, vocational training, rehabilitation and social integration etc. Section 24 of the Rights of Persons with Disabilities Act, 2016 provides formulation of schemes and programmes to safeguard and promote the rights of persons with disabilities. Further, Section 39 of the said Act mandates the Government to promote awareness campaigns and sensitization programmes inter alia for advance recognition of the skills, merits and abilities of persons with disabilities and of their contributions to the work force, labour market and professional fee.
Keeping in view the spirit of the above provisions of the Rights of Persons with Disabilities Act, 2016, the Government intends to confer National Awards in recognition of contributions/skills of persons with disabilities individually or otherwise and also in recognition of the contribution made by the Government and the private bodies in the field of empowerment of persons with disabilities.
Now, therefore, with a view to give effect to the intention of the Government to confer such National Awards, the Central Government hereby prescribes guidelines for the National Awards for Empowerment of Persons with Disabilities, namely
1. (a) These guidelines may be called as Guidelines for the National Awards for Empowerment of Persons with Disabilities.
(b) These guidelines come into force from the date of its publication in the Gazette of India.
2. Guidelines for the National Awards for Empowerment of Persons with Disabilities.
| Sl. No. |
Sub-category |
No. of awards |
Components of awards |
| (I) |
Best Employee/Self Employed with Disabilities |
||
| (i) |
Locomotor Disability (Locomotor Disability, Muscular Disability, Dwarfism, Acid Attack Victims, Leprosy Cured Cerebral Palsy) |
Two[One for Male and One for Female] |
Cash of Rupees Fifty Thousand, a citation, certificate and a medal to every awardee |
| (ii) |
Visual Impairment (Blindness, Low Vision) |
Two[One for Male and One for Female] |
-do- |
| (iii) |
Hearing Impairment (Deaf, Hard of Hearing) |
Two[One for Male and One for Female] |
-do- |
| (iv) |
Speech and Language Disability (Speech and Language Disability) |
Two[One for Male and One for Female] |
-do- |
| (v) |
Developmental Disorder (Autism Spectrum Disorder, Specific Learning Disability) |
Two[One for Male and One for Female] |
-do- |
| (vi) |
Intellectual Disability (Earlier Known As Mental Retardation) |
Two[One for Male and One for Female] |
-do- |
| (vii) |
Mental Behavior (Mental Illness) |
Two[One for Male and One for Female] |
-do- |
| (viii) |
Disability caused due to blood disorder (Haemophilia, Thalassemia Sickle Cell Disease) |
Two[One for Male and One for Female] |
-do- |
| (ix) |
Chronic Neurological Conditions (Multiple Sclerosis, Parkinson's Disease) |
Two[One for Male and One for Female] |
-do- |
| (x) |
Multiple Disabilities (Multiple Disabilities involving any two or more of the above broad categories) |
Two[One for Male and One for Female] |
-do- |
| (II) |
Award for Best Employer and Placement Officer or Agency |
||
| (i) |
Best Employer |
Three-One each to: (i) Government organization (ii) Public Sector Undertaking or Autonomous or Local Government Body (iii) Private or Non Governmental Organization |
Cash of Rupees One Lakh, a citation, certificate and a medal to every awardee |
| (ii) |
Best Placement Officer or Agency |
Two-One each to: (i) Autonomous Government Organization or Public Sector Undertaking (ii) Private or Non-Governmental Organization or Office |
Cash of Rupees Fifty Thousand, a citation, certificate and a shield to every awardee. |
| (III) |
Award for Best Individual and Institution Working for the Cause of Persons with Disabilities |
||
| (i) |
Best Individual |
Two (One each for Professional and Non-Professional) |
Cash of Rupees One Lakh, a citation and a certificate to every awardee. |
| (ii) |
Best Institution |
Two One each for: (i) An organization providing holistic comprehensive services to the persons with disabilities in a comprehensive manner. and (ii) An organization promoting inclusive education to the children/persons with disabilities |
Cash of Rupees Two Lakh, a citation and a certificate to every awardee. |
| (IV) |
Role Model Awards |
||
| (i) |
Locomotor Disability (Locomotor Disability, Muscular Disability, Dwarfism Acid Attack Victims Leprosy Cured Cerebral Palsy) |
Two[One for Male and One for Female] |
Cash of Rupees One Lakh, a citation and a certificate to every awardee. |
| (ii) |
Visual Impairment (Blindness, Low Vision) |
Two[One for Male and One for Female] |
-do- |
| (iii) |
Hearing Impairment (Deaf, Hard of Hearing) |
Two[One for Male and One for Female] |
-do- |
| (iv) |
Speech and Language Disability (Speech and Language Disability) |
Two[One for Male and One for Female] |
-do- |
| (v) |
Developmental Disorder (Autism Spectrum Disorder, Specific Learning Disability) |
Two[One for Male and One for Female] |
-do- |
| (vi) |
Intellectual Disability (Earlier Known As Mental Retardation) |
Two[One for Male and One for Female] |
-do- |
| (vii) |
Mental Behavior (Mental Illness) |
Two[One for Male and One for Female] |
-do- |
| (viii) |
Disability caused due to blood disorder (Haemophilia, Thalassemia, Sickle Cell Disease) |
Two[One for Male and One for Female] |
-do- |
| (ix) |
Chronic Neurological Conditions (Multiple Sclerosis, Parkinson's Disease) |
Two[One for Male and One for Female] |
-do- |
| (x) |
Multiple Disabilities (Multiple Disabilities involving any two or more of the above broad categories) |
Two[One for Male and One for Female] |
-do- |
| (V) |
Awards for Best Applied Research or Innovation or Product Development Aimed at Improving the life of Persons with Disabilities |
||
| (i) |
Best Applied Research or Technological Innovation Aimed at Improving the life of Persons with Disabilities. |
One |
Cash of Rupees One Lakh, a citation and a certificate. |
| (ii) |
Development of new Cost-effective product for manufacture Aimed at Improving the life of Persons with Disabilities. |
Two |
-do |
| (VI) |
Award for the Outstanding Work in the Creation of Barrier-Free Environment for the Persons with Disabilities |
||
| (i) |
Government Department or Offices or PSUs or Autonomous Bodies |
One |
A Citation and a certificate. |
| (ii) |
Local Bodies |
One |
Cash of Rupees Two Lakh, a citation and a certificate. |
| (iii) |
Private Sector or NGOs |
One |
Case of Rupees Two Lakh, a citation and a certificate. |
| (VII) |
Award for the Best District in Providing Rehabilitation Service |
||
| Best District in Providing Rehabilitation Service |
One |
A Shield, a certificate and citation. No cash award |
|
| (VIII) |
Best State Channelizing Agency of National Handicapped Finance and Development |
||
| Best State Channelizing Agency of National Handicapped Finance and Development Corporation. |
One |
A Shield, a certificate and citation. |
|
| (IX) |
Award for the Outstanding Creative Adult Persons with Disabilities |
||
| Award for the Outstanding Creative Adult Persons with Disabilities |
Two[one for Male and one for Female] |
Cash of Rupees Fifty Thousand, a medal, a citation and a certificate to every awardee. |
|
| (X) |
Award for the Best Creative Child with Disabilities |
||
| Award for the Best Creative Child with Disabilities |
Two[one for Boy and one for Girl] |
Cash of rupees Fifty Thousand, a medal, a citation and a certificate to every awardee. |
|
| (XI) |
Best Braille Press |
||
| Best Braille Press |
One |
Cash of Rupees One Lakh, a citation and a certificate. |
|
| (XII) |
Best Accessible Website |
||
| (i) |
Govt. |
One |
A shield, a certificate & a citation |
| (ii) |
PSU or Local Bodies |
One |
-do |
| (iii) |
Pvt. Sector |
One |
-do- |
| (XIII) |
Best State in promoting empowerment of persons with disabilities and for implementation of Accessible India Campaign |
||
| (i) Best State in promoting empowerment of persons with disabilities |
One |
A shield, a certificate, a citation. |
|
| (ii) Best State for implementation of Accessible India Campaign |
One |
A shield, a certificate,a citation. |
|
| (XIV) |
Best sports person with disability |
||
| Best sports person with disability |
4 [two for Male and two for Female] |
Cash of Rupees One lakh, a citation, certificate and a shield to every awardee. |
|
(i) Applications shall be invited from eligible candidates or establishment or institutions in categories as prescribed in para 2.1 above in prescribed application form given at Annexure-A to Annexure-Q through advertisement in the leading National and Regional newspapers.
