act 014 of 1916 : Bills of Exchange (Amendment) Act, 1917 [Repealed]

Bills of Exchange (Amendment) Act, 1917 [Repealed]

ACTNO. 14 OF 1916

03 January, 1918

[Repealed by Act 12 of 1927]

An Act to amend the Indian Bills of Exchange Act, 1916

Whereas it is expedient to amend the Indian Bills of Exchage Act, 14 of 1916; It is hereby encacted as follows:

Section 1. Short title and duration.

1. Short title and duration. (1) This Act may be called the Indian Bills of Exchange (Amendment) Act, 1917.

(2) It shall be in force during the continuance of the present war, and for a period of six months thereafter.

Section 2. Amendment of Section 2 of Act 14 of 1916

In Section 2 of the Indian Bills of Exchange Act, 1916, before the word payment, wherever that word occurs in the said section, the words acceptance or shall be inserted.