(ii) Ministry of Social Justice & Empowerment, Department of Empowerment of Persons with Disabilities (Divangjan) shall write to the Central Ministries, State Governments, and Union Territory Administrations.
(i) The Central Government, State Governments and Union territory Administrations shall forward their recommendations to the Ministry of Social Justice and Empowerment, Department of Empowerment of Persons with Disabilities by the stipulate date.
(ii) The awardees may also recommend and send application.
(ii) Applications received after due date shall not be considered for Award.
(i) There shall be screening committees for short listing of awardees in different categories of national awards. The screening committees shall comprise of four to five members, including the Chairman, out of the following
a. Serving or retired officers of the rank of Additional Secretary and above of the Central Government or Officers of the reputed Government Institutions;
b. Eminent personalities and experts in the field of disability or expert in the relevant field of award;
c. Representatives of Non-Governmental Organizations;
d. Officers of the rank of Deputy Secretary and above of the Department of Empowerment of Persons with Disabilities and organizations under the Department shall act as convener of the screening committees.
(ii) The National Selection Committee shall decide the nomination of the awardees for various categories on the basis of recommendation of the screening committees.
(iii) The convenors of the Screening Committees shall assist the National Selection Committee in selection process.
(iv) The non-official members of the Screening Committees and the National Selection Committee shall be entitled to TA and DA in accordance with the financial rules and procedures as applicable in Government of India.
(v) The awardees nominated under different categories of the national award shall be informed about date and venue of the national award function each year through Speed Post or Express Telegram or FAX or Telephone. The awards may be received personally by the selected individuals or representative of the institution.
(i) The selection of the awardees shall be made on the basis of recommendations of the Screening Committees by a National Selection Committee.
(ii) The National Selection Committee shall consist of the following officials
| (a) |
Union Minister of Social Justice and Empowerment |
Chairperson, ex-offico |
| (b) |
Minister of State for Social Justice and Empowerment |
Vice-Chairperson, ex-offico |
| (c) |
Secretary, Department of Empowerment of Persons with Disabilities (Divangjan) M/o SJ&E |
Member, ex-offico |
| (d) |
Chairperson, National Commission for Women, |
Member |
| (e) |
Director, Lalit Kala Academy |
Member |
| (f) |
Representative of Confederation of Indian Industries (CII). |
Member |
| (g) |
Head of Department, Deptt. of Rehabilitation, Safdarjung Hospital, New Delhi |
Member |
| (h) |
Representative of CSIR not below the rank of JS |
Member |
| (i) |
Representative of Rehabilitation Wing of DRDO |
Member |
| (j) |
The Chief Commissioner for Persons with Disabilities |
Member |
| (k) |
Chairman, Rehabilitation Council of India |
Member |
| (1) |
Chairperson, National Trust, New Delhi |
Member |
| (m) |
Special Secretary/Additional Secretary, M/o Social Justice & Empowerment |
Member |
| (n) |
Joint Secretary, Department of Empowerment of Persons with Disabilities (Divangjan) M/o Social Justice and Empowerment |
Convener |
(iii) The National Selection Committee referred to above may select higher number of awardees in any or all the categories or sub-categories referred to in the above Table.
(iv) The Department of Empowerment of Persons with Disabilities may co-opt members to the Selection Committee.
(v) The non-official members of the Selection Committee shall be entitled to TA and DA in accordance with the financial rules and procedures as applicable in Government of India.
(vi) The decision of the National Selection Committee shall be by a majority vote and in the extent of votes on both sides being equal, the Chairperson presiding over a particular meeting shall have a casting vote.
(vii) The decision of the Selection Committee shall be final.
(a) There shall be twenty national awards for the best employees or self-employed persons with disabilities in the following ten specified categories
| (i) |
Locomotor Disability (Locomotor Disability, Muscular Disability, Dwarfism, Acid Attack Victims, Leprosy Cured, Cerebral Palsy) |
| (ii) |
Visual Impairment (Blindness, Low Vision) |
| (iii) |
Hearing Impairment (Deaf, Hard of Hearing) |
| (iv) |
Speech and Language Disability |
| (v) |
Developmental Disorder (Autism Spectrum Disorder, Specific Learning Disability |
| (vi) |
Intellectual Disability (Earlier Known As Mental Retardation) |
| (vii) |
Mental Behavior - (Mental Illness) |
| (viii) |
Disability caused due to blood disorder - (Haemophilia, Thalassemia, Sickle Cell Disease) |
| (ix) |
Chronic Neurological Conditions (Multiple Sclerosis, Parkinson's Disease) |
| (x) |
Multiple Disabilities(Multiple Disabilities involving any two or more of the above broad categories) |
(b) Employees of Government, Statutory Bodies, Corporations, local bodies, Public Sector Undertakings of Central and State Governments, private sector, etc and Self Employed persons are eligible for awards.
(c) The employees with disabilities shall be assessed on the basis of the following criteria
| Sl. No. |
Criteria |
Weight |
| (i) |
Punctuality and regularity in attendance |
10% |
| (ii) |
Cooperation with superiors and fellow-employees |
10% |
| (iii) |
Extent of mobility, self-care and independence etc. |
10% |
| (iv) |
No excessive demands for adjustment in physical Environment, equipment, machinery and process etc |
10% |
| (v) |
No extra demand for special remuneration in the context of disability. |
10% |
| (vi) |
Type of Disability |
10% |
| (vii) |
Extent of Disability |
10% |
| (viii) |
Output/Production in comparison to his/ her non-disabled colleagues |
10% |
| (ix) |
Education/Qualification acquired after Becoming disabled |
10% |
| (x) |
Growth in career after becoming disabled |
10% |
(d) Self-employed persons with disabilities shall be assessed on the basis of the following criteria
| Sl. No. |
Criteria |
Weight |
| (i) |
The business is either showing break even or making considerable profits |
15% |
| (ii) |
The persons with disabilities play important role in the management of business |
10% |
| (iii) |
The person with disabilities pays his employees and pays installments to financial institutions regularly towards payments of loans |
10% |
| (iv) |
Annual turnover for the last five years |
15% |
| (v) |
Innovation introduced in the enterprise |
10% |
| (vi) |
Extent of independence in holding the enterprise |
10% |
| (vii) |
The number of disabled persons employed in the enterprise |
10% |
| (viii) |
Extent & Type of disability despite which enterprise was established and run successfully |
10% |
| (ix) |
Socio-economic circumstances despite which the enterprise was established and run successfully |
10% |
(e) Selection Committee while selecting the awardees in the category of employees or self-employed persons with disabilities shall give due representation to both rural and urban disabled persons and disabled women and shall ensure equitable regional representation.
(f) The applications shall be invited in the prescribed format attached at Annexure A.
(i) The outstanding employers of the disabled under the three sub- categories
(a) Government organization;
(b) Public Sector Undertaking or Autonomous Body or Local Government Body; and
(c) Private or Non Governmental Organization; shall be assessed on the basis of the following criteria
| Sl. No. |
Criteria |
Weight |
| (i) |
That at least 10% of the employees are disabled subject To a minimum of disabled persons in a given Establishment. (In case of large Establishment employing 100 disabled persons or more, the condition of 10% need not be rigidly adhered to |
20% |
| (ii) |
That wherever necessary minor adjustment/modifications in the machinery have been made; |
5% |
| (iii) |
That necessary environmental modifications at the worksite have been made including barrier free access; |
10% |
| (iv) |
That the employees with disabilities are offered the same conditions in service, including the rates of pay as given to other employees for similar work; |
15% |
| (v) |
That the employers have shown sympathetic understanding of the problems of the disabled |
10% |
| (vi) |
that when necessary and feasible, such additional facilities such as accommodation and transport etc, are provided |
10% |
| (vii) |
Retention rate |
10% |
| (viii) |
Employees assessment |
10% |
| (ix) |
Productivity ensured |
10% |
(ii) The applications shall be invited in the prescribed format attached at Annexure B.
(i) There shall be two National Awards under the category of placement officer/agency of person with disabilities, one each in the following two sub- categories
(a) Autonomous Government Organization or Public Sector Undertaking; and
(b) Private/Non-Governmental Organization or Officer
(ii) The best placement officer for placement of persons with disabilities shall be assessed on the basis of the following criteria
| Sl. No. |
Criteria |
Weight |
| (i) |
That he/she has placed at least 50% registered unemployed disabled persons in employment during the last five years and that at least 30% of them were women; |
20% |
| (ii) |
Total number of persons with disabilities placed during the last five years |
10% |
| (iii) |
His/her follow-up during the last five years coupled with placements of the people registered with him/her up to the end of the last year is outstanding; |
25% |
| (iv) |
That the attitude of the placement officer towards the registered persons with disabilities has been positive and helpful; |
20% |
| (v) |
The percentage of dropout employees should not exceed 20% in a given year; |
15% |
| (vi) |
The placement officer shall provide placement to all categories of disabled persons and maintain a balance amongst them while assisting for placement. |
10% |
(iii) The applications shall be invited in the prescribed format attached Annexure C.
(i) Two National Awards shall be given to individuals (one each to professional and non-professional) working for the cause of the persons with specified disabilities.
(ii) Awards shall be presented to the individual who has rendered best work in a year for the cause of the disabled in a particular year. Eminence of individual shall be determined on the following basis
(a) The organization in which he/she works considers him/her as outstanding.
(b) He/she has been responsible for initiating new program or services in the last 10 years resulting in benefiting the people with disabilities particularly in rural areas.
(c) Paid officers of the Institution shall not be eligible for selection. However, paid workers/officers of the NGOs working for the cause of the disabled could be eligible.
(d) His/her contribution should be outstanding in the areas of disabled welfare/rehabilitation/ education/training etc.
(e) His/her contribution in developing rehabilitation model for Community Based Rehabilitation and replicating the same in the inaccessible rural areas.
(f) Outstanding person championing the welfare and overall development of the disabled and sensitizing the community regarding rights and equal opportunities for the disabled.
(g) The quality of the work performed by the individual in the cause of the disabled and its significance for the cause shall also be given due weight- age.
(h) He/she has outstanding professional achievements to his/her credit.
(iii) The applications shall be invited in the prescribed format attached Annexure-D.
(i) There shall be two National Awards under this category, one award each would be provided under the following two sub-categories
(a) An organization providing holistic comprehensive services to the persons with disabilities in a comprehensive manner; and
(b) An organization promoting inclusive education to the children/ persons with disabilities
(ii) The criteria for giving awards in this category shall be as under
| Sl. No. |
Criteria |
Weight |
| (i) |
Has started comprehensive service for people with various disabilities. |
10% |
| (ii) |
Has adapted new equipments. |
10% |
| (iii) |
Has provided new services. |
15% |
| (iv) |
Has undertaken new strategies for improving existing services |
10% |
| (v) |
Has followed-up the clients in rehabilitation. |
5% |
| (vi) |
Achievements in the area of education/training/ rehabilitation etc. should be outstanding. |
10% |
| (vii) |
The Institution should have at least 10 years' experience in the field |
10% |
| (viii) |
The contribution of the institution in extension of outreach services in and around its working headquarters. |
5% |
| (ix) |
Motivation, involvement and participation of community for rehabilitation of the disabled particularly in rural areas |
10% |
| (x) |
While selecting the institutions due weightage would be given to voluntary action through participation of local public and efforts for rendering rehabilitation services to the persons with disabilities. |
5% |
| (xi) |
The geographical area in which the Institution is providing services |
5% |
| (xii) |
The category(ies) of disability for which the institution is providing services |
5% |
(iii) The applications shall be invited in the prescribed format attached at Annexure E.
(a) There shall be 20 national awards in this category to be given to persons with disability who can be an example for disabled citizens by way of his or her achievements in their chosen field. Two awards each- one male and one female- are to be given to the following sub-categories of disabilities
(i) Locomotor Disability (Locomotor Disability, Muscular Disability, Dwarfism, Acid Attack Victims, Leprosy Cured, Cerebral Palsy)
(ii) Visual Impairment (Blindness, Low Vision)
(iii) Hearing Impairment (Deaf, Hard of Hearing)
(iv) Speech and Language Disability
(v) Developmental Disorder (Autism Spectrum Disorder, Specific Learning Disability)
(vi) Intellectual Disability (Earlier Known As Mental Retardation)
(vii) Mental Behavior (Mental Illness)
(viii) Disability caused due to blood disorder (Haemophilia, Thalassemia, Sickle Cell Disease)
(ix) Chronic Neurological Conditions (Multiple Sclerosis Parkinson's Disease)
(x) Multiple Disabilities (Multiple Disabilities involving any two or more of the above broad categories)
However, if suitable person(s) in any one or more of these sub- categories are not found, the awards may be given to additional person(s) in other sub-categories.
(b) The applications shall be invited in the prescribed format attached at Annexure F.
(a) One National Award shall be given to the best applied research or technological innovation aimed at improving the life of persons with disabilities and two awards shall be given for the development of new cost-effective product for manufacture aimed at improving the life of persons with disabilities.
(b) The selection criteria for the innovative projects or technology shall be:
(i) Development of an outstanding device, aid or adaptation which substantially improves the chances of the persons with disabilities in receiving education, obtaining or retaining employment and in being totally integrated in the socio-economic life of the community; and
(ii) The effectiveness of the device in increasing the mobility, productivity and employment prospects of the persons with disability, maintainability of the device and its repairability.
(c) The criteria for easy and most cost-effective adaptability of technology shall be as follows
(i) Its effectiveness in increasing the mobility of disabled people using low cost resources.
(ii) Its effectiveness to assist in utilizing the best of their inherent potentials for increasing productivity and self-employment of disabled people using low cost resources.
(iii) Its effectiveness in facilitating communication of disabled people using low cost resource.
(iv) Its effectiveness in imparting education to disabled people using low cost resources.
(v) Its effectiveness in providing entertainment to disabled people using low cost resources.
(vi) Any other criteria, which may be adopted by a high level committee appointed by the Ministry of Social Justice & Empowerment. The decision of the committee shall be final.
(d) The applications shall be invited in the prescribed format attached at Annexure G.
(a) One award each shall be given for the outstanding work in creation of barrier free environment to Government, Public Sector Undertaking and Private Sector Organizations. The employer has to provide barrier free access and working condition for the persons with disabilities in his working premises. The working place should have easy mobility, toilet facilities and directions in the sign language and other indicators, which facilitate easy movements and integrate the persons with disabilities in its overall working milieu.
(b) The applications shall be invited in the prescribed format attached at Annexure H.
(a) The Award shall be given to the best district, which has done outstanding work by providing rehabilitative services to persons with disabilities through the district rehabilitation center. The award shall be given to the Collector and the nodal Officer of the implementing agency from the selected district. The criteria for selection of a best district is asunder
| Sl. No. |
Criteria |
Weight |
| (i) |
Clarity in strategy and planning |
30% |
| (ii) |
Involvement of the district administration and local NGOs/ agencies; |
20% |
| (iii) |
Overall performance in terms of core services to be provided by a district centre; |
20% |
| (iv) |
Convergence of schemes and resources of different departments for the benefit of persons with disabilities including utilization of the ADIP Scheme; and |
15% |
| (v) |
Innovation in modes of provision of services especially with reference to prevention strategy namely, nutrition, health, sanitation, waste disposal, etc. |
15% |
(b) The applications shall be invited in the prescribed format attached at Annexure I.
(a) The award for the Best State Channelising Agency shall be assessed on the basis of the following criteria
| Sl. No. |
Criteria |
Weight |
| (i) |
Amount of loan disbursed during previous financial year |
25% |
| (ii) |
No. of beneficiaries to whom loan released during the previous financial year. |
15% |
| (iii) |
Percentage of recovery from the beneficiaries against the dues during the previous financial year |
20% |
| (iv) |
Percentage of utilization of funds released till the last financial year. |
20% |
| (v) |
Percentage of repayment of amount due to NHFDC |
20% |
(b) The award shall be given on the basis of the criteria as quoted above provided the State Channelising Agency crosses the satisfactory level mark fixed for criteria (iii), (iv) & (v) by the Selection Committee.
(c) The applications shall be invited in the prescribed format attached at Annexure J.
(a) Two Awards shall be given to the outstanding creative adult persons with disabilities in the field of art, literature, culture and any other outstanding creative work/contribution made by the disabled person as decided by the Selection Committee.
(b) Two Awards shall be given to the outstanding creative children with disabilities below the age of 18 years in the field of art, literature, culture and any other outstanding creative work/contribution made by the disabled person as decided by the Selection Committee.
(c) The applications shall be invited in the prescribed formats attached at Annexure-K and L respectively.
(a) There shall be one award for the Best Braille Press. The Braille Press shall be assessed on the basis of following criteria.
| Sl. No. |
Criteria |
Weight |
| (i) |
The period for which the press has been publishing Braille material |
5% |
| (ii) |
Number of publications brought out |
15% |
| (iii) |
Number of languages in which publications are being brought out |
15% |
| (iv) |
Number of school/college books published |
25% |
| (v) |
Total number of pages printed in Braille annually in the last three years |
10% |
| (vi) |
Number of tactile sketches printed like graphs geometrical figures etc., annually in the last three years, |
10% |
| (vii) |
Financial status of the Braille press including turnover, expenditure and profit/loss |
20% |
(b) The applications shall be invited in the prescribed format attached at Annexure M.
(a) There shall be a total of 3 awards in this category. One award each shall be given to an eligible:
(i) Government organization
(ii) Public Sector Undertaking/Autonomous/Local Govt. Body and
(iii) Private /Non-governmental Organization, who shall be having their websites accessible to the persons with disabilities.
(b) The applicants shall be assessed with following criteria:
(i) It meets level AA of WCAG 2.0guidelines
(ii) The person with visual disability can use a screen reader software
(iii) Persons who have difficulty in using a mouse can use voice recognition software which enables working on computer with verbal commands
(iv) It has facilities to change the size and spacing of the text
(v) It has facilities to change the colour scheme of the text
(vi) Can the website be accessed through mobile phone
(vii) Is website updated regularly
(c) The applications shall be invited in the prescribed format attached at Annexure-N
(a) One National Award shall be given to the Best State for:
(i) Outstanding work in empowerment of persons with disabilities and the criteria for selection of a best State shall be as under
| Sl. No. |
Criteria |
Weight |
| (i) |
Overall planning and strategy of the state in providing comprehensive rehabilitation services to the persons with disabilities and setting up good Institutional infrastructure including state commissioner for persons with disabilities (PwDs). |
10% |
| (ii) |
Percentage of persons with disabilities who have been issued disability certificates |
10% |
| (iii) |
Percentage coverage of identified persons with severe multiple disabilities under IGNDPS |
10% |
| (iv) |
Achievement of State (in percentage against their notional allocation) under the following Central Sector Schemes (i) DDRS 5% (ii) ADIP 5% (iii) SIPDA-5% |
15% |
| (v) |
Percentage of government elementary and secondary schools having (a) Ramps with railings (b) Special teachers (c) Disabled friendly toilets |
10% |
| (vi) |
PwDs who have been placed in Government jobs against the stipulated 3% quota for them |
10% |
| (vii) |
Special efforts made to provided barrier free environment in public spaces/ Implementation of AIC |
10% |
| (viii) |
Expenditure on State Sector schemes for PwDs as % of the total State Plan Outlay |
10% |
| (ix) |
Percentage of PwDs provided vocational training during last five years |
5% |
| (x) |
Loan availed by SCA from NHFDC as % notional of its allocation. |
10% |
(ii) The applications shall be invited in the prescribed format attached at Annexure O.
(b) (i) One National Award shall be given to the Best State for Implementation of Accessible India Campaign (AIC) and the criteria for selection shall be as under
| Sl. No. |
Criteria |
Weight |
| 1. |
(i) Total number of Public buildings in the State* (ii) Total Number of Public buildings* identified for creation of barrier free environment. (iii) Total number of public buildings out of the above made accessible from Accessible India Campaign funds. * Offices, Cinema Halls, Theatre, Parks, Hospitals, Museums, Police Stations, Tourists places, Monuments, Educational Institutes, Banks, Post offices, ATMs, Commercial Complexes, Market places, Streets, Libraries, Courts etc. |
5% |
| 2. |
(i) Total number of cost estimates sent to the Department of Empowerment of Persons with Disabilities (ii) Total number of buildings for which funds have been given and utilized. (financial year-wise details to be given beginning 2015-16 onwards) |
5% |
| 3 |
Total number of buildings retrofitted with following details (a) Accessible Parking with marking as per accessibility standards (b) Accessible route connecting parking to alighting point (c) Tactile tiles/pavers from parking to main accessible entrance and till rooms (d) Accessible reception counter (e) Accessible entrance/doors/corridors (f) Ramps wherever there are level differences or lift is absent (g) Accessible lift (h) Signage (audio-visual) conspicuously placed (i) Accessible toilet at each floor (j) Accessible staircase (color contrasting strip and continuous handrails. |
50% |
| 4. |
(i) Total number of buildings made accessible from state funds. |
10% |
| (ii) Other important initiatives taken up Improve accessibility of public buildings. |
10% |
|
| 5 |
(i) Total number of Terminals/Depots/buses (fleet)/bus Stops under Department. (ii) Total number of Termina1/Depots/Buses (fleet)/bus Stops fully made accessible. (iii) Total number of Termina1/Depots/Buses (fleet)/bus Stops not accessible |
10% |
| 6. |
(i) Total number of state government websites. (ii) Total numbers of websites identified and made accessible from Accessible India Campaign fund. (iii) Total numbers of websites made accessible from state funds (iv) Other important initiatives taken up to improve accessibility of information example annual reports in Braille, accessible content creation of documents. |
10% |
(ii) The applications shall be invited in the prescribed format attached at Annexure P.
(a) Four National Awards shall be given to the outstanding sportsperson with disabilities for outstanding achievement in the field of sports. The criteria for selection shall be as under
| Sl. No. |
Criteria |
Weight |
| (i) |
Number of international level sports events participated |
20% |
| (ii) |
Number of international medals won during last 3 years |
30% |
| (iii) |
Number of National level sports events participated |
15% |
| (iv) |
Number of National medals won during last 3 years |
20% |
| (v) |
Any other achievement in activities related to the sports for persons with disabilities |
15% |
(b) The applications shall be invited in the prescribed format attached at Annexure Q.
The calendar of activities to be followed each year with regard to the awards is given at Annexure-R.
(i) The awards will be presented in New Delhi on 3rd December, every year which has been declared as the International Day of Persons with Disabilities .
(ii) The boarding and lodging expenses of the awardees and one escort shall be borne by the Department of Empowerment of Persons with Disabilities, Ministry of Social Justice and Empowerment.
(iii) To and fro travelling expenses and accommodation for up to one day prior and after the day of awards ceremony shall be arranged and the expenditure shall be reimbursed by the Department of Empowerment of Persons with Disabilities, Ministry of Social Justice and Empowerment.
(iv) The TA/DA admissibility of the awardees and their escorts shall be equivalent to a Class-I officer of the Central Government
| 1. |
Name: (a) in English (in BLOCK Capital letters) |
|
| (b) in Hindi |
||
| 2. |
Address: (a) Residential |
|
| (b) Office |
||
| 3. |
Telephone numbers: (a) Residential |
|
| (b) Office |
||
| 4. |
FAX Number: (a) Residential |
|
| (b) Office |
||
| 5. |
E-mail address, if any |
|
| 6. |
Sex |
|
| 7. |
Date of Birth/Age |
|
| 8. |
Nature/Category of disability |
|
| 9. |
Percentage of disability (Certificate of competent authority to be attached) |
|
| 10. |
Qualification: (a)Academic |
|
| (b) Technical |
||
| Qualifications acquired after onset of disability should be clearly indicated. (Certificate and testimonial should be attached) |
||
| 11. |
Trainings received, if any: |
|
| (a) Name of the Institution/ Organization |
||
| (b) Name of the Course |
||
| (c) Duration of the course |
||
| 12. |
Details of experience gained informally |
|
| 13. |
Whether employee or self-employed |
|
| 14. |
If employee: |
|
| (a) Name of the Employer |
||
| (b) Designation or Post held |
||
| (c) Scale of pay and salary drawn |
||
| (d) Nature of work engaged on |
||
| (e) How does his/her productivity compare to that of his non- disabled counterparts in percentage of 10% more or less. |
||
| (f) Relations with fellow-employees |
||
| (g) Independence in work (encircle the grading option) |
Very Good Good Poor |
|
| (h) Mobility and self-care remarks including a brief life sketch of about 200 words of the candidate highlighting his struggle against the disadvantage created by his disability (encircle the grading option) |
Very Good Good Poor |
|
| (i) Punctuality and regularity in attendance(encircle the grading option) |
Very Good Good Poor |
|
| (j) Whether any incentive/reward/ certificate given to the employee by the employer for his work during last three years. If yes, details thereof |
||
| (k) General assessment of the employee for last three years(encircle the grading option) |
Very Good Good Poor |
|
| 15. |
If self-employed: |
|
| (a) Trade/Profession with which associated |
||
| (b) Monthly Income(Attach copy of last Income Tax Return filed/Income Certificate) |
||
| (c) How far you have upgraded your skill in that trade/profession with a view to absorb yourself fully as a self-employed entrepreneur? |
||
| (d) Socio-economic problems/ constraints being faced in the existing trade/profession to become a sustainable self- employed entrepreneur |
||
| (e) (i) Whether taken loan from any bank/financial institution of State/Central Government(give full details) |
||
| (ii) If yes, indicate the balance amount of loan to be repaid |
||
| (f) Have you ever been declared to be a defaulter to any nationalised bank/financial institution/cooperative bank |
||
| 16. |
If any National or State level Award received during last five years, then please mention: (a) Name of the Award (b) Conferring Agency (c) Year of conferment |
(Signature of the Applicant with date)
1. In case of self-employed persons with disabilities, the particulars may be duly certified by a Gazetted Officer of the Centra1/State Govt./Member of Parliament/Member of State Legislature/Municipal Councilor of Municipal Corp. etc.
2. Three copies of the photographs clearly showing disability of recommended employees/self-employed with disabilities, with bio-data to be enclosed.
3. Application should be supported by a Medical certificate indicating the degree of total disability.
Signature of the recommending authority with date
| 1. |
Name in English (in BLOCK Capital letters) and Hindi |
|||
| 2. |
Postal and telegraphic address of the organization with telephone & fax number. |
|||
| 3. |
Web-site address, if any |
|||
| 4. |
E-mail address, if any |
|||
| 5. |
Whether Government/Public Sector Undertaking/Private. |
|||
| 6. |
Nature of work undertaken by the Organization. |
|||
| 7. |
Total number of employees in the organization |
Male |
Female |
Total |
| 8. |
Number of employees with disability in the organization category-wise and sex-wise. |
Male |
Female |
Total |
| 9. |
Nature of disability of the employees (if the organization has employees with various disabilities, please indicate the number of employees with each disability) |
|||
| 10. |
Percentage of employees with disability as Compared with the total number of Employees |
|||
| 11. |
Nature of work in which Persons with disability are employed. |
|||
| 12. |
Whether their service conditions are the same as those for others? |
|||
| 13. |
Whether any modifications are made in the machinery and access is provided in the built environment. |
|||
| 14. |
Special effort made to train and employ persons with disability so far and plans for future. |
|||
| 15. |
How does the productivity of Employees with disability compare with that of non- disabled employees? |
|||
| 16. |
Remarks |
|||
Signature of the applicant with date
Signature of the recommending authority with date
| 1. |
Name in English(in BLOCK Capital letters) and Hindi |
|
| 2. |
Date of Birth |
|
| 3. |
Educational qualification |
|
| 4. |
Postal address |
|
| 5. |
Telegraphic address/FAX No. |
|
| 6. |
Telephone Number (:Office) (:Residence) |
|
| 7. |
Web-site/E-mail address, if any |
|
| 8. |
Name of the employer with complete address (Give all the employers with Whom employed during the last five years, last name to be given first) |
|
| 9. |
Total service in the capacity. |
| Sl. No. |
Year |
No. of Persons with Disabilities (Disability-wise) |
No./%age of placement to Registration |
No. of cases followed up |
% of dropouts from employment with brief reasons |
|||
| Registered |
Placed |
|||||||
| Male |
Female |
Male |
Female |
|||||
| (1) |
(2) |
(3) |
(4) |
(5) |
(6) |
(7) |
(8) |
(9) |
| (i) |
||||||||
| (ii) |
||||||||
| (iii) |
||||||||
| (iv) |
||||||||
| (v) |
||||||||
Signature of the applicant with date
Signature of the recommending authority with date
Broadly, Placing means an employer's acceptance of a person into a remunerative job as a result of the following Employment Exchange operation as a result of the
i. Booking on an order prior to submission;
ii. Pre-submission of the persons to be referred to the employer;
iii. Submission of the selected persons and verification that the persons have been engaged.(Definition as given in the National Employment Service Manual).
| 1. |
Name in English(in BLOCK Capital letters) and Hindi |
|
| 2. |
Address with telephone numbers/FAX number |
|
| 3. |
E-mail address, if any |
|
| 4. |
Date of Birth/Age |
|
| 5. |
Sex |
|
| 6. |
Institution with which the individual is associated including the local and field performances and the number of persons with disabilities covered. |
|
| 7. |
How is the performance of the individual adjudged as outstanding |
|
| 8. |
Remarks including a brief life sketch of the individual. |
|
| 9. |
No. of years working for the persons with disabilities. |
|
| 10. |
Details of her/his contribution during last ten years supported by documentary evidence. |
|
| 11. |
Whether received any awards in the past, if so specify and furnish a brief account. |
|
| 12. |
Name of the Area/District/State in which outstanding work has been done for the welfare of persons with disabilities. |
|
| 13. |
Details of outstanding professional achievements, if any |
Signature of the applicant with date
Signature of the recommending authority with date
| 1. |
Name of the Institution in English (In BLOCK Capital letters) and Hindi |
|
| 2. |
Postal and Telegraphic address of Institution with telephone and fax number. |
|
| 3. |
Web-site/E-mail address, if any |
|
| 4. |
Year of establishment |
|
| 5. |
Whether recognized or aided by State/Central Govt./ Local bodies |
|
| 6. |
Nature of work undertaken by the Institution |
|
| 7. |
Total number of employees in the Institution (also indicate the number of employees with disabilities, disability- wise). |
Male Female Total |
| 8. |
Details of work done by the Institution including places and the number of disabled persons covered by the Institution. |
|
| 9. |
Specify the outstanding achievements/ Contribution of the Institution in the Past ten years in the area of welfare of persons with disabilities and rehabilitation/ education including technical education and vocational training to persons with disabilities. |
|
| 10. |
Whether Institution have received any Award in the past. If so, specify and give brief account. |
|
| 11. |
No. of persons with disabilities are on Governing Body. Give their names and addresses. |
|
| 12. |
The number of disabled population served and area of work including District/State. |
|
| 13. |
Give details showing various activities done by the Institution with numerical output. |
Note: Memorandum/Articles of Association annual reports for the last two years and like documents may be sent.
Signature of President/Secretary of the Institution with date
Signature of the recommending authority with date
| 1. |
Name in English (in BLOCK Capital letters) and in Hindi |
|
| 2. |
Address along with telephone & fax number, if any. |
|
| 3. |
E-mail address, if any |
|
| 4. |
Nature and degree of Disability (Attach Disability Certificate) |
|
| 5. |
Indicate percentage of disability and since when |
|
| 6. |
Date of birth |
|
| 7. |
Educational qualifications |
|
| 8. |
Brief details/particulars of the achievements made which may be considered original and exemplar for persons with disabilities |
|
| 9. |
Whether any National or International award received and if so, the details thereof |
Signature of the applicant with date
Signature of the recommending authority with date
| 1. |
Name in English and in Hindi (in BLOCK Capital letters) |
|
| 2. |
Address of the applicant with telephone and fax number. |
|
| 3. |
Web-site/E-mail address, if any |
|
| 4. |
Date of birth |
|
| 5. |
Educational qualifications |
|
| 6. |
Professiona1/Official Designation & Address of Organization with telephone & fax numbers. |
|
| 7. |
Title of Invention/Innovation |
|
| 8. |
(i) When and where the development work was carried out. (ii) Was the proposal undertaken as a research project in a Research Laboratory/Institute or any other Organization. |
|
| 9. |
Detailed technical description (Use separate sheets) |
|
| 10. |
Present stage of development (Strike out items which do not apply) |
Idea/Mode1/Working |
| 11. |
Claim of Originality (a) How it is different from known Indigenous and imported PinPoint in detail, the originality/ novelty claimed (Use separate sheet). b) Has it been patented? If so give patent no. and dates of application/ acceptance and sealing? |
|
| 12. |
Advantage claimed over alternative products (Strike out whichever is not applicable). (a) Reduced capital cost/operating cost/Weight/volume. (b) Improved performance/safety/ output serviceability/ran of applications/utility directly or as attachment. (c) Aiding import substitution and self-reliance. Any other special merits. |
|
| 13. |
Tests/Demonstrations carried out: (a) Give details of the tests carried out and results obtained (Use separate sheets) (b) Has the working mode1/prototype been demonstrated/supplied for use? If yes, give names(s) and address of the persons/testing agencies and details of their Observations/test results/opinions obtained. |
|
| 14. |
Details about commercialization, has it been exploited commercially? (a) If yes, date(s) of commercialization, names and addresses of the parties manufacturing and annual sales. (b) Name and address of the users, if any. |
|
| 15. |
Has your invention/innovation been Published in technical or scientific Magazine? If so, enclose reprints/Cuttings. |
|
| 16. |
Has the invention/innovation been submitted for consideration or consideration for any Internationa1/ National Awards? If so, give particulars. |
|
| 17. |
State how the invention will benefit people with disabilities in their education/employment/training/rehabilitation or any other aspect of living. |
|
| 18. |
Comment on its affordability by a common person with disabilities or by an institution/organization. |
|
| 19. |
Whether received any award in the past. Specify and give a brief account. |
Signature of the applicant with date
Remarks of the State Govt. Employers
(Strike off whichever is not applicable).
The work of the applicant recommended for consideration for Best Applied Research/Innovation/Product Development aimed at improving the life of persons with disabilities. The work is/is not an assignment of employment.
Signature of Head of the Institution/Organization with SEAL
Signature of the recommending authority with date
| 1. |
Name of the Agency in English (in Block Capital letters) and in Hindi |
|
| 2. |
Address of the agency along with telephone & fax number, if any. |
|
| 3. |
Web-site/E-mail address, if any |
|
| 4. |
Nature of the agency |
|
| 5. |
Particulars of access facilities provided |
|
| 6. |
Number of the people benefited annually category-wise. |
|
| 7. |
Comment on the replicability of the facilities given. |
|
| 8. |
Whether toilets have been modified, doors are modified keeping in view the needs of disabled and ramps are provided in the building. |
|
| 9. |
Whether facilities for visually and hearing Impaired are provided at work site and protective devices are used for their physical safeguard. Give full details |
Signature of the applicant with date
Signature of the recommending authority with date
| 1. |
Name of the district |
|
| 2. |
Name of the state |
|
| 3. |
Since when District Rehabilitation Centre is in operation |
|
| 4. |
Details of activities undertaken in the area of disability rehabilitation |
|
| 5. |
Involvement of District administration NGOs/Local level bodies and public Representatives in functioning of District Center. |
|
| 6. |
Special efforts made in the provision of services including for prevention of disability |
|
| 7. |
Details of convergence of various development schemes for benefit of Persons with Disabilities. |
|
| 8. |
Coverage under ADIP Scheme |
|
| 9. |
Details of awareness generating activities |
|
| 10. |
Any other |
Signature with date
Signature of the recommending authority with date
| 1. |
Name of the State |
|
| 2. |
Name of State Channelising Agency in English(in BLOCK Capital letters) and Hindi |
|
| 3. |
Year of nomination as SCA of NHFDC |
|
| 4. |
Date of execution of GLA |
|
| 5. |
Date of Government Guarantee |
|
| 6. |
Quantum of Government Guarantee |
|
| 7. |
Number of Projects received in NHFDC from SCA in the previous financial year |
|
| 8. |
Number of projects sanctioned by NHFDC during previous financial year |
|
| 9. |
Amount released by NHFDC to SCA during previous financial year. |
|
| 10. |
Amount disbursed to beneficiaries by SCA during previous financial year. |
|
| 11. |
Number of Persons with Disability to whom loan disbursed by the SCA during previous financial year. |
|
| 12. |
Recovery due from the SCA till the end of previous financial year. |
|
| 13. |
Recovery received from SCA till the end of previous financial year. |
|
| 14. |
Recovery percentage at the end of previous financial year. |
|
| 15. |
Funds refunded by SCA during the previous financial year |
|
| 16. |
Utilisation certificates received from SCA during the previous financial year. |
|
| 17. |
Utilization percentage during previous financial year for the amount due for utilization. |
Signature:
Name:
Designation:
Office Address with seal:
Comments of the Recommending Authority
| 1. |
Name of the person in Hindi & English (In BLOCK Capital letters) |
|
| 2. |
Residential address along with telephone no. and fax number, if any. |
|
| 3. |
E-mail address, if any |
|
| 4. |
Web-site address, if any |
|
| 5. |
Date of Birth/Age |
|
| 6. |
Nature and degree of disability (attach Disability Certificate) |
|
| 7. |
Occupation |
|
| 8. |
Monthly income |
|
| 9. |
Particulars of the creative work for which award is to be considered |
Signature of the applicant with date
Signature, name & designation of the recommending authority with date
1. Two copies of the photographs clearly showing disability of recommended person with disabilities, to be enclosed with bio-data.
2. Application should be supported by a Medical certificate indicating the degree of total disability.
| Name of the child in English (in BLOCK Capital letters), And In Hindi |
||
| Date of Birth (Attach Certificate) |
||
| Residential address alongwith telephone : & fax number, if any. & fax number if any |
||
| E-mail address, if any |
||
| web-site address, if any |
||
| Nature and degree of disability |
||
| Class in which studying |
||
| Particulars of the creative work for which award is to be considered |
Signature of Applicant Name (In BLOCK Capital letters)
Address Relationship with Candidate
Signature, name & designation of the
Recommending authority with date
1. Two copies of the photographs clearly showing disability of recommended child with disabilities, to be enclosed with bio-data.
2. Application should be supported by a Medical certificate indicating the degree of total disability.
| 1. |
Name of the Organization |
: |
| 2. |
Name of Braille Press Manager |
: |
| 3. |
Address |
: |
| 4. |
Telephone number |
: |
| 5. |
Fax number |
: |
| 6. |
|
: |
| 7. |
Web-site address |
: |
| 8. |
Establishment of the Braille Press: Month Year |
: |
| : |
||
| 9. |
Braille Printing Capacity |
|
| (a) No. of Printers |
: |
|
| (b) Details of each Printer |
: |
| Sl. No. |
Type of printer |
Speed (Characters per second) |
Functiona1/Non functional |
| 1. |
|||
| 2. |
10. Year-wise production by the Press (not including workout-sourced)
| Sl. No. |
Item |
2015-16 |
2016-17 |
2017-18 |
| 1. |
No. of titles by language (a) Hindi (b) English (c) Other languages Total |
|||
| 2. |
No. of volumes (copies) |
|||
| 3. |
No. of pages |
|||
| 4. |
No. of School Books |
|||
| 5. |
No. of tactile sketches, graphs, geometrical figures etc. |
|||
| 6. |
No. of volumes sold (a) Subsidized (b) Non-subsidized Total |
11. Financial status
| Financial year |
Expenditure |
Sale proceeds |
Profit/loss |
| 2015-16 2016-17 2017-18 |
Signature with office seal Name / Designation
Date/ Place
N.B.
(a) Please include list of titles along with language and number of volumes sold.
(b) Please enclose copies of Balance sheet and profit/loss account of the organization duly audited.
Signature, Name & Designation of the
Recommending authority with date
| 1. |
Name of the Organization / Agency in English (in Block Capital letters) and in Hindi |
|
| 2. |
Address of the Organization / agency along with telephone & fax number, if any. |
|
| 3. |
Web-site/E-mail address, if any |
|
| 4. |
Nature of the agency |
|
| 5. |
Brief of features of accessible facilities provided |
|
| 6. |
Number of the people benefited annually category-wise. |
|
| 7. |
Comments on replicability of the Accessibility features of website. |
|
| 8. |
Does it meet level AA of WCAG 2.0 guidelines |
|
| 9. |
Can a person with visual disability use a screen reader software on this website |
|
| 10. |
Can a person who has difficulty in using a mouse, use voice recognition software which enables working on computer with verbal commands |
|
| 11. |
Does it has facilities to change the size and spacing of the text |
|
| 12. |
Does it has facilities to change the colour scheme of the text |
|
| 13. |
Can the website be accessed through mobile phone |
|
| 14. |
Is website updated regularly |
Signature of the authorized person of applicant organization
Signature, name & designation of the recommending authority with date
| 1. |
Name of the State |
|
| 2. |
Overall planning and strategy of the state in providing comprehensive rehabilitation services to the persons with disabilities and setting up good Institutional infrastructure including State Commissioner for Persons with Disabilities. |
|
| 3. |
Percentage of persons with disabilities who have been issued disability certificates |
|
| 4. |
Percentage coverage of identified persons with severe multiple disabilities under IGNDPS |
|
| 5. |
Achievement of State (in percentage against their notional allocation) under the following Central Sector Schemes:- (i) DDRS 5% (ii) ADIP 5% (iii) SIPDA-5% |
|
| 6. |
Percentage of Government elementary and secondary schools having:- (a) Ramps with railings (b) Special teachers (c) Disabled friendly toilets |
|
| 7. |
PwD who have been placed in Government jobs against the stipulated 3% quota for them |
|
| 8. |
Special efforts made to provide barrier free environment in public spaces and Implementation of AIC |
|
| 9. |
Expenditure on State Sector schemes for PwDs as % of the total State Plan Outlay |
|
| 10. |
Percentage of PwDs provided vocational training during last five years |
|
| 11. |
Loan availed by SCA from NHFDC as % of its notional allocation. |
Signature of the authorized person with date
Signature of the recommending authority with date
| 1. |
Name of the State |
|
| 2. |
(i) Total number of Public buildings* in the State (ii) Total Number of Public buildings* identified for creation of barrier free environment. (iii) Total number of public buildings out of (ii) above made accessible from Accessible India Campaign funds. (iv) Total number of cost estimates sent to the Department of Empowerment of Persons with Disabilities (v) Total number of buildings for which funds are released (financial year- wise details to be given 2015-16 onwards. (vi) Total number of buildings retrofitted with following details: (a) Accessible Parking with marking as per accessibility standards (b) Accessible route connecting parking to alighting point (c) Tactile tiles/pavers from parking to main accessible entrance and upto rooms (d) Accessible reception counter (e) Accessible entrance/doors/corridors (f) Ramps wherever there are level differences or lift is absent (g) Accessible lift (h) Signage (audio-visual) conspicuously placed (i) Accessible toilet at each floor (j) Accessible staircase (color contrasting strip and continuous handrails. (vii) Total number of buildings made accessible from state funds. (viii) Other important initiatives taken up Improve accessibility of public buildings. * Offices, Cinema Halls, Theatre, Parks, Hospitals, Museums, Police Stations, Tourists places, Monuments, Educational Institutes, Banks, Post offices, ATMs, Commercial Complexes, Market places, Streets, Libraries, Courts etc. |
|
| 3. |
(i) Total number of Terminals/Depots/buses (fleet)/bus Stops under Department. (ii) Total number of Termina1/Depots/Buses (fleet)/bus Stops fully made accessible. (iii) Total number of Termina1/Depots/Buses (fleet)/bus Stops not accessible |
|
| 4. |
(i) Total number of state government websites. (ii) Total numbers of websites identified and made accessible from Accessible India Campaign fund. (iii) Total numbers of websites made accessible from state funds (iv) Other important initiatives taken up to improve accessibility of information example annual reports in Braille, accessible content creation of documents. |
Signature of the authorized person with date
Signature of the recommending authority with date
| 1. |
Name in English (in BLOCK Capital letters) and in Hindi |
|
| 2. |
Address along with telephone & fax number, if any. |
|
| 3. |
E-mail address, if any |
|
| 4. |
Nature and degree of Disability (Attach Disability Certificate) |
|
| 5. |
Indicate percentage of disability and since when |
|
| 6. |
Date of birth |
|
| 7. |
Educational qualifications |
|
| 8. |
Number of international level sports events participated |
|
| 9. |
Number of international medals won during last 3 years |
|
| 10. |
Number of National level sports events participated |
|
| 11. |
Number of National medals won during last 3 years |
|
| 12. |
Any other achievement in activities related to the sports for persons with disabilities |
Signature of Applicant
Name (In BLOCK Capital letters)
Address
Relationship with Candidate
Signature, name & designation of the recommending authority with date
Note: Application should be supported by a Medical certificate indicating the degree of total disability.
| Sl. No. |
Activities |
Date and Month |
| 1. |
Advertisement of National Awards |
15th June |
| 2. |
Last date of receipt of applications |
15th July |
| 3. |
Constitution of Screening Committees and National Selection Committees |
30th June |
| 4. |
Meetings of the Screening Committees |
31st July |
| 5. |
Meeting of the National Selection Committee |
31st August |
| 6. |
Verification of short-listed candidates |
15th October |
| 7. |
Information/confirmation to awardees |
31st October |
| 8. |
Presentation of National Awards |
3rd December |
1. Ministry of Social Justice and Empowerment, (Deptt. of Empowerment of Persons with Disabilities (Divyangjan), Noti. No. No. 4-7/2016-DDRC(National Award), dated 2nd August, 2018, published in Gazette of India, Part 1, Section 1, pp. 32-61, No. 263.